BharatTaxGST

Delhi High Court GST Judgments — 2017

19 judgments, newest first.

Principal Commr. Of Central Tax, GST Delhi South Commissionerate vs. Mcm Services PVT. LTD

SERTA/15/2017HC Delhi13 Dec 2017

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Sanjeev Sharma vs. Union Of INDIA & Ors

W.P.(C)/7964/2017HC Delhi11 Dec 2017

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Pr. Commissioner, Central Tax, GST vs. M/S Times Internet LTD

SERTA/12/2017HC Delhi21 Nov 2017

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Commissioner Of Tax, GST Delhi East vs. M/S Indian Railway Finance Corporation

SERTA/8/2017HC Delhi10 Nov 2017

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Vikas Khandelwal And Co. & Anr vs. Union Of INDIA & Anr

W.P.(C)/10929/2015HC Delhi27 Oct 2017

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Hughes & Hughes Chem. LTD vs. Union Of INDIA & Anr

W.P.(C)/8281/2017HC Delhi25 Oct 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SUNIL GAUR

Reliance Capital Limited vs. M/S. Varaha Infra Limited & Ors

O.M.P.(I) (COMM.)/110/2017HC Delhi11 Oct 2017

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

The Pr. Commissioner Of GST, Delhi -South Commissionerate vs. Mcdonalds INDIA PVT. LTD

SERTA/7/2017HC Delhi09 Oct 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Gurbachan Singh vs. Sunder Shyam Sukhija & Ors

RC.REV./10/2017HC Delhi04 Sept 2017

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

The Pr. Commr. Of GST, Delhi South Commissionerate vs. S.T.J. Electronics

CEAC/26/2017HC Delhi01 Sept 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S Indian Association Of Tour Operators vs. Union Of INDIA & Anr

W.P.(C)/5267/2013HC Delhi31 Aug 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Hualu Engineering & Technology Co. LTD vs. Union Of INDIA & Ors

W.P.(C)/7540/2017HC Delhi28 Aug 2017

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

H.G. International vs. The Commissioner Of Trade And Taxes, Delhi

ST.APPL./63/2014HC Delhi16 Aug 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Delhi Goods Transport Agency (Regd) & Ors vs. Gnct Of Delhi And Ors

W.P.(C)/4603/2012HC Delhi11 Aug 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

The Commissioner, GST Delhi (East) vs. Unitech Containers PVT. LTD

CEAC/22/2017HC Delhi11 Aug 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

The Commissioner Of GST Delhi(East) vs. Rohit Agarwal

CEAC/23/2017HC Delhi11 Aug 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

The Commissioner, GST(East) vs. Vimla Rolling Mills PVT. LTD

CEAC/21/2017HC Delhi11 Aug 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Jetpur Somnath Tollways Limited vs. National Highways Authority Of INDIA

O.M.P.(I) (COMM.)/221/2017HC Delhi31 Jul 2017

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

North China Petroleum Steel Pipe Co. Limited vs. Gail (INDIA) Limited & Anr

W.P.(C)/5569/2017HC Delhi07 Jul 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

2018 →