BharatTaxGST

Delhi High Court GST Judgments — 2023

247 judgments, newest first. Page 1 of 3.

Amway INDIA Enterprises Private Limited vs. Commissioner, Vat, Delhi & Ors

VAT APPEAL/15/2021HC Delhi22 Dec 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Gorav Gupta vs. Directorate General Of GST Intelligence

CRL.M.C./9400/2023HC Delhi20 Dec 2023

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Tmb Electronics vs. Shanti Developers & Anr

O.M.P. (COMM)/513/2023HC Delhi15 Dec 2023

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Bses Rajdhani Power LTD & Anr vs. Union Of INDIA & Ors

W.P.(C)/9455/2018HC Delhi13 Dec 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Grapes Digital PVT. LTD vs. Principal Commissioner & Anr

W.P.(C)/2918/2021HC Delhi05 Dec 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M R Pipes PVT LTD vs. Rcc Eco Build Systems LTD

CS(COMM)/154/2022HC Delhi29 Nov 2023

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

L&T Valves Limited vs. Unitek Valves Private Limited

CS(COMM)/565/2022HC Delhi24 Nov 2023

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

L&T Valves Limited vs. Unimax Valves

CS(COMM)/659/2022HC Delhi24 Nov 2023

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Sh. Uma Shankar Sharma Prop Of Groom Studio vs. M/S High Line Apparels Private Limited

RFA(COMM)/242/2023HC Delhi23 Nov 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Bses Rajdhani Power LTD. & Anr vs. North Delhi Municipal Corporation & Ors

W.P.(C)/7724/2021HC Delhi23 Nov 2023

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE GIRISH KATHPALIA

Association Of Technical Textiles Manufacturers And Processors & Anr vs. Union Of INDIA & Ors

W.P.(C)/5933/2019HC Delhi16 Nov 2023

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ywc Gym Management PVT LTD vs. Anil Kumar Jain

CM(M)/1805/2023HC Delhi06 Nov 2023

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S. Khandwala Finstock Private Limited vs. Union Of INDIA & Ors

W.P.(C)/8347/2020HC Delhi02 Nov 2023

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Ntpc Limited vs. Additional Director General Dggi Coimbatore & Ors

W.P.(C)/9975/2021HC Delhi01 Nov 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Association Of Diplomate Of National Board Doctors & Anr vs. National Medical Commission & Ors

W.P.(C)/10326/2021HC Delhi01 Nov 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Intec Export INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/9065/2023HC Delhi30 Oct 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Shashi Kant Gupta vs. State Through Incharge Economic Office Wigh Section Vii

BAIL APPLN./3366/2022HC Delhi20 Oct 2023

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Dr. Neena Raizada vs. Medical Council Of INDIA Through Its Secretary & Ors

W.P.(C)/13499/2019HC Delhi19 Oct 2023

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Ashish Mittal vs. Directorate Of Enforcement & Anr

W.P.(CRL)/2416/2023HC Delhi19 Oct 2023

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Yamuna Kamal Club vs. Delhi Development Authority

W.P.(C)/12316/2023HC Delhi18 Oct 2023

Bench: HON'BLE MS. JUSTICE TARA VITASTA GANJU

Commissioner Of Customs Airport And General vs. M/S Ics Cargo

CUSAA/51/2023HC Delhi13 Oct 2023

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Rajiv Mehra & Anr vs. Ravi Bhushan

RC.REV./341/2018HC Delhi12 Oct 2023

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Ircon International Limited vs. Delhi Metro Rail Corporation

O.M.P. (COMM)/165/2023HC Delhi09 Oct 2023

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Dakshinii Delhi Dharmik Ramlila Samiti (Regd.)Through Its President vs. Sports Authority Of INDIA (Sai) & Ors

W.P.(C)/10690/2023HC Delhi04 Oct 2023

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Canara Bank vs. M/S Soma Engineering

CM(M)/1589/2023HC Delhi26 Sept 2023

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Shirdi Exim PVT LTD vs. Additional Director General & Ors

