Jud Cements LTD. And Anr. v. The Commissioner Of Central Goods,Service Tax And Central Excise
- Court
- Meghalaya High Court
- Case number
- WP(C)/344/2021
- Date of judgment
- 7 Dec 2021
- Bench
- HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)
- Petitioner
- JUD CEMENTS LTD. AND ANR.
- Respondent
- THE COMMISSIONER OF CENTRAL GOODS,SERVICE TAX AND CENTRAL EXCISE
- CNR
- MLHC010008532021
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Reproduced from the public record of the Meghalaya High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.