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Frames Bay PVT LTD vs. Central Goods And Services Tax Commissionerate Delhi East

W.P.(C)/2496/2021HC DelhiGSTCNR DLHC01010525202105 October 2021Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA1 pages
For Petitioner: Mr.Ahhishek Prasad, Mr.Anand Varma, AdvsFor Respondent: Mr.Harpreet Singh, Sr. SC with Ms.Suhani Mathur, Adv

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Cause title — parties, addresses and appearances
$~30 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2496/2021 FRAMES BAY PVT LTD ..... Petitioner Through Mr.Ahhishek Prasad, Mr.Anand Varma, Advs. versus CENTRAL GOODS AND SERVICES TAX COMMISSIONERATE DELHI EAST ..... Respondent Through Mr.Harpreet Singh, , Sr. SC with Ms.Suhani Mathur, Adv. CORAM: HON'BLE MR. JUSTICE MANMOHAN HON'BLE MR. JUSTICE NAVIN CHAWLA

O R D E R % 23.02.2022 The petition has been heard by way of video conferencing.

Learned counsel for the petitioner states that the order dated 5th October, 2021 has been complied with.

Accordingly, Registry is directed not to list the present matter any further. MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 23, 2022 RN This is a digitally signed order.

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The Order is downloaded from the DHC Server on 17/06/2026 at 00:06:20

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