M/S Satyanarayana Swamy Traders A Proprietorship v. The State Of Telangana And 5 Others

Court: Telangana High Court
Case number: WP/25305/2021
Date of judgment: 30 Nov 2021
Bench: SATISH CHANDRA SHARMA,A.RAJASHEKER REDDY
Petitioner: M/s Satyanarayana swamy Traders a Proprietorship
Respondent: The State of Telangana and 5 others
CNR: HBHC010407262021

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