BharatTaxGST

Delhi High Court GST Judgments — 2019

133 judgments, newest first. Page 1 of 2.

Corporation Bank & Anr vs. Ram Kumar Sharma

RFA/263/2018HC Delhi18 Dec 2019

Intertek INDIA PVT. LTD vs. Central Board Of Indirect Taxes And Customs(CBIC) & Anr

W.P.(C)/13350/2019HC Delhi18 Dec 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Sunder System PVT.LTD vs. Union Of INDIA & Ors

W.P.(C)/8675/2017HC Delhi17 Dec 2019

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL

Rasoi Canteen & Caterer vs. Delhi Tourism & Transportation Development Corporation Limited

W.P.(C)/13265/2019HC Delhi17 Dec 2019

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Soni Traders vs. Union Of INDIA & Ors

W.P.(C)/12485/2019HC Delhi17 Dec 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Src Aviation (P) LTD vs. Union Of INDIA & Ors

W.P.(C)/12167/2019HC Delhi17 Dec 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Triveni Needles PVT. LTD .Through Its Authorised Representative Gurpreet Singh vs. Union Of INDIA, Through Ministry Of Finance, Secretary & Ors

W.P.(C)/11105/2019HC Delhi17 Dec 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

A.B. Pal Electricals PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/6537/2019HC Delhi17 Dec 2019

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

M/S R.R. India Pvt. Ltd. & Anr vs. Principal Additional Director General, Directorate General Of GST Intelligence & Ors

W.P.(C)/13123/2019HC Delhi16 Dec 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Principal Commissioner Of Central Tax, GST Delhi North New Delhi vs. Anil Sales Corporation

CEAC/11/2018HC Delhi10 Dec 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Principal Commissioner Of Central Tax vs. Jain & Company

CEAC/10/2018HC Delhi10 Dec 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

C.S. Construction Company PVT. LTD vs. Commissioner Of Central Goods & Services Tax & Ors

W.P.(C)/2192/2019HC Delhi10 Dec 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

V.M.Industries Through Its Proprietor vs. State GST Commissioner, New Delhi

W.P.(C)/12848/2019HC Delhi09 Dec 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Anr International Private Limited vs. Commissioner, Delhi Goods And Services Tax (Delhi) & Anr

W.P.(C)/10216/2019HC Delhi06 Dec 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ateet Bansal vs. Union Of INDIA And Ors

W.P.(C)/6266/2019HC Delhi02 Dec 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

M/S Matrix Cellular ( International) Services Limited vs. Union Of INDIA & Ors

W.P.(C)/5041/2019HC Delhi28 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Ms. Panna Mangat & Anr vs. State & Ors

TEST.CAS./19/2019HC Delhi27 Nov 2019

Bench: HON'BLE MS. JUSTICE MUKTA GUPTA

Laxmi Sweets & Confectioners vs. Commissioner Of Value Added Tax & Ors

W.P.(C)/3014/2019HC Delhi22 Nov 2019

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Aircon Overseas vs. Directorate Of GST Intelligence & Anr

W.P.(C)/3306/2019HC Delhi22 Nov 2019

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

Asian Polymers vs. Union Of INDIA & Ors

W.P.(C)/4332/2019HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Gayatri Eneterprises vs. Union Of INDIA & Ors

W.P.(C)/3758/2019HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Shatabdi Switchgears And Controls PVT .LTD vs. Union Of INDIA & Ors

W.P.(C)/3961/2019HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Sterimed Medical Devices PVT.LTD vs. Union Of INDIA & Ors

W.P.(C)/3801/2019HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

A.P. Trading Co vs. Union Of INDIA & Ors

W.P.(C)/9886/2019HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Gillette INDIA Limited & Anr vs. Union Of INDIA & Ors

W.P.(C)/2697/2018HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Aman Motors vs. Union Of INDIA & Ors

W.P.(C)/2478/2019HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Aagman Services Private Limited vs. Union Of INDIA & Ors

