BharatTaxGST

Delhi High Court GST Judgments — 2020

125 judgments, newest first. Page 2 of 2.

Pradeep Kumar vs. Y.S Kumar

CRL.M.C./1609/2019HC Delhi19 Mar 2020

Bench: HON'BLE MS. JUSTICE ASHA MENON

All INDIA Petroleum Dealers Association (Regd.) And Anr vs. Union Of INDIA Through Its Secretaruy And Ors

W.P.(C)/10334/2017HC Delhi18 Mar 2020

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER

All Haryana Petroleum Dealers Association (Regd) And Anr vs. Union Of INDIA And Ors

W.P.(C)/10746/2017HC Delhi18 Mar 2020

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER

Bihar Petroleum Dealers Association (Regd.) vs. Union Of INDIA & Ors

W.P.(C)/11246/2017HC Delhi18 Mar 2020

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER

Orion Security Solutions & Anr vs. Commissioner Of CGST Delhi East

W.P.(CRL)/695/2020HC Delhi16 Mar 2020

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Steel Authority Of INDIA LTD.(Sail) vs. Primetals Technologies INDIA PVT. LTD. (Formerly Known As Siemens Vai Metals Technologies PVT.LTD)

O.M.P. (COMM)/349/2020HC Delhi12 Mar 2020

Bench: HON'BLE MS. JUSTICE REKHA PALLI

Industrial Personnel& Security Services PVT. LTD vs. Commissioner Of Central Goods& Services Tax Delhi South &Anr. & Anr

W.P.(C)/2244/2020HC Delhi11 Mar 2020

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Commissioner Of Central Tax vs. Ashok Kumar Jain & Anr

CRL.M.C./3679/2018HC Delhi05 Mar 2020

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Thirty Six Automobiles Private Limited & Anr vs. Unon Of INDIA & Ors

W.P.(C)/200/2019HC Delhi19 Feb 2020

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Rr India Pvt. Ltd vs. Union Of INDIA & Ors

W.P.(C)/1597/2020HC Delhi17 Feb 2020

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

M/S Innovative Textiles LTD vs. Union Of INDIA And Ors

W.P.(C)/1429/2020HC Delhi07 Feb 2020

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER

Bishan Swaroop Gupta vs. Rajeev Sharma & Anr

RC.REV./41/2020HC Delhi05 Feb 2020

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Arun Kumar vs. Rakesh Asthana

CONT.CAS(C)/10/2020HC Delhi04 Feb 2020

Bench: HON'BLE MR. JUSTICE A. K. CHAWLA

Commissioner Of CGST, Delhi-West vs. Kamlakant & Company

CEAC/39/2018HC Delhi29 Jan 2020

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE TALWANT SINGH

Balaji Metals vs. Commissioner Of GST(East) Delhi

CEAC/19/2019HC Delhi28 Jan 2020

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE C.HARI SHANKAR

Aseem Malhotra vs. Commissioner Of Central Excise, GST, West-Delhi

CEAC/3/2019HC Delhi22 Jan 2020

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

Teneron Limited vs. Sale Tax Officer Class Ii/ Avato Goods And Service Tax & Anr

W.P.(C)/769/2020HC Delhi22 Jan 2020

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Malhotra Engineering Company PVT. LTD vs. Commissioner Of Central Excise, GST, West-Delhi

CEAC/2/2019HC Delhi17 Jan 2020

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

C G Power And Industrial Solutions Limited vs. Department Of Trade & Taxes & Ors

W.P.(C)/3024/2019HC Delhi15 Jan 2020

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

China Petroleum Pipeline Bureau vs. Indian Oil Corporation Limited

ARB. A. (COMM.)/35/2019HC Delhi10 Jan 2020

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

S N Bhatt (Sachida Nand ) vs. Vijai Shri (P) LTD

RC.REV./373/2019HC Delhi08 Jan 2020

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Shyam Lal & Anr vs. Vijai Shri (P) LTD

RC.REV./370/2019HC Delhi08 Jan 2020

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Pardeep Kumar Singhal & Anr vs. Vijai Shri (P) LTD

RC.REV./367/2019HC Delhi08 Jan 2020

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Om Parkash & Ors vs. Vijai Shri (P) LTD

RC.REV./366/2019HC Delhi08 Jan 2020

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Well Protect Manpower Service PVT. LTD vs. Delhi Development Authority And Ors

W.P.(C)/10974/2019HC Delhi06 Jan 2020

Bench: HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

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