Smt. Burugu Rajeswari v. Deputy Commissioner And Another

Court: Telangana High Court
Case number: WP/25237/2019
Date of judgment: 24 Nov 2022
Bench: T.VINOD KUMAR,PULLA KARTHIK
Petitioner: Smt. Burugu Rajeswari
Respondent: Deputy Commissioner and Another
CNR: HBHC010469652019

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