The Pr Commissioner Of Cce And St, Hyderabad v. M/S Perfect Knitters LTD, Medak Dist

Court: Telangana High Court
Case number: CEA/86/2016
Date of judgment: 10 Aug 2018
Bench: SANJAY KUMAR,T.AMARNATH GOUD
Petitioner: THE PR COMMISSIONER OF CCE AND ST, HYDERABAD
Respondent: M/S PERFECT KNITTERS LTD, MEDAK DIST
CNR: HBHC010450852016

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