Jud Cements LTD. And Anr. vs. The Commissioner Of Central Goods,Service Tax And Central Excise
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Serial No. 5 Regular List HIGH COURT OF MEGHALAYA AT SHILLONG
WP (C) No. 344/2021
Date of Order: 06.12.2021
Jud Cements Ltd. & Anr. Vs. The Commissioner of Central Goods, Service Tax & Central
Excise
Coram:
Hon’ble Mr. Justice Sanjib Banerjee, Chief Justice Hon’ble Mr. Justice W. Diengdoh, Judge
Appearance: For the Petitioner/Appellant (s) : Ms. A. Paul, Sr. Adv.
Ms. R. Dutta, Adv.
For the Respondent (s)
: Dr. N. Mozika, SC, CGST with
Ms. T. Sutnga, Adv.
List the matter on December 7, 2021. (W. Diengdoh) (Sanjib Banerjee)
Judge
Chief Justice
Meghalaya 06.12.2021 “Santosh, P.S.”
2021:MLHC:677-DB
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