Delhi High Court GST Judgments — 2020

Commerzbank Aktiengesellschaft vs. Debt Recovery Tribunal - Ii & Ors

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Commerzbank Aktiengesellschaft vs. Debt Recovery Tribunal Ii & Ors

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

M/S West Bengal Electronics Industry Development Corporation LTD vs. Prasar Bharti & Ors

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Rd Enviro Engineers And Consultants PVT LTD vs. Pricipal Chief Commissioner Of GST And Central Excise & Ors

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Parag Garg vs. Union Of INDIA Through Ministry Of Finance & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Srf Limited vs. Commissioner Of Vat And Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Siddharth Jain vs. Shikha Singhal Jain & Anr

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Udbhav Goel vs. The Commissioner (GST)

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Kanodia Oil Mills vs. Union Of INDIA & Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PRATEEK JALAN

Vinesh Jain vs. Govt Of Nct Of Delhi & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Indian Sugar Exim Corporation Limited vs. Sakuma Exports Limited

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Shri O P Gupta & Ors vs. Shri Deepak Gupta & Ors

Bench: HON'BLE MS. JUSTICE MUKTA GUPTA

Amorous Communications vs. Commissioner Of Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Taboola INDIA PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S. Nautilus Metal Crafts PVT. LTD vs. Joint Director General Of Foreign Trade & Anr

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

P.V. Rao vs. Senior Intelligence Officer, Directorate General Of GST Intelligence & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Nagender Singh & Anr vs. Kaushalya Devi

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Gurudas Mallik Thakur vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

M/S. S.H. Exports vs. Commissioner Of CGST & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Medical Bureau vs. Commissioner Of Central Goods And Services Tax Delhi North & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Bhagwan Singh vs. State Of (Gnct) Of Delhi

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Dell International Services INDIA Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Jiwand Singh And Sons vs. Commissioner Trade And Taxes & Anr

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PRATEEK JALAN

Sanjiv Kumar Mittal vs. Deputy Commissioner (Trc), CGST Commissionerate Delhi South & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Heritage Conservators Through Its Proprietor Mr. Gurpreet Singh vs. Espire Resorts Private Limited (Formerly Known As Cosmos Buildwell Private Limited

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

M/S Heritage Conservators Through Its Proprietor Mr. Gurpreet Singh vs. Espire Resorts Private Limited (Formerly Known As Cosmos Buildwell Private Limited

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

M/S Heritage Conservators Through Its Proprietor Mr. Gurpreet Singh vs. Espire Resorts Private Limited (Formerly Known As Cosmos Buildwell Private Limited

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

M/S Heritage Conservators Through Its Proprietor Mr. Gurpreet Singh vs. Espire Resorts Private Limited (Formerly Known As Cosmos Buildwell Private Limited

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Rccivl Rkipl LLP vs. Rcc Infraventures Private Limited

Bench: HON'BLE MS. JUSTICE REKHA PALLI

Directorate General Of GST Intelligence vs. Prakash Chand Golcha

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Directorate General Of GST Intelligence vs. Harish Kumar Baid

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Parnika Commercial And Estates Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Arindam Chaudhuri (In Custody) vs. Commissioner Of CGST, Delhi South

Bench: HON'BLE MS. JUSTICE ANU MALHOTRA

Polyplex Industries vs. Commissioner Trade And Taxes

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PRATEEK JALAN

Ms Ads Spirits Private Limited And Anr.. & Anr vs. The Commissioner Of Trade And Tax Department & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Amit Kumar Soni vs. State Nct Of Delhi

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Spirotech Heat Exchangers PVT, LTD vs. Union Of INDIA

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Parag Garg vs. Directorate General Of GST Intelligence (Dggi)

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Gsp Power System PVT LTD vs. Commissioner Of Goods And Services Tax Department Of Trade And Taxes & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Nirma LTD vs. National Anti Profiteering Authority GST & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MS. JUSTICE ASHA MENON

Gulshan Kapoor vs. Commissioner Of Delhi Goods And Services Tax & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Arindam Chaudhuri (In Custody) vs. Commissioner Of CGST, Delhi South

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT

Gulshan Kapoor vs. Commissioner Of Delhi Goods And Services Tax & Ors

National Highways Authority Of INDIA vs. Sahakar Global Limited

Bench: HON'BLE MS. JUSTICE REKHA PALLI

Haryana Excell Forging vs. Commissioner CGST & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Goyal Iron And Steel Traders vs. Assistant Commissioner Palam Division CGST Delhi South & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Sumit Tandon vs. Directorate General Of GST

Bench: HON'BLE MS. JUSTICE ANU MALHOTRA

Neutron Steel Trading PVT LTD Through It Director 1 Mr Harjinder Singh 3 Neetu Arhi vs. The Commissioner CGST Central Ex Commissionweate Delhi West & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Manufacturers Traders Association & Anr vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Surendra Kumar Engineers And Builders vs. Commissioner, CGST, Audit-1

