BharatTaxGST

Meghalaya High Court GST Judgments — 2018

2 judgments, newest first.

Star Cement Meghalaya LTD vs. State Of Meghalaya

WP(C)/279/2016HC Meghalaya07 Dec 2018

Bench: HON'BLE MR JUSTICE MOHAMMAD YAQOOB MIR, CHIEF JUSTICE (FORMER),HON'BLE MR JUSTICE S. R. SEN (FORMER JUDGE)

Star Cement LTD vs. State Of Meghalaya

WP(C)/278/2016HC Meghalaya07 Dec 2018

Bench: HON'BLE MR JUSTICE MOHAMMAD YAQOOB MIR, CHIEF JUSTICE (FORMER),HON'BLE MR JUSTICE S. R. SEN (FORMER JUDGE)

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