Delhi High Court — GST Judgments
3,347 GST matters decided by the Delhi High Court, of which 65 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.
By year
Recent judgments
W.P.(C)/833/2025·
W.P.(C)/13527/2026·
W.P.(C)/929/2025·
W.P.(C)/13750/2026·
W.P.(C)/4897/2025·
W.P.(C)/13194/2026·
W.P.(C)/5869/2025·
W.P.(C)/12919/2026·
W.P.(C)/10721/2025·
Etemad Cargo Through Its Surviving Partner Sh. Umesh Chandra Mishra v. Union Of INDIA And Ors.
Full textW.P.(C)/10718/2025·
W.P.(C)/10607/2025·
W.P.(C)/13528/2026·
W.P.(C)/10852/2025·
W.P.(C)/10720/2025·
W.P.(C)/10614/2025·
W.P.(C)/10861/2025·
Matrix Design Enterprises Through Its Partner Sh. Umesh Chandra Mishra v. Union Of INDIA And Ors.
Full textW.P.(C)/10613/2025·
W.P.(C)/10609/2025·
W.P.(C)/10670/2025·
W.P.(C)/10853/2025·
W.P.(C)/2919/2023·
W.P.(C)/12755/2026·
W.P.(C)/7137/2026·
W.P.(C)/7098/2026·
W.P.(C)/6558/2025·