BharatTaxGST

Meghalaya High Court GST Judgments — 2021

2 judgments, newest first.

Jud Cements LTD. And Anr vs. The Commissioner Of Central Goods, Service Tax And Central Excise

WP(C)/344/2021HC Meghalaya07 Dec 2021

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

M/S Pioneer Carbide PVT. LTD vs. The Union Of INDIA And 2 Ors

WP(C)/404/2021HC Meghalaya06 Dec 2021

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

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