Delhi High Court GST Judgments — 2022

273 judgments, newest first. Page 1 of 3.

Mohit Goel vs. State Of Nct Of Delhi

BAIL APPLN./3122/2021HC Delhi22 Dec 2022

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Rekha Saxena vs. Commissioner Of Central Goods And Services Tax Delhi West & Ors

W.P.(C)/17568/2022HC Delhi22 Dec 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Vansh Infrasolution PVT. LTD vs. Commissioner Goods And Service Tax, State GST Deptt. & Anr

W.P.(C)/11094/2022HC Delhi21 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

R Enterprises vs. Union Of INDIA & Ors

W.P.(C)/17436/2022HC Delhi21 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Commissioner Of Service Tax vs. Intertoll Ics Ce Cons O & M PVT LTD

ST.APPL./73/2012HC Delhi16 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Gurcharan Singh Bhatia vs. Commissioner, Delhi GST And Ors

W.P.(C)/16125/2022HC Delhi16 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Gulneet Kaur Narula vs. Commissioner, Delhi GST And Ors

W.P.(C)/16179/2022HC Delhi16 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Narmada Impex vs. Commissioner Delhi Goods And Services Tax & Anr

W.P.(C)/9299/2022HC Delhi16 Dec 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Arj Exim INDIA & Anr vs. Assistant Commissioner, CGST

W.P.(C)/14000/2022HC Delhi16 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S. Sans Frontiers vs. The Assistant Commissioner, CGST

W.P.(C)/14594/2022HC Delhi16 Dec 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Ayush Gupta & Anr vs. Ajay Chanana & Ors

RFA(COMM)/102/2022HC Delhi15 Dec 2022

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

Ayush Gupta & Anr vs. Nisha Chanana

RFA(COMM)/103/2022HC Delhi15 Dec 2022

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

Ayush Gupta & Anr vs. Sunil Chanana & Anr

RFA(COMM)/101/2022HC Delhi15 Dec 2022

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

Sanghvi Movers Limited vs. Vivid Solaire Energy Private Limited

ARB.P./859/2022HC Delhi15 Dec 2022

Bench: CASES PERTAINING TO SPECIAL BENCHES

Eunike General Trading vs. Commissioner Of Goods And Service Tax West And Ors

W.P.(C)/16739/2022HC Delhi15 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

The British Motor Car Company (1934) PVT LTD Through Rajinder Kapoor A R vs. Assistant Commissioner, Office Of The Assistant Commissioner, CGST & Anr

CONT.CAS(C)/62/2022HC Delhi15 Dec 2022

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Maniratnam Enterprises vs. M/S Rajputana Fertilizers

O.M.P.(I) (COMM.)/337/2022HC Delhi13 Dec 2022

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Dhruv Krishan Maggu vs. Principal Director General, Dggi (Hqrs.), Rk Puram, New Delhi & Anr

W.P.(C)/7517/2020HC Delhi12 Dec 2022

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S Gypsum Structural INDIA PVT LTD vs. Commissioner CGST Delhi Audit I & Anr

W.P.(C)/16874/2022HC Delhi09 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Docland Services LTD vs. Commissioner Of Central Goods And Services Tax Delhi East

W.P.(C)/16827/2022HC Delhi08 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Kanwaljit Singh Mujral (Legal Heir Of Late Smt. Malvinder Kaur Mujral) vs. Union Of INDIA And Ors

W.P.(C)/15342/2022HC Delhi07 Dec 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Sis Limited (Formerly Known As Security And Intelligence Services INDIA LTD) vs. Delhi Authority For Advance Ruling GST & Ors

W.P.(C)/10627/2022HC Delhi07 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Staff Selection Commission vs. Gurpreet Singh

W.P.(C)/16355/2022HC Delhi07 Dec 2022

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

Tewatia Construction Pvtlltd vs. Union Of INDIA & Anr

ARB.P./406/2022HC Delhi06 Dec 2022

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Santosh Yadav vs. Ram Badan Yadav

W.P.(CRL)/259/2019HC Delhi06 Dec 2022

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

M/S Bansal Surinder And Co. Through Proprietor Deepak Bansal vs. Commissioner, Department Of Trade And Taxes/GST (State) & Ors

W.P.(C)/15129/2022HC Delhi05 Dec 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Ritesh Aggarwal vs. Directorate General Of GST Intelligence, Dggi

CRL.M.C./1634/2021HC Delhi02 Dec 2022

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

M/S Batra Henlay Cables vs. Chief Commissioner Of GST, New Delhi And Anr

W.P.(C)/12026/2022HC Delhi30 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Mauria Udyog LTD vs. Union Of INDIA & Ors

W.P.(C)/7746/2019HC Delhi29 Nov 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Emerson Process Management Power & Water Solutions INDIA PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/6204/2019HC Delhi29 Nov 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S. Kpm Enterprises vs. The Commissioner, Delhi Goods And Service Tax & Ors

W.P.(C)/16388/2022HC Delhi29 Nov 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Vodafone Idea Limited vs. Union Of INDIA & Ors

