BharatTaxGST

Meghalaya High Court — GST Judgments

40 GST matters decided by the Meghalaya High Court, of which 40 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.

By year

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Recent judgments

M/S Batnalson M Sangma vs. The State Of Meghalaya And Ors

WP(C)/376/2026HC Meghalaya08 Sept 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Assam Rifles Group Insurance Scheme (Argis) vs. Addl Director Genl (Adjudication) Directorate Genl Of GST Intelligence (Adjudication Cell), And Ors

WP(C)/377/2025HC Meghalaya01 Sept 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Assam Rifles Group Insurance Scheme (Argis) vs. Addl Director Genl (Adjudication) Directorate Genl Of GST Intelligence (Adjudication Cell) And Ors

MC(WPC)/199/2025HC Meghalaya01 Sept 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Surya Alloy Industries Limited vs. The Union Of INDIA And Ors

WP(C)/148/2026HC Meghalaya18 Aug 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Shri Petro Chemical Mercantile Private Limited vs. The State Of Meghalaya And Ors

WP(C)/369/2026HC Meghalaya18 Aug 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Union Of INDIA And Ors vs. Raju Singh And Ors

WP(C)/175/2026HC Meghalaya07 Aug 2026

Bench: HON'BLE JUSTICE REVATI MOHITE DERE, CHIEF JUSTICE,HON'BLE MR. JUSTICE W. DIENGDOH

M/S City Lights And Equipments vs. State Of Meghalaya And 3 Ors

WP(C)/264/2024HC Meghalaya04 Aug 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And Ors

MC(Review Pet.)/6/2026HC Meghalaya07 Jul 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And Ors

Review Pet/6/2026HC Meghalaya07 Jul 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And 5 Ors

MC(WPC)/148/2024HC Meghalaya02 Jun 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And 5 Ors

WP(C)/245/2024HC Meghalaya02 Jun 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Jayshree Jhunjhunwala vs. Union Of INDIA And 2 Ors

WP(C)/188/2025HC Meghalaya17 Mar 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Ram Gopal Harlalka vs. Union Of INDIA And Ors

WP(C)/95/2026HC Meghalaya10 Mar 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Hoping Kurbah vs. The Commissioner Central Goods And Services Tax And 4 Ors

WP(C)/703/2025HC Meghalaya17 Dec 2025

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And 6 Ors

MC(WPC)/178/2025HC Meghalaya16 Oct 2025

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Marbaniang Projects Private Limited vs. Punjab National Bank And 3 Ors

WP(C)/178/2022HC Meghalaya06 Dec 2024

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW

M/S Iti LTD vs. The Union Of INDIA And 6 Ors

WP(C)/242/2024HC Meghalaya05 Dec 2024

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Iti LTD vs. The Union Of INDIA And 6 Ors

WP(C)/128/2024HC Meghalaya05 Dec 2024

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

The Commissioner Of Central Goods And Services Tax And Central Excise, Shillong vs. Sanjay Kumar Binani

MC (CentralExciseAp)/2/2024HC Meghalaya02 Dec 2024

Bench: HON'BLE MR JUSTICE I. P. MUKERJI, CHIEF JUSTICE,HON'BLE MR. JUSTICE W. DIENGDOH

Pawan Castings (Meghalaya) PVT. LTD vs. The State Of Meghalaya And 4 Ors

WP(C)/120/2024HC Meghalaya03 Jun 2024

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE

Meghalaya Cast And Alloys (P) LTD vs. The State Of Meghalaya And 4 Ors

WP(C)/119/2024HC Meghalaya03 Jun 2024

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE

M/S Nezone Pipes And Structures vs. The State Of Meghalaya And 4 Ors

WP(C)/121/2024HC Meghalaya03 Jun 2024

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE

M/S Nezone Pipes And Sructures vs. The State Of Meghalaya And 4 Ors

WP(C)/122/2024HC Meghalaya03 Jun 2024

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE

M/S Asr Engineering And Projects Limited vs. State Of Meghalaya And 2 Ors

WP(C)/423/2023HC Meghalaya08 Feb 2024

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And 4 Ors

WP(C)/391/2023HC Meghalaya11 Dec 2023

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE