Delhi High Court GST Judgments — 2021

M/S. Vardhman Exim vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Amit Kumar Gupta vs. Principal Commissioner Of Customs (Import)

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Sh. Nitin Singhania vs. Commissioner Of Goods And Services Tax East

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Wipro LTD vs. Assistant Commissioner Of GST Mcie Division CGST

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Ntpc LTD vs. M/S Tata Projects LTD

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Tata Projects LTD vs. Ntpc Limited

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Onkar Sharma vs. North Delhi Municipal Corporation

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Avantha Holdings LTD vs. Cg Power And Industrial Solutions LTD

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Genius Presentation PVT LTD vs. Union Of INDIA And Ors

Bench: HON'BLE MS. JUSTICE ASHA MENON

Saini Exports vs. Commissioner Delhi GST & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S Tarun Enterprises PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Trivedi And Sons PVT. Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Tarun Jain vs. Directorate General Of GST Intelligence Dggi

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

M/S Third Wave Services vs. M/S Selene Constructions Limited & Anr

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT

M/S Shri Dhan Laxmi Trade House PVT. LTD vs. Principal Commissioner Of Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S Vijay Steelcon Private Limited vs. Principal Commissioner Of Central Tax (GST) Delhi East & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S Ankush Auto Deals vs. Commissioner Of Dgst & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Umesh Kumar & Ors vs. Government Of Nct Of Delhi Through Its Chief Secretary & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Sunil Kumar & Ors vs. Delhi Transport Infrastructure Development Corporation LTD. (An Enterprises Of Govt. Of Nct Of Delh

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Gurmeet Singh vs. Delhi Transport Infrastructure Development Corporation LTD

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Manoj Kumar Shukla vs. Goverment Of Nct Of Delhi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Afshana & Ors vs. Government Of Nct Of Delhi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Geeta Jeena vs. Govt Of Nct Of Delhi, & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Surender Pawar vs. The Commissioner Of Transport Cum Chairman Delhi Transport Infrastructure Development Corporation

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Ms Kajal & Ors vs. Government Of Nct Of Delhi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Smt. Geeta Jeena vs. Government Of Nct Of Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Amit Chawla & Ors vs. Delhi Transport Infrastructure Development Corporation Limited

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Ms Ers Services Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Umesh Verma vs. State

Bench: HON'BLE MS. JUSTICE ANU MALHOTRA

Vivek Slaria vs. Neeraj Tyagi

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT

M/S V M Industries vs. Commissioner Of Vat & Anr

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Topline Buildtech Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Frames Bay PVT LTD vs. Central Goods And Services Tax Commissionerate Delhi East

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Ram Comunication vs. Commissioner, State Goods And Services Tax & Anr

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Naveen Kasera Alias Naveen Agarwal vs. Union Of INDIA Secretary Ministry Of Finance

Bench: HON'BLE MR. JUSTICE SIDDHARTH MRIDUL,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Directorate General Of GST Intelligence vs. Parag Garg

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Arjun Industries vs. Commissioner Of Delhi Goods And Services Tax & Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Kesri Steels Limited vs. Commissioner Of Delhi Goods And Services Tax & Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Shakti Jan Sudhar Samiti, Delhi (Ngo)Through Its General Secretary, Sh. Ravinder Kumar Gupta, S/O vs. Delhi Urban Shelter Improvement Board Through Its Chairman & Ors

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE JASMEET SINGH

M/S No.1 World Wide Express PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Eaton Power Quality PVT LTD vs. Competition Commission Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S Aggarwal Laminates PVT. LTD vs. Deputy Commissioner Of Customs (Import), Inland Container Depot, Tughlakabad, New Delhi

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

V Tech Sunsystems PVT. LTD. -Australian Premium Solar (INDIA) PVT. LTD. (Consortium) vs. Union Of INDIA And Anr

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE JASMEET SINGH

Ms Magma Fincorp Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Dev International vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S Subway Systems INDIA PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Mohd.Nashruddin vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE SIDDHARTH MRIDUL,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

M/S Polytech Trade Foundation vs. Union Of INDIA & Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Amit Pal Singh vs. Joint Secretary Cofeposa & Ors

Bench: HON'BLE MR. JUSTICE SIDDHARTH MRIDUL,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Gopal Gupta vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE SIDDHARTH MRIDUL,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Tantia Constructions Limited vs. Nbcc INDIA LTD

