BharatTaxGST

Delhi High Court GST Judgments — 2018

84 judgments, newest first.

Rajesh Jindal vs. The Commissioner Of Central Tax GST Delhi (West)

BAIL APPLN./3086/2018HC Delhi28 Dec 2018

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Urjit Pharmaceuticals vs. Commissioner Of Delhi Goods &Services Tax & Anr

W.P.(C)/12729/2018HC Delhi20 Dec 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S Jagdamba Sales Corporation vs. State (Gnct Of Delhi) And Ors

W.P.(C)/13736/2018HC Delhi19 Dec 2018

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Ruchi Goyal & Anr vs. Nbcc(INDIA) LTD.{Formerly National Building Construction Corporation LTD.} & Ors

W.P.(C)/949/2018HC Delhi12 Dec 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

The Commissioner Of GST, Delhi North vs. Three-X, Electronics (INDIA)

CEAC/18/2018HC Delhi10 Dec 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S J.S. Enviro Services PVT. LTD vs. M/S A.G. Enviro Infra Projects PVT. LTD

CS(COMM)/33/2018HC Delhi05 Dec 2018

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

The Commissioner Of CGST- Delhi South vs. Monnet Projects INDIA PVT. LTD. & Anr

SERTA/14/2018HC Delhi05 Dec 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Atma Ram Properties PVT LTD vs. Hillarious Hospitality PVT LTD & Ors

CS(COMM)/923/2018HC Delhi28 Nov 2018

Bench: JOINT REGISTRAR (JUDICIAL) SH. VIJAY SHANKAR (DHJS)

Rajesh Projects (INDIA) PVT. LTD vs. Goods And Services Tax Network & Anr

W.P.(C)/8590/2018HC Delhi26 Nov 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S Super INDIA Paper Products vs. Union Of INDIA, Through Ministry Of Finance, Seceretary & Ors

W.P.(C)/8082/2018HC Delhi20 Nov 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Haldor Topsoe INDIA Private Limited vs. The Assistant Commissioner Of Goods And Service Tax (East)

SERTA/12/2018HC Delhi19 Nov 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Reliance Cable Industries vs. Commissioner Of GST (East) Delhi

CEAC/45/2018HC Delhi14 Nov 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Reliance Cable Industries vs. Commissioner Of GST (East), Delhi

CEAC/46/2018HC Delhi14 Nov 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Principal Commissioner Of Central Tax, GST Delhi North vs. Pymen Cable (INDIA)

CEAC/13/2018HC Delhi13 Nov 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S Dhiraj Gupta vs. Union Of INDIA And Ors

W.P.(C)/11832/2018HC Delhi12 Nov 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Mauria Udyog LTD vs. Union Of INDIA & Ors

W.P.(C)/5224/2018HC Delhi31 Oct 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S Orchid Salon Services PVT LTD vs. Pradyuman Kumar Aggarwal & Ors

FAO(OS) (COMM)/238/2018HC Delhi16 Oct 2018

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL

Commissioner Of CGST, Delhi-South vs. Dharampal Satyapal LTD

CEAC/38/2018HC Delhi10 Oct 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

M/S Napin Impex Private LTD vs. Commissioner Of Dgst, Delhi & Ors

W.P.(C)/10287/2018HC Delhi28 Sept 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Veena Chawla & Ors vs. State Of Nct Of Delhi & Anr

W.P.(CRL)/2555/2018HC Delhi28 Sept 2018

Bench: HON'BLE MR. JUSTICE NAJMI WAZIRI

Central Bank Of INDIA vs. Parminder Kaur

RFA/807/2018HC Delhi24 Sept 2018

Bench: HON'BLE MR. JUSTICE VALMIKI J. MEHTA

The Commissioner Of Central Tax GST Delhi (West) vs. Rajesh Jindal

CRL.M.C./4767/2018HC Delhi18 Sept 2018

Bench: HON'BLE MR. JUSTICE R.K.GAUBA

J B Metal Industries PVT. LTD. Through Its Director vs. Commissioner Of Central Excise, Delhi-Ii & Anr

W.P.(C)/9084/2017HC Delhi18 Sept 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

