The Commissioner Of GST Delhi(East) v. Rohit Agarwal
- Court
- Delhi High Court
- Case number
- CEAC/23/2017
- Date of judgment
- 11 Aug 2017
- Bench
- HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
- Petitioner
- THE COMMISSIONER OF GST DELHI(EAST),
- Respondent
- ROHIT AGARWAL
- CNR
- DLHC013113262017
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Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.