BharatTaxGST

Delhi High Court GST Judgments — 2021

122 judgments, newest first. Page 2 of 2.

Ibibo Group Private Limited vs. Union Of INDIA & Ors

W.P.(C)/1354/2021HC Delhi16 Feb 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Makemytrip (INDIA) Private Limited vs. Union Of INDIA & Ors

W.P.(C)/1383/2021HC Delhi16 Feb 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Meera Tubes PVT LTD vs. Indian Oil Corporation Limited

W.P.(C)/1651/2021HC Delhi11 Feb 2021

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Maa Laxmi Associates vs. Union Of INDIA & Ors

W.P.(C)/1867/2021HC Delhi11 Feb 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Lupita Saluja vs. Dggi And Anr

BAIL APPLN./319/2021HC Delhi11 Feb 2021

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT

GST Delhi South Commissionerate vs. Lupita Saluja

CRL.M.C./205/2021HC Delhi10 Feb 2021

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT

Shree Super Jain Timber PVT. LTD vs. Commissioner Delhi State Goods And Services Tax

W.P.(C)/10217/2019HC Delhi09 Feb 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Mukul Mittal vs. Directorate General Of GST Intelligence

BAIL APPLN./168/2021HC Delhi03 Feb 2021

Bench: HON'BLE MS. JUSTICE MUKTA GUPTA

Pravin Gulab Patil vs. Union Of INDIA & Anr

W.P.(C)/156/2021HC Delhi02 Feb 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Rajesh Kumar Patawa vs. Union Of INDIA & Anr

W.P.(C)/155/2021HC Delhi02 Feb 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Surbhi Kothiala vs. Commissioner GST And Central Excise Delhi East Zone

W.P.(C)/751/2021HC Delhi01 Feb 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Pearl Alloys Private LTD vs. Commissioner Of Central GST, (West) Delhi

CEAC/5/2018HC Delhi28 Jan 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Ashish Kumar vs. Union Of INDIA & Ors

W.P.(C)/9685/2020HC Delhi27 Jan 2021

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S. Electro Devices PVT. LTD vs. Additional Director General, Directorate General Of GST Intelligence & Anr

W.P.(C)/1814/2020HC Delhi21 Jan 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

National Internet Exchange Of INDIA vs. Union Of INDIA & Ors

W.P.(C)/10795/2020HC Delhi19 Jan 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Samsung INDIA Electronics Private Limited vs. Blueflux Digital Private Limited

O.M.P. (T) (COMM.)/56/2020HC Delhi18 Jan 2021

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Ramakrishna Electro Components PVT LTD vs. Union Of INDIA & Anr

W.P.(C)/11180/2020HC Delhi14 Jan 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

B-Earth And Spire INDIA PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/10843/2020HC Delhi14 Jan 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Sms Limited vs. Ongc Limited

O.M.P.(I) (COMM.)/428/2020HC Delhi12 Jan 2021

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Rci Industries And Technologies LTD Through Its Director Rajeev Gupta vs. Commissioner Dgst Delhi & Ors

W.P.(C)/121/2021HC Delhi07 Jan 2021

Bench: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA

Modak Dyeing And Printing Co. PVT LTD vs. Commissioner Of Customs (Preventive), & Anr

W.P.(C)/9383/2020HC Delhi06 Jan 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

M/S Sehgal Sanitary Store vs. Lalit Kumar Sharma

RC.REV./1/2021HC Delhi05 Jan 2021

Bench: HON'BLE MR. JUSTICE NAJMI WAZIRI

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