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Medical Bureau vs. Commissioner Of Central Goods And Service Tax Delhi North & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Corsan Corviam Construccion S.A.- Sadbhav Engineering LTD. Jv vs. Commissioner Of Trade And Taxes

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

National Highways Authority Of INDIA vs. C P Ramarao

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Koenig Solutions Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S. R.J. Trading Co vs. Commissioner Of CGST, Delhi North & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

M/S. Ajanta Industries vs. Commissioner Of Central Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Indian Railway Catering And Tourism Corporation vs. M/S Deepak And Co

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Bdr Builders And Developers Private Limited vs. Sh. Shrichand Bijlani

Bench: HON'BLE MS. JUSTICE ASHA MENON

Pawan Goel And Anr & Anr vs. Directorate General Of Of GST Intelligence Gurugram & Anr

Bench: HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

Central Goods And Service Tax Delhi East vs. Sh. Naval Kumar & Ors

Bench: HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

Developer Group INDIA Private Limited vs. Union Of INDIA & Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Integrated Project Logistics Private Limited Through Mr. Manoj Roy Director vs. Union Of INDIA

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Falcon Technologies PVT.LTD vs. Union Of INDIA And Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

R.R. Distributors PVT. LTD vs. Commissioner Of Central Tax, GST Delhi North & Anr

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Jahanpanah Club vs. Union Of INDIA & Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

R.R. Distributors PVT. LTD vs. Commissioner Of Central Tax, GST Delhi North & Anr

INDIA Sothebys International Realty vs. Sumit Mazumder

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Oriental Insurance Co. LTD vs. Ace Footmark PVT LTD

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Roshni Sana Jaiswal vs. Commissioner Of Central Taxes, GST Delhi (East)

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Ms Swadeshi Civil Infrastructure PVT LTD vs. The Additional Commissioner Adjudication Central Tax GST Delhi East

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

CGST Delhi West vs. Vishal Goyal

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT

M/S Ilfs Engineering And Construction Company Limited vs. M/S Indian Strategic Petroleum Reserves Limited

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Ankit Bindal & Ors vs. Pr. Commissioner Of Central Goods And Services Tax Delhi North & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Swadeshi Civil Infrastructure PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Swadeshi Civil Infrastructure PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Ms Swadeshi Civil Infrastructure PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

M/S Swadeshi Civil Infrastructure PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Swastik Trading Co vs. Principal Commissioner CGST And Cx, Delhi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Garg Roadlines vs. Commissioner Of Delhi Goods And Services Tax

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE AMIT BANSAL

National Highways Authority Of INDIA vs. C.P. Rama Rao [Proprietor]

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Sanska Fire And Safety Private Iti vs. Directorate General Of Training

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Global Enterprises vs. The Commissioner Of Central CGST East Delhi & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Shubham Plastic vs. Commissioner, State Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

K R Anand vs. Commissioner Of State Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Deepak Kumar vs. Union Of INDIA Through Its Secretary & Ors. & Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Mrs Alka Gupta vs. Union Of INDIA Through Its Secretary & Ors. & Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Mrs Shivani Sharma vs. Union Of INDIA Through Its Secretary & Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Mahesh Kumar vs. Staff Service Commission & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE AMIT BANSAL

Manoj Sharma vs. Union Of INDIA Through Its Secretary & Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Sarvesh Singh vs. Union Of INDIA Through Its Secretary & Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Rajkripal Lumbers LTD vs. Commissioner Value Added Tax

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Rajkripal Lumbers LTD vs. Commissioner Value Added Tax

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Brahma Industries PVT. LTD vs. Commissioner, Value Added Tax

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Parsvnath Developers Limited vs. Mr. Vikram Khosla

Bench: CASES PERTAINING TO SPECIAL BENCHES

British Biologicals vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE TALWANT SINGH

Poonam Kumari & Ors vs. Sandeep Kohli & Anr

Bench: HON'BLE MR. JUSTICE NAJMI WAZIRI

Cj Darcl Logistics Limited & Anr vs. Commissioner Of State Tax Delhi Goods And Services Tax, Department Of Trade And Taxes, & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

K R Anand vs. Commissioner Of Central Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Pernod Ricard PVT. LTD vs. Authority For Advance Ruling GST

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA