Commissioner Of Customs And Central Excise v. M/S.Hetero Drugs LTD
- Court
- Telangana High Court
- Case number
- CEA/66/2006
- Date of judgment
- 10 Aug 2018
- Bench
- SANJAY KUMAR,T.AMARNATH GOUD
- Petitioner
- COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
- Respondent
- M/S.HETERO DRUGS LTD
- CNR
- HBHC010569172006
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.