The Prl. Commissiner Of Central Excise v. Greater Visakhapatnam Municipal Corporation

Court: Telangana High Court
Case number: CEA/105/2018
Date of judgment: 10 Aug 2018
Bench: SANJAY KUMAR,T.AMARNATH GOUD
Petitioner: THE PRL. COMMISSINER OF CENTRAL EXCISE
Respondent: GREATER VISAKHAPATNAM MUNICIPAL CORPORATION
CNR: HBHC010391832018

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