The Commissioner Of Central Tax GST Delhi (West) vs. Adesh Jain

CRL.M.C./4770/2018HC Delhi18 Sept 2018

Bench: HON'BLE MR. JUSTICE R.K.GAUBA

Commissioner Of Central Tax, GST Delhi (East) vs. Lurgi INDIA Company PVT. LTD

SERTA/17/2018HC Delhi10 Sept 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Smt. Vaani Kapoor & Anr vs. The Commissioner Of Service Tax & Anr

W.P.(C)/2104/2018HC Delhi10 Sept 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Harvinder Singh Bhasin & Ors vs. M/S Jammu & Kashmir Bank Limited

CS(OS)/67/2016HC Delhi06 Sept 2018

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Commissioner Of Central Tax vs. Punjab Stainless Steel Industries & Ors

CEAC/17/2018HC Delhi06 Sept 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

A. B. Print Pack vs. The Principal Chief Commissioner & Anr

W.P.(C)/9059/2018HC Delhi29 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Gail Gas Limited vs. Directorate General Of GST Intelligence & Anr

W.P.(C)/4891/2018HC Delhi28 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Tefon Appliances PVT. LTD. Through Its Director vs. Commissioner, Central Excise & GST, Delhi-I

CEAC/43/2018HC Delhi28 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Jahanpanah Club vs. Assistant Commissioner & Anr

W.P.(C)/8952/2018HC Delhi27 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Commissioner Of Central Tax GST Delhi East vs. Team Hr Services LTD

SERTA/23/2018HC Delhi24 Aug 2018

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sainik Welfare Org - INDIA vs. Nehra Infrastructures & Ors

O.M.P./88/2014HC Delhi17 Aug 2018

Bench: JOINT REGISTRAR (JUDICIAL) SH. RAVINDER SINGH (DHJS)

Priyanka INDIA Private Limited & Ors vs. Union Of INDIA & Ors

W.P.(C)/9898/2017HC Delhi16 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Sunder Impex PVT. LTD & Ors vs. Union Of INDIA & Ors

W.P.(C)/10314/2017HC Delhi16 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Magppie International LTD. & Ors vs. Union Of INDIA & Anr

W.P.(C)/454/2018HC Delhi16 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Mountain Valley Springs INDIA PVT LTD vs. The Assistant/Deputy Commissioner Of Goods & Services Tax, & Ors

W.P.(C)/7100/2018HC Delhi14 Aug 2018

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MS. JUSTICE REKHA PALLI

Lemon Tree Hotels LTD vs. Union Of INDIA Through Secretary Ministry Of Finance (Department Of Revenue) & Anr

W.P.(C)/1728/2018HC Delhi10 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Mrf LTD vs. The Commissioner Of Trade And Taxes & Anr

W.P.(C)/3118/2018HC Delhi10 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Sabmiller INDIA Limited & Anr vs. Union Of INDIA & Ors

W.P.(C)/4204/2017HC Delhi10 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Jagatjit Industries Limited & Anr vs. Union Of INDIA & Ors

W.P.(C)/3277/2017HC Delhi10 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Bagadiya Brothers PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/8183/2018HC Delhi06 Aug 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Tara Chand Saluja & Sons vs. Union Of INDIA & Ors

W.P.(C)/2192/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Sare Realty Projects Private Limited vs. Union Of INDIA & Ors

W.P.(C)/1300/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Frv Power INDIA PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/4590/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Benlon INDIA LTD vs. Union Of INDIA & Ors

W.P.(C)/3479/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Vee Gee Auto Components PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/2332/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

M/S Tara Chand Saluja & Company vs. Union Of INDIA & Ors

W.P.(C)/2475/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

M/S Batra Art Press vs. Union Of INDIA & Ors

W.P.(C)/2885/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

M/S Alliance Graphic Equipment Private Limited vs. Union Of INDIA & Ors

W.P.(C)/2740/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Aman Motors vs. Union Of INDIA & Ors

W.P.(C)/5858/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Dotcom Home Fashions PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/1701/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Ankur Oil & Refrigeration vs. Union Of INDIA & Ors

W.P.(C)/2333/2018HC Delhi01 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Radico Khaitan Limited vs. Principal Commissioner Of GST &Central Excise Delhi

SERTA/19/2018HC Delhi17 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Shree Renuka Sugars Limited vs. Union Of INDIA & Ors

W.P.(C)/8424/2017HC Delhi16 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Narendra Plastic Private Limited vs. Union Of INDIA & Ors