W.P.(C)/1329/2019HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Maps Global vs. Union Of INDIA. & Ors

W.P.(C)/11703/2019HC Delhi21 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Ganeshi Inc vs. Directorate Of GST Intelligence & Anr

W.P.(C)/3310/2019HC Delhi19 Nov 2019

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

Sh. Shishupal Sharma vs. The Commissioner Of Transport-Cum-Chairman Delhi Transport Infrastructure Development And Ors

W.P.(C)/12181/2019HC Delhi19 Nov 2019

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Micra Overseas vs. Directorate Of GST Intelligence & Anr

W.P.(C)/3304/2019HC Delhi19 Nov 2019

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

Monal Enterprises vs. Directorate Of GST Intelligence & Anr

W.P.(C)/3305/2019HC Delhi19 Nov 2019

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

Khandwala Enterprise Private Limited vs. Union Of INDIA And Ors

W.P.(C)/9225/2019HC Delhi14 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

Credence Commodities Exports vs. Union Of INDIA And Ors

W.P.(C)/9230/2019HC Delhi14 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

Sudhir Kumar Aggarwal vs. Directorate General Of GST Intelligence

W.P.(CRL)/2686/2019HC Delhi06 Nov 2019

Bench: HON'BLE MR. JUSTICE BRIJESH SETHI

M/S Arora & Co vs. Union Of INDIA & Ors

W.P.(C)/6331/2019HC Delhi06 Nov 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

East African (INDIA) Overseas vs. Govt Of Nct Of Delhi & Anr

W.P.(C)/11399/2019HC Delhi24 Oct 2019

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Manmeet Kaur & Ors vs. Arvind Malik

RFA/934/2019HC Delhi23 Oct 2019

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Darshanam Fashions vs. Government Of Himachal Pradesh & Ors

W.P.(C)/11350/2019HC Delhi23 Oct 2019

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Fitness First INDIA Private Limited vs. Ambience Developers & Infrastructure Private Limited

FAO(OS) (COMM)/63/2019HC Delhi22 Oct 2019

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MS. JUSTICE ASHA MENON

Cce Delhi -1 (Now Principal Commissioner Of GST Delhi North) vs. Jindal Nickel And Alloys LTD & Ors

CEAC/50/2018HC Delhi21 Oct 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

Runa Rajput vs. The State

BAIL APPLN./1865/2019HC Delhi15 Oct 2019

Bench: HON'BLE MR. JUSTICE CHANDER SHEKHAR

Godrej & Boyce Mfg. Co. LTD.Through Its Branch Commercial Manager vs. Union Of INDIA & Ors

W.P.(C)/8075/2019HC Delhi15 Oct 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Ld Manufacturing PVT. LTD vs. Union Of INDIA And Ors

W.P.(C)/8207/2019HC Delhi11 Oct 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Shivnath Rai Harnarain (INDIA) LTD vs. Anup Wadhawan, Secretary & Ors

CONT.CAS(C)/620/2019HC Delhi11 Oct 2019

Bench: HON'BLE MR. JUSTICE A. K. CHAWLA

M/S Walia Construction Co vs. Delhi Development Authority And Anr

W.P.(C)/10430/2019HC Delhi25 Sept 2019

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Sheila Gujral & Anr vs. Joban Kaur Puri

RC.REV./263/2018HC Delhi20 Sept 2019

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

M/S. Aadinath Industries, & Anr vs. Union Of INDIA, & Ors

W.P.(C)/9775/2019HC Delhi20 Sept 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

The Commissioner Of CGST Delhi South vs. Monnet International LTD & Anr

SERTA/16/2018HC Delhi19 Sept 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

M/S Diamond Entertainment Technologies PVT. LTD vs. Commissioner Central Goods And Service Tax Commissionerate Dehradun And Anr

W.P.(C)/10091/2019HC Delhi18 Sept 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

