M/S. Electro Devices PVT. LTD. v. Additional Director General, Directorate General Of GST Intelligence & Anr.
- Court
- Delhi High Court
- Case number
- W.P.(C)/1814/2020
- Date of judgment
- 21 Jan 2021
- Bench
- HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW,HON'BLE MR. JUSTICE SANJEEV NARULA
- Petitioner
- M/S. ELECTRO DEVICES PVT. LTD.
- Respondent
- ADDITIONAL DIRECTOR GENERAL, DIRECTORATE GENERAL OF GST INTELLIGENCE & ANR.
- CNR
- DLHC010128372020
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.