Ms Atlantic International Trading PVT LTD And Ors. v. Commissioner Central Excise And Central GST Commissionerate Delhi South

Court: Delhi High Court
Case number: W.P.(C)/9079/2021
Date of judgment: 11 Jul 2022
Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU
Petitioner: MS ATLANTIC INTERNATIONAL TRADING PVT LTD AND ORS.
Respondent: COMMISSIONER CENTRAL EXCISE AND CENTRAL GST COMMISSIONERATE DELHI SOUTH
CNR: DLHC010261932021

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