W.P.(C)/15798/2022HC Delhi25 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Vodafone Idea Limited vs. Union Of INDIA & Ors

W.P.(C)/15795/2022HC Delhi25 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

The Principal Commissioner, CGST And Cx, Delhi North vs. M/S Abdul Khalique

SERTA/14/2022HC Delhi25 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Vodafone Idea Limited vs. Union Of INDIA & Ors

W.P.(C)/15797/2022HC Delhi25 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Atlantic International Trading PVT. LTD. And Ors. & Ors vs. Commissioner, Central Excise And Central GST Comissionerate Delhi South & Anr

W.P.(C)/14016/2022HC Delhi22 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M S Sunflame Trading PVT LTD And Ors & Ors vs. Commissioner Central Excise And Central GST Comissionerate Delhi South

W.P.(C)/14019/2022HC Delhi22 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Ms Blue Star International PVT LTD & Ors vs. Commissioner Central Excise And Central GST Comissionerate Delhi South

W.P.(C)/14017/2022HC Delhi22 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Cavendish Industries Limited & Anr vs. Union Of INDIA & Ors

W.P.(C)/11103/2019HC Delhi22 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Sidhivinayak Chemtech Private Limited Through Its Authorized Representative vs. Principal Commissioner, CGST, Meerut And Ors. & Anr

W.P.(C)/16084/2022HC Delhi22 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Sagar Marketing vs. Okaya Power PVT LTD & Anr

FAO (COMM)/175/2022HC Delhi21 Nov 2022

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Rohit Rathi & Anr vs. The State & Anr

W.P.(CRL)/1285/2022HC Delhi18 Nov 2022

Bench: HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

M/S Nice Exports Inc vs. Rajiv Kittur, Deputy Commissioner Of Customs (IGST-Refunds), Icd, Bangalore & Ors

CONT.CAS(C)/216/2022HC Delhi18 Nov 2022

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

M/S Shri Ganesh Granites & Anr vs. K M Guru Rajesh, Deputy Commissioner Of Customs, IGST-Refund, Icd, Bangalore & Ors

CONT.CAS(C)/917/2021HC Delhi18 Nov 2022

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Skipper Properties Private Limited & Anr vs. Sunrise Property Developers Private Limited & Ors

RFA(OS)(COMM)/1/2022HC Delhi16 Nov 2022

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

Pr Commissioner CGST Delhi North vs. M/S Hindustan Perfumers

CEAC/7/2022HC Delhi11 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Commissioner Central Tax, CGST Delhi West vs. M/S Glossy Colour And Paints

CEAC/11/2022HC Delhi11 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Commissioner Of Central Excise And CGST (Delhi North) vs. Design Dialogue INDIA Private Limited

CEAC/10/2022HC Delhi11 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Pr Commissioner Of CGST Delhi North vs. M/S Vikas Cable Company

CEAC/8/2022HC Delhi11 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Principal Commissioner Of CGST vs. Bird Audio Electronics

CEAC/9/2022HC Delhi11 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Commissioner CGST Delhi West vs. Ms Hitesh Industries

CEAC/4/2022HC Delhi11 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

The Commissioner Central Excise And CGST South Delhi vs. M/S Elegant Developers

SERTA/10/2022HC Delhi11 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Gulati Enterprises vs. Union Of INDIA & Ors

W.P.(C)/8341/2020HC Delhi02 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

U.C. Infosystems PVT. LTD vs. Union Of INDIA Through Secretary & Ors

W.P.(C)/4608/2020HC Delhi02 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Rehau Polymers Private Limited vs. Union Of INDIA Through Secretary Ministry Of Finance Department Of Revenue & Ors

W.P.(C)/3824/2020HC Delhi02 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Sunrise Autoworld PVT LTD vs. Commissioner, Central Goods And Service Tax & Anr. & Anr

W.P.(C)/1420/2020HC Delhi02 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Hcl Infostystems LTD vs. Union Of INDIA And Ors

W.P.(C)/9314/2019HC Delhi02 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Bimal Kothari vs. Assistant Commissioner (Dsgst) & Ors

W.P.(C)/9207/2019HC Delhi01 Nov 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Ahujas Web PVT, LTD vs. The Commissioner, CGST Delhi South Commissionerate And Ors

W.P.(C)/7476/2022HC Delhi14 Oct 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Punita Bhardwaj vs. Municipal Corporation Of Delhi & Ors

W.P.(C)/14356/2022HC Delhi11 Oct 2022

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Young Optimistic Transport Solutions PVT. LTD vs. Union Of INDIA And Ors

W.P.(C)/14364/2022HC Delhi11 Oct 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Deepali Designs And Exhibits Private Limited vs. Encompass Events Private Limited

CS(COMM)/56/2020HC Delhi10 Oct 2022

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Hero Motocorp LTD vs. Union Of INDIA & Ors

W.P.(C)/2032/2019HC Delhi10 Oct 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Uflix Industries vs. Union Of INDIA & Ors

W.P.(C)/4488/2020HC Delhi10 Oct 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Kishan Lal Kuria Mal International vs. Union Of INDIA & Ors