W.P.(C)/7350/2023HC Delhi26 Sept 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ganesh Overseas PVT LTD vs. Additional Director General & Ors

W.P.(C)/7316/2023HC Delhi26 Sept 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Gala International PVT. LTD vs. Additional Director General, Directorate Of Revenue Intelligence, Delhi & Ors

W.P.(C)/7292/2023HC Delhi26 Sept 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

D S Cargo Agency vs. Commissioner Of Customs

CUSAA/2/2022HC Delhi25 Sept 2023

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ajay Sagar vs. Principal Commissioner Of Customs (Import)

W.P.(C)/4386/2023HC Delhi25 Sept 2023

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

B.L. Goel And Co vs. Additional Director General Of GST Intelligence, Gurugram Zonal Unit & Anr

W.P.(C)/6196/2020HC Delhi25 Sept 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Femc Pratibha Joint Venture vs. Commissioner Of Trade And Taxes

W.P.(C)/2491/2023HC Delhi21 Sept 2023

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Aslam Sayyed vs. State (Nct Of Delhi)

BAIL APPLN./3085/2023HC Delhi15 Sept 2023

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Santosh Bhutani & Anr vs. Savitri Devi Through Lrs

RC.REV./251/2020HC Delhi14 Sept 2023

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

A C Humidin Air System PVT LTD vs. Shapoorji Pallonji And Compnay PVT LTD And Shopoorji Qatar W.Ll ( Jv)

O.M.P.(I) (COMM.)/302/2023HC Delhi14 Sept 2023

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

National Highways Authority Of INDIA vs. Ashoka Buildcon LTD

O.M.P. (COMM)/294/2019HC Delhi13 Sept 2023

Bench: CASES PERTAINING TO SPECIAL BENCHES

Vandana Kapuria vs. D.D. Pradhan & Company PVT. LTD

CM(M)/1480/2023HC Delhi13 Sept 2023

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Gandharva Infrastructure And Projects LTD Through Director Santosh Kumar Bagla vs. Union Of INDIA Through Secretary & Ors

LPA/623/2023HC Delhi06 Sept 2023

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA,HON'BLE CHIEF JUSTICE

Shree Flavour LLP vs. Commissioner Delhii-East, GST-Central Tax

CEAC/5/2019HC Delhi06 Sept 2023

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Aman Gupta vs. State

BAIL APPLN./3408/2022HC Delhi06 Sept 2023

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Commissioner Of Central Tax vs. M/S Singtel Global INDIA PVT LTD

SERTA/12/2023HC Delhi06 Sept 2023

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Commissioner Of Central Tax vs. M/S Singtel Global INDIA PVT LTD

SERTA/11/2023HC Delhi06 Sept 2023

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Commissioner Of Central Tax vs. M/S Singtel Global INDIA PVT LTD

SERTA/10/2023HC Delhi06 Sept 2023

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Vikash Kumar vs. Union Of INDIA & Ors

W.P.(C)/16499/2022HC Delhi01 Sept 2023

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

Rajeev Chhatwal vs. Commissioner Of Goods And Services Tax East

W.P.(C)/5880/2021HC Delhi24 Aug 2023

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Casa2 Stays Private Limited vs. Bbh Communications INDIA Private Limited

FAO (COMM)/48/2022HC Delhi23 Aug 2023

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT,HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Luv Impex Private Limited vs. Income Tax Officer Ward 15 (1) & Anr

W.P.(C)/11071/2023HC Delhi21 Aug 2023

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE GIRISH KATHPALIA

Flipkart INDIA Private Limited vs. Valued Added Tax Officer, Ward 300 & Ors

W.P.(C)/6430/2022HC Delhi21 Aug 2023

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Deepak Khandelwal Proprietor M/S Shri Shyam Metal vs. Commissioner Of CGST, Delhi West

W.P.(C)/6739/2021HC Delhi17 Aug 2023

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Marvs Travel INDIA PVT LTD vs. M/S K Home Appliances

