The Commissioner Of Central Excise And Customs v. M/S Sri Sai Krishna Travels

Court: Telangana High Court
Case number: CEA/198/2010
Date of judgment: 10 Aug 2018
Bench: SANJAY KUMAR,T.AMARNATH GOUD
Petitioner: THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
Respondent: M/S SRI SAI KRISHNA TRAVELS
CNR: HBHC010721132010

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