W.P.(C)/10822/2022HC Delhi06 Oct 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Overseas Commitment & Ors vs. Union Of INDIA & Anr

W.P.(C)/10406/2021HC Delhi06 Oct 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Seema Gupta vs. Union Of INDIA & Ors

W.P.(C)/10986/2022HC Delhi27 Sept 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S. Uflix Industries vs. The Additional Director General Directorate General Of GST Intelligence & Ors

W.P.(C)/13790/2022HC Delhi26 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Brilliant Metals PVT. LTD vs. Commissioner Of Dgst

W.P.(C)/12531/2022HC Delhi26 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S. Jbb Apparels PVT. LTD vs. Principal Additional Director General Of GST Intelligence And Anr

W.P.(C)/9061/2022HC Delhi22 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S. Nautilus Metal Crafts PVT. LTD vs. Principal Additional Director General & Anr

W.P.(C)/9063/2022HC Delhi22 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S. Jbn Apparels PVT. LTD vs. Principal Additional Director General Directorate General Of GST Intelligence & Anr

W.P.(C)/9252/2022HC Delhi22 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Mohd Sabahuddin vs. CGST Delhi North

CRL.M.C./4791/2022HC Delhi21 Sept 2022

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Victory Electric Vehicles International PVT LTD (Prsently Known As) Victory Electric Vehicles I vs. Union Of INDIA & Anr

W.P.(C)/12425/2022HC Delhi20 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Rahul Chawla vs. Manisha Chawla

CRL.M.C./1561/2021HC Delhi19 Sept 2022

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Comparex INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/8154/2022HC Delhi19 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Metso Outotec INDIA P LTD vs. Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/11595/2022HC Delhi16 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Neutron Steel Trading PVT LTD & Ors vs. Union Of INDIA & Ors

W.P.(C)/1392/2021HC Delhi15 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Directorate General Of GST Intelligence (Dggi) vs. Sh. Vikas Garg & Ors

CRL.M.C./4528/2022HC Delhi13 Sept 2022

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

M/S Mg Global vs. Directorate General Of Analytics And Risk Management & Ors

W.P.(C)/5708/2022HC Delhi13 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Ashwani Kumar vs. Municipal Corporation Of Delhi

W.P.(C)/13275/2022HC Delhi13 Sept 2022

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Batra Enterprises vs. Commissioner Of Customs( Drawback) & Anr

W.P.(C)/12143/2018HC Delhi12 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

B.K.S.Motors (P) LTD vs. Commissioner Of Delhi Goods & Services Tax

W.P.(C)/7501/2019HC Delhi12 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

B.K.S Motors (P) LTD vs. Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/4269/2020HC Delhi12 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Jian International vs. Commissioner Of Delhi Goods & Services Tax

W.P.(C)/6337/2019HC Delhi12 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Amit Shukla vs. Union Of INDIA & Anr

W.P.(C)/3852/2020HC Delhi09 Sept 2022

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

M/S. Balaji Enterprises vs. Principal Additional Director General, Directorate General Of GST Intelligence & Ors

W.P.(C)/10315/2022HC Delhi07 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Anil Kumar Verma & Ors vs. Union Of INDIA & Ors

W.P.(C)/11438/2019HC Delhi06 Sept 2022

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Mohan Lal Gupta And Anr vs. Union Of INDIA And Ors

W.P.(C)/11554/2019HC Delhi06 Sept 2022

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Jugal Kishore Julka & Ors vs. Union Of INDIA & Ors

W.P.(C)/11433/2019HC Delhi06 Sept 2022

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Micro Footwear PVT LTD vs. The Commissioner, Trade And Taxes, Delhi And Anr

W.P.(C)/12742/2022HC Delhi05 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Jhajjz PVT LTD And Others vs. State Of Nct Of Delhi And Others

W.P.(CRL)/727/2022HC Delhi02 Sept 2022

Bench: HON'BLE MS. JUSTICE ASHA MENON

Arien Sales & Marketing vs. Commissioner Of Trade & Taxes

W.P.(C)/13336/2018HC Delhi01 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Arien Sales & Marketing vs. Commissioner Of Trade & Taxes

W.P.(C)/13337/2018HC Delhi01 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Commissioner CGST Delhi West vs. Ms Deco Industrial INDIA

CEAC/6/2022HC Delhi30 Aug 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Raka Worldwide Private Limited vs. The GST Commissioner & Anr

W.P.(C)/8311/2021HC Delhi29 Aug 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Delhi International Airport Limited vs. Commissioner Of CGST And Central Excise Appeals Delhi Ii & Ors

W.P.(C)/1856/2022HC Delhi29 Aug 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Pankaj Garg vs. State Of Nct Of Delhi

BAIL APPLN./4254/2021HC Delhi26 Aug 2022

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Germanium Technologies Limited vs. Indian Oil Corporation LTD & Anr

W.P.(C)/5023/2021HC Delhi25 Aug 2022

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

Aapna Infotheek PVT LTD vs. GST Officer Ward 62 Dgst Delhi & Ors

W.P.(C)/12312/2022HC Delhi25 Aug 2022

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

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