Meghalaya High Court GST Judgments — 2026

13 judgments, newest first.

M/S Batnalson M Sangma vs. The State Of Meghalaya And Ors

WP(C)/376/2026HC Meghalaya08 Sept 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Assam Rifles Group Insurance Scheme (Argis) vs. Addl Director Genl (Adjudication) Directorate Genl Of GST Intelligence (Adjudication Cell), And Ors

WP(C)/377/2025HC Meghalaya01 Sept 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Assam Rifles Group Insurance Scheme (Argis) vs. Addl Director Genl (Adjudication) Directorate Genl Of GST Intelligence (Adjudication Cell) And Ors

MC(WPC)/199/2025HC Meghalaya01 Sept 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Surya Alloy Industries Limited vs. The Union Of INDIA And Ors

WP(C)/148/2026HC Meghalaya18 Aug 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Shri Petro Chemical Mercantile Private Limited vs. The State Of Meghalaya And Ors

WP(C)/369/2026HC Meghalaya18 Aug 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Union Of INDIA And Ors vs. Raju Singh And Ors

WP(C)/175/2026HC Meghalaya07 Aug 2026

Bench: HON'BLE JUSTICE REVATI MOHITE DERE, CHIEF JUSTICE,HON'BLE MR. JUSTICE W. DIENGDOH

M/S City Lights And Equipments vs. State Of Meghalaya And 3 Ors

WP(C)/264/2024HC Meghalaya04 Aug 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And Ors

MC(Review Pet.)/6/2026HC Meghalaya07 Jul 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And Ors

Review Pet/6/2026HC Meghalaya07 Jul 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And 5 Ors

MC(WPC)/148/2024HC Meghalaya02 Jun 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

M/S Jorabat Shillong Expressway Limited vs. Union Of INDIA And 5 Ors

WP(C)/245/2024HC Meghalaya02 Jun 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Jayshree Jhunjhunwala vs. Union Of INDIA And 2 Ors

WP(C)/188/2025HC Meghalaya17 Mar 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE

Ram Gopal Harlalka vs. Union Of INDIA And Ors

WP(C)/95/2026HC Meghalaya10 Mar 2026

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW,HON'BLE MR. JUSTICE B. BHATTACHARJEE