BharatTaxGST

Meghalaya High Court GST Judgments — 2023

4 judgments, newest first.

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And 4 Ors

WP(C)/391/2023HC Meghalaya11 Dec 2023

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Amjok Auto Agencies vs. The Deputy Commissioner, CGST, Shillong Division-I

WP(C)/213/2023HC Meghalaya20 Jul 2023

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

Pawan Kumar Sharma vs. The Commissioner, Central Goods And Services Tax And Central Excise

CentralExciseAp/1/2023HC Meghalaya12 Jul 2023

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

M/S Porla Ply Products vs. Union Of INDIA And 5 Ors

WP(C)/162/2022HC Meghalaya24 Mar 2023

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)

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