Delhi High Court GST Judgments — 2022

Swiss Singapore INDIA Private Limited vs. The Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Saraogi Udyog Private Limited vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Agarwal Coal Corporation Private Limited vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Narendra Plastic Private Limited vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Commissioner Of Central Tax, CGST, Delhi East vs. Batra Henlay Cables

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Nirmal Kumar Mahaveer Kumar vs. Commissioner Of Central Goods And Services Tax And Another

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Tara Machines And Tech Services PVT. LTD vs. Commissioner Of GST

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Himani Walia vs. Ankit Katyal & Anr

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Pr. Commissioner Of Central Tax vs. M/S Anglo American Service (INDIA) PVT. LTD

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Pr. Commissioner Of Central Tax CGST Delhi-South vs. M/S Anglo American Services INDIA PVT. LTD

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Pr. Commissioner Of Central Tax CGST Delhi-South vs. M/S Anglo American Services INDIA PVT. LTD

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Apex Traders vs. Commissioner Of Central Taxes, GST Delhi, (North)

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Mcc Entertainment vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S. Matrix Engineers vs. Commissioner Of CGST & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Abhishek Gumber vs. Commissioner Of GST, New Delhi

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Simplex Infrastructures Limited vs. Public Works Department

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Ssg Furnising LLP vs. Assistant Commissioner, Central Goods And Service Tax, Division- Bawana & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Rehan Enterprises vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

The Director, Housing Ii, Delhidevelopmentauthority vs. Corporation Bank And Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

M/S Bharti Electronics vs. Union Of INDIA, Through Secretary, Ministry Of Finance, & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Parmanand And Sons Foods PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Commissioner Of CGST Delhi East vs. Anand And Anand

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Sh. Nitin Singhania vs. Commissioner Of Central Tax GST, Delhi (East)

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Sh. Harish Singh Rawat vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

M/S Leo Cargo Services Through Its Director Sh. Sanjeev Maggu vs. Commissioner Of Customs, Airport And General, New Custom House, New Delhi

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Lord Krishna Traders Private Limited vs. Commissioner Of Delhi Goods And Services Tax

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Ms. Anita Agarwal vs. Assistant Commissioner CGST & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Misawa Impex PVT. LTD vs. Commissioner Of Trade & Taxes

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Pulkit vs. State (Nct Of Delhi)

Bench: HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

Apnaghar Builders PVT. LTD vs. Intense Fitness And Spa PVT. LTD

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Railsys Engineers Private Limited & Anr vs. The Additional Commissioner Of Central Goods And Services Tax (Appeals-Ii) & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Gurjeet Pal Singh vs. Commissioner Of Delhi GST Department Of Trade And Taxes And Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Shri Amit Gupta & Anr vs. Directorate General Of Goods And Services Tax Intelligence, Meerut Zone & Anr

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Principal Commissioner Of GST Delhi South vs. M/S Emmar Mgf Constructions PVT LTD

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Dinodia Enterprises vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

CGST Delhi South vs. Prateek Jha

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Zuric Traders vs. The Commissioner, Customs And Central Excise, Delhi And Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Sh. Aishwarya Attrey vs. Central Bureau Of Investigation

Bench: HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

Simplex Projects Limited vs. Jammu & Kashmir Economic Reconstruction Agency & Anr

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Blue Star International PVT LTD & Ors vs. Commissioner Central Excise And Central GST Commissionerate Delhi South

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Ms Sun Flame Trading PVT LTD Aor Snd & Ors vs. Commissioner Central Excise And Central GST Commissionerate Delhi South

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Ms Atlantic International Trading PVT LTD And Ors vs. Commissioner Central Excise And Central GST Commissionerate Delhi South

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Joy Matara Educational Institute vs. Pharmacy Council Of INDIA

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Garg Acryclics LTD vs. UOI

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Hengst Se vs. Tejmeet Singh Sethi G-10, Udyog Nagar, Delhi- 110041

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Hengst Se & Anr vs. Tejmeet Singh Sethi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Hengst Se & Anr vs. Tejmeet Singh Sethi & Anr

Bench: JOINT REGISTRAR (JUDICIAL) DEVENDER KUMAR GARG (DHJS)

Hengst Se Anr vs. Tejmeet Singh Sethi And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Hengst Se & Anr vs. Tejmeet Singh Sethi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Hengst Se, Body Incorporate, Nienkamp 55-85, 489147, Munster De, Germany vs. Tejmeet Singh Sethi, G-10 Udyog Nagar, Delhi-110041