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Mr. Pramod Dandaich vs. Vivek Pandey The Commissioner & Anr

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Birjesh Pandey vs. State

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT

M/S Space Optical Company vs. Commissioner Trade Taxes & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Chaque Jour Hr Services PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Directorate General Of GST Intelligence, Indore Regional Unit, Madhya Pradesh vs. Mukesh Garg

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Goods & Services Tax Network vs. Information Commissioner Cic And Anr

Bench: HON'BLE MR. JUSTICE JAYANT NATH

M/S Miniso Life Style PVT. LTD vs. Puneet Prakash

Bench: HON'BLE MR. JUSTICE NAJMI WAZIRI

M/S Miniso Life Style PVT. LTD vs. Smt. Uma Sharma & Anr

Bench: HON'BLE MR. JUSTICE NAJMI WAZIRI

Gaurav Yadav & Anr vs. Union Of INDIA & Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S. Moms Cradle PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S. N.A. International vs. Union Of INDIA & Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PRATEEK JALAN

M/S. Aar Impex vs. Union Of INDIA & Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PRATEEK JALAN

Sh Mukesh Garg vs. State Through Govt. Of Nct Of Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

High Command vs. Delhi Development Authority & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S Pitambra Books PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL

M/S Sachin Enterprises Through Sole Prop. Sh Sachin Bansal vs. Assistant Commissioner Division-Narela

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Jian International vs. Commissioner Of Delhi Goods And Services Tax

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Rishi Bansal Proprietor Of Bansal Sales Corporation vs. Union Of INDIA Through Secretary Ministry Of Finance & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Sachin Enterprises Through Sole Prop. Sh Sachin Bansal vs. Assistant Commissioner Division-Narela

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Saraf Industries Through Sole Prop Sh Akhil Saraf vs. Assistant Commissioner Division Narela GST Delhi North

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Ess Aar Automotive PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Zones Corporate Solutions PVT. LTD vs. Commissioner Of Central Goods & Services Tax Delhi East & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Surinder Singh & Anr vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MS. JUSTICE ASHA MENON

Shreeved Consultancy LLP vs. Friends Motels PVT. LTD

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Bsa Citi Courier PVT LTD vs. Commissioner Of Central Goods And Services Tax Delhi West & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Watermelon Management Services Private Limited vs. The Commissioner, Central Tax, GST Delhi(East) & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Watermelon Management Services Private Limited vs. The Commissioner, Central Tax, GST Delhi(East) & Anr

Pro Interactive Services INDIA PVT LTD vs. Commissioner Of Central Goods And Services Tax Delhi South & Anr

Pro Interactive Services INDIA PVT LTD vs. Commissioner Of Central Goods And Services Tax Delhi South & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Shri Krishna Agencies vs. The Assistant Commissioner Of Central Excise (Range-92)

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Hardcastle Restaurants Private Limited And Anr vs. Union Of INDIA And Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Premier Shield PVT. LTD vs. Commissioner Of State Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Allied Engineers & Builders PVT. LTD vs. M/S Muthoot Finance Limited & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Mangla Hoist P. LTD vs. Union Of INDIA And Ors

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Skh Sheet Metals Components PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Uflix Industries vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Veer Vikrant Chauhan vs. Union Of INDIA And Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PRATEEK JALAN

Addtional Director General(Adjudication) vs. M/S It'S My Name PVT LTD

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE ANU MALHOTRA

M/S Haliburton Offshore Services Inc vs. Vedanta Limited & Anr

Bench: HON'BLE MR. JUSTICE JAYANT NATH

Watermelon Management Services Private Limited vs. The Commissioner, Central Tax, GST Delhi (East) And Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Zico Environment Solutions PVT LTD And Anr vs. Punjab National Bank And Ors

Bench: HON'BLE MR. JUSTICE JAYANT NATH

Binty vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Brand Equity Treaties Limited vs. The Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE J.R. MIDHA,HON'BLE MS. JUSTICE JYOTI SINGH

Micromax Informatics LTD vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE J.R. MIDHA,HON'BLE MS. JUSTICE JYOTI SINGH

Developer Group INDIA Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE J.R. MIDHA,HON'BLE MS. JUSTICE JYOTI SINGH

Bharti Airtel Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE J.R. MIDHA,HON'BLE MS. JUSTICE JYOTI SINGH

Reliance Elektrik Works vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE J.R. MIDHA,HON'BLE MS. JUSTICE JYOTI SINGH

Rakesh Malhotra vs. Government Of National Capital Territory Of INDIA And Ors

Bench: HON'BLE MS. JUSTICE HIMA KOHLI,HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Rare Metabokics Life Sciences PVT. LTD. & Anr vs. Matrix Labs

Bench: HON'BLE MR. JUSTICE JAYANT NATH

Amit Joshi vs. Commissioner Of Central Excise & Service Tax, CGST Delhi (East) & Anr