Delhi High Court GST Judgments — 2019

133 judgments, newest first. Page 2 of 2.

M/S Roop Chand And Sons vs. Department Of Trade And Anr

W.P.(C)/2229/2019HC Delhi22 Apr 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Britannia Dairy PVT LTD vs. Government Of Nct Of Delhi & Ors

W.P.(C)/876/2019HC Delhi15 Apr 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S Seagull Maritime Agencies PVT. LTD vs. Commissioner, CGST, Audit-Ii

W.P.(C)/3895/2019HC Delhi15 Apr 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Blocon Limited vs. Union Of INDIA & Ors

W.P.(C)/3780/2019HC Delhi12 Apr 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Lupin Limited vs. Union Of INDIA And Ors

W.P.(C)/3835/2019HC Delhi12 Apr 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Wockhardt Limited vs. Union Of INDIA & Ors

W.P.(C)/3769/2019HC Delhi12 Apr 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Candila Healthcare Limited vs. Union Of INDIA And Ors

W.P.(C)/3670/2019HC Delhi12 Apr 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Mahindra Electric Mobility Limited And Anr vs. Competition Commission Of INDIA And Anr

W.P.(C)/11467/2018HC Delhi10 Apr 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Union Bank Of INDIA vs. Collerctor Of Stamps / Sdm & Anr

W.P.(C)/2872/2019HC Delhi05 Apr 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Independent Power Producers Association Of INDIA vs. Union Of INDIA & Ors

W.P.(C)/3483/2019HC Delhi05 Apr 2019

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Jenendra Medicos PVT. LTD Through Director Vinod Kumar Jain vs. Union Of INDIA And Ors

W.P.(C)/4573/2018HC Delhi01 Apr 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Comnet Vision (INDIA) PVT.LTD vs. The Commissioner Department Of Trade And Taxes

W.P.(C)/3109/2019HC Delhi28 Mar 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Kothari Associates PVT LTD vs. Currie & Brown(INDIA) PVT LTD

CS(OS)/3327/2011HC Delhi28 Mar 2019

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Clix Capital Services Private Limited vs. Union Of INDIA & Ors

W.P.(C)/1486/2018HC Delhi27 Mar 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S Laxyo Energy LTD vs. Union Of INDIA And Ors

W.P.(C)/12784/2018HC Delhi25 Mar 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Sanofi INDIA LTD. And Anr vs. Union Of INDIA And Ors

W.P.(C)/7632/2018HC Delhi20 Mar 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Sanofi INDIA LTD. And Anr vs. Union Of INDIA And Ors

W.P.(C)/7589/2018HC Delhi20 Mar 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Sanofi INDIA LTD. And Anr vs. Union Of INDIA & Ors

W.P.(C)/7619/2018HC Delhi20 Mar 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Sanofi INDIA LTD. & Anr vs. Union Of INDIA & Ors

W.P.(C)/7634/2018HC Delhi20 Mar 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Din Bandhu Dass vs. Delhi Tourism & Transportation Development Corporation Limited (Dttdc)

W.P.(C)/2654/2019HC Delhi15 Mar 2019

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MS. JUSTICE JYOTI SINGH

Bharat Transport Corp. PVT. LTD vs. Commissioner Of Delhi Goods And Services Tax

W.P.(C)/2187/2019HC Delhi06 Mar 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Dalip Kumar vs. The State ( Govt Of Nct Of Delhi)

BAIL APPLN./2224/2018HC Delhi20 Feb 2019

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Foodimentary (INDIA) LTD vs. Indian Foodtech Limited

O.M.P.(I) (COMM.)/46/2019HC Delhi15 Feb 2019

Bench: HON'BLE MR. JUSTICE VALMIKI J. MEHTA

Netweb Technologies INDIA PVT LTD & Anr vs. Union Of INDIA & Ors

W.P.(C)/1532/2019HC Delhi15 Feb 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Beant Singh vs. Compack Entreprises INDIA (P) LTD

RFA/1063/2017HC Delhi14 Feb 2019

Bench: HON'BLE MR. JUSTICE NAJMI WAZIRI

X And Anr vs. Union Of INDIA And Ors

W.P.(C)/11481/2017HC Delhi04 Feb 2019

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Gauraangana Trade PVT. LTD vs. The Commissioner, State Goods And Service Tax & Anr

W.P.(C)/9692/2018HC Delhi23 Jan 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Ashwani Kumar Jain vs. B R Sethi & Anr

CM(M)/107/2019HC Delhi23 Jan 2019

Bench: HON'BLE MS. JUSTICE ANU MALHOTRA

Bata INDIA Limited vs. Tasleem

RC.REV./479/2018HC Delhi17 Jan 2019

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Prabhat Industries vs. Trsd Foods Private Limited

CS(COMM)/1087/2018HC Delhi16 Jan 2019

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

Pradyuman Kumar Aggarwal & Ors vs. Orchid Salon Services PVT LTD. & Anr

CS(COMM)/29/2018HC Delhi15 Jan 2019

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

Varun Traders vs. Union Of INDIA & Ors

W.P.(C)/12434/2018HC Delhi11 Jan 2019

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE PRATEEK JALAN

Carlos Alberto Perez Lafuente vs. UOI & Ors

W.P.(C)/4573/2012HC Delhi10 Jan 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE A. K. CHAWLA

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