Meghalaya High Court GST Judgments — 2025

2 judgments, newest first.

Hoping Kurbah vs. The Commissioner Central Goods And Services Tax And 4 Ors

WP(C)/703/2025HC Meghalaya17 Dec 2025

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And 6 Ors

MC(WPC)/178/2025HC Meghalaya16 Oct 2025

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

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