Delhi High Court GST Judgments — 2022

ITC Limited vs. Tapisserie Lifestyle Private Limited & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Anil Goel And Associates vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

Pulkit vs. State(Nct Of Delhi)

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Rpj Polymers vs. Commissioner Of Dgst Delhi And Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Huawei Telecommunications INDIA Company Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA

Fada Trading Private Limited vs. Commissioner Goods And Service Tax, State GST Department & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

M/S Movie Times Cineplex PVT LTD vs. M/S Mrg Developers PVT LTD & Ors

Bench: HON'BLE MS. JUSTICE MUKTA GUPTA,HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Vinay Sharma vs. State Nct Of Delhi

Bench: HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

Elegant Mobiles vs. Commissioner Delhi Goods And Services Tax (Delhi) & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Index Hospitality LLP vs. Contitel Hotels And Resorts PVT LTD

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Pradeep Pal Singh vs. Additional Director General, Dri

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

Anshul Goyal vs. Additional Director General, Dri

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

Amit Goel vs. Additional Director General, Dri

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

Principal Commissioner, GST, Delhi South vs. M/S. Indraprasth Gas Limited

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Richie Rich Exim Solutions vs. Commissioner Of CGST Delhi South

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Richie Rich Exim Solutions vs. Commissioner Of CGST Delhi South

Principal Commissioner, GST, Delhi South vs. M/S. Indraprasth Gas Limited

M/S Global Enterprises vs. Commissioner Central Goods And Service Tax, Delhi East & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

M/S Aastha Modes vs. Employees State Insurance Corporation & Anr

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO

Himanshu Shekhar vs. Prabhat Shekhar

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Hygiene (INDIA) PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

Louis Dreyfus Company INDIA PVT LTD vs. Joint Commissioner Vat Zone & Anr

Simran Sodhi vs. Sandeep Singh

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Spnn Business Services PVT. LTD vs. Commissioner Of Central Tax (GST), Delhi South & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

National Seeds Corporation LTD vs. M/S Cost TO Cost Computers And Lingo Impex & Anr

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Pc Sheet Metal Works vs. Additional Commissioner (Appeals Ii) GST (Delhi) And Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

Js Nagpal Enterprises vs. Commissioner CGST (Delhi West) New Delhi & Anr

Bench: HON'BLE MS. JUSTICE REKHA PALLI

M/S Milkfood Limited vs. Commissioner Of Central Taxes GST Delhi East

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

M/S Pashupati Properties Estate Private Limited vs. Commissioner Of Central Taxes GST Delhi, (East)

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

Naval Kumar & Ors vs. Commissioner Of Central Taxes GST Delhi East

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

Anuj Goel (Proprietor Of M/S Goel Trading Company) vs. The Commissioner CGST Delhi East Commissionerate & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

Shikha Goel (Proprietor Of M/S A.S. Foods) vs. The Commissioner CGST Delhi-East Commissionerate & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

M/S Sugoi Motors PVT LTD vs. Union Of INDIA Through Secretary Ministay Of Finance & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

One97 Communications Limited vs. Nightstary Travels Private Limited & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU

Mitra Food Products vs. Commissioner Of Delhi State Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

Akhil Krishan Maggu vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

Anil Kumar vs. Delhi Jal Board

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE JASMEET SINGH

Samrat Ashok Private Iti And Ors vs. Directorate General Of Training

Bench: HON'BLE MS. JUSTICE REKHA PALLI

Francis Daniel Lee vs. State

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Francis Daniel Lee vs. State

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Pawan Kumar vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO

Rajesh Kumar vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO

Srivenkateshwar Tradex Private Limited Through Its Director Rahul Solanki vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Rci Industries And Technologies LTD Through Its Director Mr Rajiv Gupta vs. Commissioner Dgst Delhi & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Sap Electro Contracts (PVT) LTD vs. The Reiyukai

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT

Saurabh Mittal vs. Union Of INDIA, Department Of Revenue & Ors

Ans Constructions PVT. LTD vs. Commissioner Of The Central Tax GST, & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Karamjit Jaiswal vs. Commissioner Of Central Taxes GST Delhi East

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Prerna Enterprises vs. Commissioner Of Delhi Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Amit Joshi vs. Commissioner Of Central Excise & Service Tax, CGST Delhi (East) & Anr

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Rakesh Kumar Garg vs. Assistant Commissioner GST Department Ward No 207, Delhi & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S Jain Cement Udyog (Through Proprietor Sh. Sanjay Jain ) vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Naresh Chand vs. Goverment Of Nct Of Delhi And Ors

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO

Shakti Shiva Magnets Private Limited vs. Assistant Commissioner & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Mahavir Transmission Limited vs. Directorate General Of GST Intelligence(Hqrs) & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Mahavir Transmission Limited vs. Directorate General Of GST Intelligence(Hqrs) & Anr

M/S Omaxe LTD vs. State Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

Mr Vivek Slaria vs. Ms Neeraj Tyagi & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S. Krishna Fashion vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Delhi Cargo Services Centre PVT LTD vs. Pr Commissioner Of Central Goods And Services Tax Delhi North

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Thales INDIA Private Limited vs. Commissioner Of The Central Excise & Central Goods And Service Tax, Audit-Ii, Delhi & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S. Indo International Tobacco LTD vs. Shri Vivek Prasad, Additional Director General, Dggi & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S. Ssm Exports vs. Commissioner Of Central Excise And Service Tax And CGST Delhi West. & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Indian Oil Corporation Limited And Others vs. All Haryana Petroleum Dealers Association Registered And Others

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Indian Oil Corporation Limited And Others vs. Bihar Petroleum Dealers Association And Another

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Indian Oil Corporation Limited And Others vs. All INDIA Petroleum Dealers Association Registered And Others

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Ms Arj Exim INDIA vs. Additional Director General Directorate General Of Goods And Services Tax Intelligence Meerut Zonal

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Delhi Development Authority & Anr vs. Maa Jagdambe Tent

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE JYOTI SINGH

Well Protect Manpower Services PVT. LTD vs. East Delhi Municipal Corporation & Ors

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE JASMEET SINGH

M/S. Vardhman Exim vs. Ms. Shubhagata Kumar, Commissioner Of CGST (Delhi West) & Ors

Bench: HON'BLE MR. JUSTICE NAJMI WAZIRI

Planman Hr PVT. LTD vs. The Regional Provident Fund Commissioner

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Planman Hr PVT. LTD vs. The Regional Provident Fund Commissioner

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Swatantra Kumar Jaysawal vs. State & Anr

Bench: HON'BLE MR. JUSTICE RAJNISH BHATNAGAR