The Commissioner Of Customs And Central Excise, Hyd. v. M/S. Everest Organics LTD., Medak Dist.

Court: Telangana High Court
Case number: CEA/47/2011
Date of judgment: 10 Aug 2018
Bench: SANJAY KUMAR,T.AMARNATH GOUD
Petitioner: THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, HYD.
Respondent: M/S. EVEREST ORGANICS LTD., MEDAK DIST.,
CNR: HBHC010630862011

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