W.P.(C)/6534/2017HC Delhi16 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Chemico Synthetics Limited vs. Union Of INDIA & Ors

W.P.(C)/8422/2017HC Delhi16 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

INDIA Glycols Limited vs. Union Of INDIA & Anr

W.P.(C)/8423/2017HC Delhi16 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Smt. Sunita Jain vs. The State

TEST.CAS./24/2017HC Delhi12 Jul 2018

Bench: HON'BLE MR. JUSTICE JAYANT NATH

Yadav Travels vs. Union Of INDIA & Anr

W.P.(C)/6898/2018HC Delhi06 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Sulabh International Social Service Organisation vs. Union Of INDIA & Ors

W.P.(C)/6310/2018HC Delhi05 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Rakesh Kumar Aggarwal vs. Lock & Locking Devices

RFA/68/2009HC Delhi04 Jul 2018

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Jtl Infra Limited & Anr vs. The Union Of INDIA & Anr

W.P.(C)/9949/2017HC Delhi04 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

M/S Shiv Shakti Mandir Sanchalan Samiti vs. Commissioner Of Central Goods And Services Tax & Ors

W.P.(C)/4798/2018HC Delhi03 Jul 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Jahanpanah Club vs. Commissioner Of GST & Anr

W.P.(C)/6343/2018HC Delhi01 Jun 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Shakti Jan Sudhar Samiti And Ors vs. Govt. Of N.C.T. Of Delhi And Ors

W.P.(C)/5909/2018HC Delhi29 May 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

The Principal Commissioner Of CGST, Delhi North vs. B. B. Steels

CEAC/14/2018HC Delhi28 May 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Afsana vs. Government Of Nct Of Delhi And Ors

W.P.(C)/5531/2018HC Delhi22 May 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Geeta Jeena vs. Government Of Nct Of Delhi And Ors

W.P.(C)/5532/2018HC Delhi22 May 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Duggar Fiber PVT. LTD vs. Commissioner Of CGST (North)

W.P.(C)/8676/2017HC Delhi16 May 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Shri Subhash Kathuria And Others vs. M/S Nalli Trust & Anr

CS(COMM)/313/2017HC Delhi02 May 2018

Bench: HON'BLE MR. JUSTICE MANMOHAN

The Principal Commissioner Of Central Tax, GST, Delhi, North vs. Shree Jee Laminator

CEAC/34/2017HC Delhi27 Apr 2018

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Mala Kumar Engineers PVT. LTD vs. Union Of INDIA Through Finance Secretary & Anr

W.P.(C)/4347/2018HC Delhi27 Apr 2018

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Orange Overseas PVT.LTD vs. Union Of INDIA & Ors

W.P.(C)/3904/2018HC Delhi20 Apr 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Jindal Dyechem Industries (P) LTD vs. Union Of INDIA & Ors

W.P.(C)/8677/2017HC Delhi16 Apr 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Rohit Khatri vs. Food Corporation Of INDIA And Anr

W.P.(C)/3247/2018HC Delhi04 Apr 2018

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

Commissioner Of Value Added Tax, Delhi vs. M/ S Indian Hotels Company Limited

VAT APPEAL/2/2018HC Delhi02 Apr 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

M/S Alchemist LTD vs. Bestime Trading Company PVT LTD

FAO(OS) (COMM)/38/2018HC Delhi23 Mar 2018

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MS. JUSTICE JYOTI SINGH

Northern Seed Association vs. Union Of INDIA & Ors & Ors

W.P.(C)/2821/2018HC Delhi22 Mar 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Prashant Narula vs. Union Of INDIA & Ors

W.P.(C)/1729/2018HC Delhi23 Feb 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Reena Jain Malhtora vs. Lawyers Chamber Allotment Committe & Anr

W.P.(C)/216/2018HC Delhi12 Jan 2018

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

The Pr. Commissioner Of GST, Delhi South Commissionerate vs. Precision Pipes & Profiles Co. LTD

CEAC/28/2017HC Delhi11 Jan 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Naresh Kumar Bansal vs. Vivek Jalan & Anr

RFA/580/2014HC Delhi09 Jan 2018

Bench: HON'BLE MR. JUSTICE J.R. MIDHA

← 20172019 →