Telangana High Court GST Judgments — 2017

Iqbal Fertilizers, Chittoor vs. The Deputy Asst Commissioner(St)A.P, And 2 Others

Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

M/S. Yagnesh Virat Regencyand Restaurant vs. The Tsrtc Rep

Bench: A.RAJASHEKER REDDY

M/S.V.N. Exports vs. The Deputy Commissioner (St)

Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL

M/S.Sri Sairam Granites vs. The Deputy Commissioner (St), Enforcement, 0/O. The

Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL

M/S.V.N. Exports vs. The Deputy Commissioner (St), Enforcement

Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL

M/S.V.N. Exports vs. The Deputy Commissioner (St), Enforcement

Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL

M/S.V.N. Exports vs. The Deputy Commissioner (St)

Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL

M/S.V.N. Exports vs. The Deputy Commissioner (St)

Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL

Kusalava International LTD., Krishna Dist vs. The Commercial Tax Officer, Krishna And 2 Others

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

The State Of Andhra Pradesh vs. M/S Meghalaya Hotels Private Limited

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

M/S. Madhura Meenakshi Plywood And Wood Beading vs. State Of Andhra Pradesh

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

M/S.Kaveri Ginning Mills (PVT) LTD vs. The Assistant Commissioner Of Commercial Taxes (CT)

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

M/S. Star Steel And Hardware vs. The Deputy Assistant Commissioner (St)

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

M/S. Bangalore Steel Furniture vs. The Deputy Assistant Commissioner (St)

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

Greaves Cotton LTD vs. State Of Andhra Pradesh

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

Greaves Cotton LTD vs. State Of Andhra Pradesh

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

Greaves Cotton LTD vs. State Of Andhra Pradesh

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

M/S. Omshanti Fertilizers vs. The Assistant Commissioner (State Tax)

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

M/S. A P Farm Needs vs. The Assistant Commissioner (State Tax)

Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD

Greaves Cotton LTD vs. State Of Andhra Pradesh

Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

The Commissioner Of Central Excise vs. M/S. City Lubricants PVT. LTD

Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

The Principal Commissioner Of Customs And Central Tax vs. Sri Gopal Jaju

Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

M/S.Vishal Arogya Sampath PVT. LTD vs. Deputy Assistant Commissioner(St)

Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

Sri Sai Sapthagiri Agency vs. The State Of Andhra Pradesh Rep

Bench: A.RAJASHEKER REDDY

M/S. Ananthasai Stone Crushing PVT. LTD vs. The Deputy Commissioner (CT)

Bench: ABHINAND KUMAR SHAVILI,V RAMASUBRAMANIAN

Tulasi Venkat Subbaiah vs. The State Of Andhra Pradesh

Bench: A RAMALINGESWARA RAO

Yammanuru Venkat Subbaiah vs. The State Of Andhra Pradesh

Bench: A RAMALINGESWARA RAO

A. Krishna Reddy, S/O. Gopal Reddy vs. The State Of Telangana Rep. By Its Prl. Secretary

Bench: A RAMALINGESWARA RAO

M/S. Prathul Automobiles PVT. LTD, 6-3-899/1, Raj Bhavan vs. The State Of Telangana, Rep By Its Principal Secretary

M/S. Shree Radha Krishna Alloys (P) LTD vs. The Deputy Commissioner (CT), Anantapuramu

M/S. Brg Energy Limited vs. The Commercial Tax Officer

M.B.S.Impex Private Limited vs. The Commissioner Of Commercial Taxes

M.B.S.Impex Private Limited D.No.5-9-45, Aashi Towers vs. The Commissioner Of Commercial Taxes, Cct Office

P. Jagdish Murthy vs. Union Of INDIA

Bench: SANJAY KUMAR,GUDISEVA SHYAM PRASAD

M/S.R.K.Digital Solutions vs. Commercial Tax Officer (Intgelligence)

J. Ramesh vs. The State Of Andhra Pradesh

Bench: RAJA ELANGO

M/S. Sree Vamsee Pharma New vs. The State Of Andhra Pradesh