Krish Automotors Private Limited vs. Union Of INDIA & Ors

W.P.(C)/3736/2018HC Delhi16 Sept 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Lease Plan INDIA Private Limited vs. Government Of National Capital Territory Of Delhi & Ors

W.P.(C)/3309/2019HC Delhi13 Sept 2019

Bench: REGISTRAR SH. LORREN BAMNIYAL

Vipin Malik & Anr vs. Pacl INDIA LTD. & Ors

CS(OS)/61/2017HC Delhi05 Sept 2019

Bench: HON'BLE MS. JUSTICE MUKTA GUPTA

M/S Almighty Techserv Proprietor Mr. Manish Dalmia vs. Commissioner Directorate Of Logistics And Anr

W.P.(C)/13608/2018HC Delhi05 Sept 2019

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

East African (INDIA) Overseas vs. Govt. Of National Capital Region Of Delhi And Anr

W.P.(C)/9580/2019HC Delhi03 Sept 2019

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Varunarjun Trust & Anr vs. Union Of INDIA & Anr

W.P.(C)/6815/2019HC Delhi29 Aug 2019

Bench: HON'BLE MS. JUSTICE ANU MALHOTRA

M/S Vish Wind Infrastructure LLP vs. Additional Director General (Adjudication), New Delhi

W.P.(C)/2178/2019HC Delhi28 Aug 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

M/S J. N. Investment & Trading Co.PVT. LTD vs. Additional Director General (Adjudication), New Delhi

W.P.(C)/2179/2019HC Delhi28 Aug 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

M/S Shri Ganpati Electronics vs. Commissioner, State Goods And Service Tax And Anr

W.P.(C)/9280/2019HC Delhi27 Aug 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

K R International And Anr vs. Govt. Of Nct Of Delhi And Anr

W.P.(C)/9303/2019HC Delhi27 Aug 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Gurcharan Singh & Sons vs. Commissioner Trade & Taxes & Ors

W.P.(C)/13004/2018HC Delhi22 Aug 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Technics Through Proprietor Abhay Tandon vs. Coomissioner, Central Tax GST & Central Excise, Delhi-North

CEAC/4/2019HC Delhi21 Aug 2019

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MS. JUSTICE ASHA MENON

The Tyre Plaza vs. Union Of INDIA & Ors

W.P.(C)/8970/2019HC Delhi20 Aug 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Sikka Motors PVT. LTD vs. Commissioner, Central Goods And Service Tax & Ors. & Ors

W.P.(C)/8971/2019HC Delhi20 Aug 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Jay Shyam & Company vs. Commissioner Of Trade & Taxes

W.P.(C)/10152/2018HC Delhi13 Aug 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Gupta Polymers vs. Commissioner Trade & Taxes, & Ors

W.P.(C)/13399/2018HC Delhi09 Aug 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Chogori INDIA Retail Limited vs. Union Of INDIA & Ors

W.P.(C)/762/2019HC Delhi09 Aug 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Gautam Rohatgi vs. Krishna Mohan PVT LTD

RC.REV./288/2012HC Delhi08 Aug 2019

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Mr. Moti Lal Daga And Anr vs. Govt. Of Nct Of Delhi And Ors

W.P.(C)/8324/2019HC Delhi01 Aug 2019

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MS. JUSTICE JYOTI SINGH

Vertiv Energy Private Limited vs. Union Of INDIA & Ors

W.P.(C)/10811/2018HC Delhi01 Aug 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Femc-Pratibha Joint Venture vs. Commissioner Of Trade & Taxes

W.P.(C)/2105/2018HC Delhi30 Jul 2019

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

Vass Impex vs. Union Of INDIA & Ors

W.P.(C)/3243/2019HC Delhi30 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Uninav Developers PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/13772/2018HC Delhi29 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Mukesh Agencies vs. Commissioner, Trade & Taxes & Ors

W.P.(C)/13272/2018HC Delhi25 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Mukesh Agencies vs. Commissioner Trade & Taxes & Anr

