The Commissioner Of Goods And Services Tax vs. M/S Amrit Cement Limited
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Serial No. 2 Regular List HIGH COURT OF MEGHALAYA AT SHILLONG
WP (C) No. 86/2022
Date of Order: 17.05.2022
The Commissioner of Goods Vs. M/s Amrit Cement Ltd. & Services Tax Coram:
Hon’ble Mr. Justice Sanjib Banerjee, Chief Justice Hon’ble Mr. Justice W. Diengdoh, Judge
Appearance: For the Petitioner
: Dr. N. Mozika, ASG with
Ms. K. Gurung, Adv.
For the Respondent
: Mr. K. Ch. Gautam, Adv.
List on May 19, 2022. (W. Diengdoh)
(Sanjib Banerjee)
Judge
Chief Justice
Meghalaya 17.05.2022 “Santosh, P.S.”
2022:MLHC:459-DB
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