Meghalaya High Court GST Judgments — 2019

3 judgments, newest first.

S. Osborne Kharjana And 29 Ors vs. The Union Of INDIA And 3 Ors

WP(C)/58/2019HC Meghalaya19 Jul 2019

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW

Tankeswar Deka vs. State Of Meghalaya

AB/7/2019HC Meghalaya11 Jul 2019

Bench: HON'BLE MR JUSTICE AJAY KUMAR MITTAL, CHIEF JUSTICE (FORMER)

Manju Lama vs. Grishma Lama

MC(WPC)/88/2019HC Meghalaya26 Jun 2019

Bench: HON'BLE MR. JUSTICE H. S. THANGKHIEW

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