W.P.(C)/9809/2018HC Delhi25 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Jain Cooperative vs. Rajwant Singh

RFA/566/2019HC Delhi22 Jul 2019

Bench: HON'BLE MS. JUSTICE REKHA PALLI

Corsan Corviam Construccion S.A.- Sadhbhav Engineering LTD. Jv vs. Commissioner Of Trade & Taxes

W.P.(C)/12876/2018HC Delhi22 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Blue Bird Pure PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/3798/2019HC Delhi22 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Mega Media Solutions vs. Commissioner Trade & Taxes & Anr

W.P.(C)/9282/2017HC Delhi17 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Abhishek Surana vs. Parsvnath Landmark

CS(COMM)/219/2017HC Delhi15 Jul 2019

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Kusum Enterprises PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/7423/2019HC Delhi12 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Sanko Gosei Technology INDIA PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/7335/2019HC Delhi12 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Dhanpati Packaging vs. Commissioner Trade & Taxes & Ors

W.P.(C)/13500/2018HC Delhi09 Jul 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Dal Chand Prithavi Singh Jain & Anr vs. Narender Kumar

RFA/215/2019HC Delhi08 Jul 2019

Bench: HON'BLE MS. JUSTICE REKHA PALLI

Kalyan Health Care Products & Pharmaceuticals Through Yogesh Jindal vs. Govt Of Nct Of Delhi & Ors

W.P.(C)/7010/2019HC Delhi03 Jul 2019

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MS. JUSTICE JYOTI SINGH

Principal Commissioner Of Central Excise vs. Mis B.R. Ceramics (P) LTD

W.P.(C)/9152/2016HC Delhi24 May 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE I.S.MEHTA

Global Ceramics PVT. LTD vs. The Principal Commissioner Of Central Excise, Delhi -1

W.P.(C)/6706/2016HC Delhi24 May 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE I.S.MEHTA

Emm Aar Ei Constructions (P) LTD vs. Union Of INDIA & Anr

W.P.(C)/5767/2019HC Delhi24 May 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE I.S.MEHTA

Suja Sunil vs. Ministry Of Railways And Ors

W.P.(C)/12303/2018HC Delhi22 May 2019

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MS. JUSTICE JYOTI SINGH

M/S Robust Technologies Inc vs. Commissioner Trade & Taxes, & Anr

W.P.(C)/8851/2018HC Delhi22 May 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE I.S.MEHTA

M/S Robust Technologies Inc vs. Commissioner Trade & Taxes & Anr

W.P.(C)/8965/2018HC Delhi22 May 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE I.S.MEHTA

Shadab Raza vs. C P Singh & Anr

RC.REV./342/2018HC Delhi13 May 2019

Bench: CASES PERTAINING TO SPECIAL BENCHES

Bhargava Motors vs. Union Of INDIA & Ors

W.P.(C)/1280/2018HC Delhi13 May 2019

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE I.S.MEHTA

Lupin Limited vs. Union Of INDIA & Ors

W.P.(C)/3912/2018HC Delhi10 May 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Manoj Kumar vs. Union Of INDIA & Ors

W.P.(C)/4972/2019HC Delhi09 May 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MS. JUSTICE REKHA PALLI

Amadeus INDIA PVT. LTD vs. Principal Commissioner, Central Excise

W.P.(C)/914/2019HC Delhi08 May 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sonka Publication (INDIA) PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/10022/2018HC Delhi07 May 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sh. Shyam Singh Choudhary And Anr vs. Union Of INDIA And Anr

W.P.(C)/2729/2019HC Delhi25 Apr 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Elegant Exports vs. Commissioner Of Customs, Inland Container Depot & Ors

W.P.(C)/2523/2019HC Delhi24 Apr 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S Camron Exports vs. Commissioner Of Customs Inland Container Depot & Ors

W.P.(C)/2417/2019HC Delhi24 Apr 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

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