Hengst Se Body Incorporate, Nienkamnp 55-85, 48147 Munster De, Germany vs. Tejmeet Singh Sethi, G-10, Ydyog Nagar, Delhi

Bench: JOINT REGISTRAR (JUDICIAL) DEVENDER KUMAR GARG (DHJS)

Thales INDIA Private Limited vs. Commissioner Of CGST, Delhi South Commissionerate & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S. Gaurav Enterprises Through Its Authorized Signatory Shri Mahavir Kumar Jain vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Hindustan Electric Store vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Skn Bentex Group vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Bentex Control And Switchgear PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Darvesh Sales Corporation vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Om Shanti Electric Co. ( Through Shri Rajkumar Bhandari Proprietor Of The Firm) vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Indian Railway Catering And Tourism Corporation LTD vs. M/S Deepak And Co

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Heaven Ahead Voyage Private Limited vs. Principal Commissioner Of Central Taxes, GST Delhi North And Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Orchid Corporate Services INDIA Private Limited vs. Principal Commissioner Of Central Taxes, GST Delhi North And Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Color Palette Private Limited vs. Principal Commissioner Of Central Taxes, GST Delhi North And Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Mohindra Singh vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA

Samsida Begum vs. Principal Commissioner Of CGST Delhi North And Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Zee Technologies vs. Commissioner Of Delhi Goods And Services Tax

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Kishore Kumar Arora vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Naveen Mongia, Proprietor Of Maa Jagdambe Tent vs. Dda And Anr

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Mehra Jewel Palace PVT LTD vs. M/S Miniso Lifestyle PVT & Anr

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

M/S Grahil Enterprises LLP vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Cipla Health Limited vs. Government Of Nct Of Delhi & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Satyam Worldwide Express INDIA LTD vs. Joint Commissioner, Central Goods And Service Tax, CGST, Delhi Audit-1 & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Tarun Gulati vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S. Delhi And District Cricket Association vs. Assistant Commissioner Of Central Tax, Delhi North

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Gulati Enterprises vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Parvinder Gulati vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

All INDIA Cost And Management Accountants Association And Anr vs. Commissioner, Trade And Taxes And Ors

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE SACHIN DATTA

B.K.S. Motors (P) LTD vs. Commissioner Of Delhi Goods And Services Tax

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Sterling Infoways PVT LTD vs. Commisioner Of Delhi Goods And Services Tax

Sandeep Singh vs. Simran Sodhi & Ors

Bench: HON'BLE MS. JUSTICE ASHA MENON

Maxam INDIA Private Limited vs. Union Of INDIA & Ors

Gulati Enterprises vs. Central Board Of Indirect Taxes And Customs & Ors

Hanumant Enterprises vs. Commissioner Department Of Trade And Taxes GST State & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Azad Builders vs. Delhi Jal Board

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

M/S Shri Ram Enterprises Through Its Proprietor Mr. Vikas Garg vs. Commissioner Of Central Goods And Services Tax And Another

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Shree Kripa Agro vs. Commissioner Of Delhi Goods And Services Tax

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

The Commissioner Of CGST And Central Excise Delhi- South vs. M/S. Smart Rangers PVT. LTD

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

The Indian Performing Right Society Limited vs. Phoenix Live

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

Pr. Commissioner Of Income Tax-7 vs. M/S Rajdhani Realcon P. LTD

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

Reliable Traders vs. Pr. Commissioner Of Central Goods And Services Tax Delhi North

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

Phoenix Contact INDIA Private Limited vs. Commissioner Of Customs (Exports), New Delhi

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

Bela Creation PVT LTD vs. Anuj Textiles

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Akshay Jain vs. The Commissioner, In The Office Ofd.C.G.I., & Anr. & Ors

Bench: HON'BLE MR. JUSTICE TALWANT SINGH

Amit Gupta vs. Directorate General Of GST Intelligence Headquarters

Bench: CASES PERTAINING TO SPECIAL BENCHES

Amit Gupta vs. Directorate General Of GST Intelligence Headquarters

M/S Mahadev Enterprises vs. Commissioner Of Customs & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Micro Focus Software Solutions INDIA Private Limited vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Smt. Nagina Aggarwal vs. Sh. Lajja Ram Goel & Ors

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Swastik Plastics vs. Commissioner Of Dgst

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Cbm Industries PVT. LTD vs. Commissioner Of Goods And Service Tax, Audit-Ii, Delhi

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA

Docland Services LTD vs. Commissioner Of Central Goods And Services Tax Delhi East

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE POONAM A. BAMBA