BharatTaxGST

Meghalaya High Court GST Judgments — 2022

4 judgments, newest first.

M/S Green Valliey Industries LTD vs. Union Of INDIA And 3 Ors

WP(C)/287/2022HC Meghalaya19 Oct 2022

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

The Commissioner Of Goods And Services Tax vs. M/S Amrit Cement Limited

WP(C)/86/2022HC Meghalaya19 May 2022

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

Shree Shakambari Ferro Alloys PVT. LTD vs. Union Of INDIA And 2 Ors

WP(C)/264/2021HC Meghalaya28 Apr 2022

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

Jud Cements LTD. And Anr vs. The Commissioner Of Central Goods And Service Tax And Central Excise

MC(WPC)/50/2022HC Meghalaya23 Mar 2022

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

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