BharatTaxGST

Meghalaya High Court GST Judgments — 2024

9 judgments, newest first.

M/S Marbaniang Projects Private Limited vs. Punjab National Bank And 3 Ors

WP(C)/178/2022HC Meghalaya06 Dec 2024

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW

M/S Iti LTD vs. The Union Of INDIA And 6 Ors

WP(C)/242/2024HC Meghalaya05 Dec 2024

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Iti LTD vs. The Union Of INDIA And 6 Ors

WP(C)/128/2024HC Meghalaya05 Dec 2024

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

The Commissioner Of Central Goods And Services Tax And Central Excise, Shillong vs. Sanjay Kumar Binani

MC (CentralExciseAp)/2/2024HC Meghalaya02 Dec 2024

Bench: HON'BLE MR JUSTICE I. P. MUKERJI, CHIEF JUSTICE,HON'BLE MR. JUSTICE W. DIENGDOH

Pawan Castings (Meghalaya) PVT. LTD vs. The State Of Meghalaya And 4 Ors

WP(C)/120/2024HC Meghalaya03 Jun 2024

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE

Meghalaya Cast And Alloys (P) LTD vs. The State Of Meghalaya And 4 Ors

WP(C)/119/2024HC Meghalaya03 Jun 2024

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE

M/S Nezone Pipes And Structures vs. The State Of Meghalaya And 4 Ors

WP(C)/121/2024HC Meghalaya03 Jun 2024

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE

M/S Nezone Pipes And Sructures vs. The State Of Meghalaya And 4 Ors

WP(C)/122/2024HC Meghalaya03 Jun 2024

Bench: HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE

M/S Asr Engineering And Projects Limited vs. State Of Meghalaya And 2 Ors

WP(C)/423/2023HC Meghalaya08 Feb 2024

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

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