M/S.Tejaswi Motors PVT.LTD v. Asst Commissioner(CT)Ltu
- Court
- Telangana High Court
- Case number
- SPLA/3/2018
- Date of judgment
- 1 May 2018
- Bench
- D.V.S.S.SOMAYAJULU,C.V.NAGARJUNA REDDY
- Petitioner
- M/S.TEJASWI MOTORS PVT.LTD
- Respondent
- ASST COMMISSIONER(CT)LTU,
- CNR
- HBHC010227682018
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.