FAO (COMM)/159/2023HC Delhi16 Aug 2023

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Sri Satya Sai University Of Technology And Medical Sciences Sehore vs. Union Of INDIA & Anr

W.P.(C)/9662/2023HC Delhi14 Aug 2023

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Basant Goel vs. Union Of INDIA And Ors

LPA/568/2023HC Delhi11 Aug 2023

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA,HON'BLE CHIEF JUSTICE

Arun Sood vs. Hardit Kaur & Ors

RC.REV./71/2022HC Delhi10 Aug 2023

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

National Internet Exchange Of INDIA vs. Union Of INDIA & Ors

W.P.(C)/871/2022HC Delhi09 Aug 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Gandharva Infrastructure And Projects Limited vs. Unoin Of INDIA & Ors

W.P.(C)/9736/2023HC Delhi08 Aug 2023

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

M/S Vikas Enterprises vs. Commissioner Of Central Tax (GST), Delhi North & Anr

W.P.(C)-9495/2023HC Delhi31 Jul 2023

Rajesh Kumar Govil vs. State Of Nct Of Dfelhi & Ors

CRL.M.C./100/2018HC Delhi27 Jul 2023

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Kunvar Overseas vs. Pr Commissioner Of Central Goods And Services Tax Delhi West And Ors & Ors

W.P.(C)/1768/2023HC Delhi24 Jul 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Jupiter Exports vs. Commissioner Of GST

W.P.(C)/6673/2021HC Delhi24 Jul 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Humanity Life Extension Llc vs. Union Of INDIA And Anr

W.P.(C)/12238/2019HC Delhi20 Jul 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ajay Kumar Manchanda vs. State Of Delhi

BAIL APPLN./999/2023HC Delhi14 Jul 2023

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

M/S Chitra Hardware vs. Commissioner Of Vat & Anr

VAT APPEAL/11/2023HC Delhi12 Jul 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Pr. Commissioner, Central Excise And CGST-Delhi South vs. Blackberry INDIA Private Limited

SERTA/7/2023HC Delhi12 Jul 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Varun Maurya vs. Sumit Chauhan

FAO (COMM)/18/2023HC Delhi06 Jul 2023

Bench: HON'BLE MR. JUSTICE SURESH KUMAR KAIT,HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Pr. Commissioner Of Income Tax vs. Micro And Small Enterprise Facilitation Council And Anr

W.P.(C)/13754/2019HC Delhi06 Jul 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Loadstar Equipment LTD vs. Container Corporation Of INDIA LTD

W.P.(C)/5040/2023HC Delhi04 Jul 2023

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Metro Machinery Traders & Anr vs. State Trading Corporation Of INDIA LTD

O.M.P. (COMM)/59/2020HC Delhi03 Jul 2023

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Trichy Sunshine Haj Services vs. Union Of INDIA

W.P.(C)/8236/2023HC Delhi07 Jun 2023

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

Satish Mishra vs. Deepak

C.R.P./150/2023HC Delhi31 May 2023

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

Panna Impex vs. Commissioner Of Central Goods And Services Tax And Ors

W.P.(C)-7897/2023HC Delhi31 May 2023

Flowmore Limited vs. M/S Skipper Limited

FAO(OS) (COMM)/31/2023HC Delhi29 May 2023

Bench: HON'BLE MR. JUSTICE NAJMI WAZIRI,HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

Ideal Broadcasting INDIA PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/3739/2020HC Delhi29 May 2023

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Sajaul Hasan vs. Tata Power Delhi Distribution LTD

W.P.(C)/7540/2023HC Delhi29 May 2023

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Letzpay Solution PVT. LTD. And Another Through Its Authorized Representative vs. Principal Director General Directorate General Of GST Intelligence And Ors

W.P.(C)/7472/2023HC Delhi26 May 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Fayiz Nangaparambil vs. Union Of INDIA & Anr

W.P.(C)/7477/2023HC Delhi26 May 2023

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Amit Saxena vs. Commissioner Of Central Tax CGST Delhi And Ors

W.P.(CRL)/1592/2023HC Delhi26 May 2023

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Al Burhan Tours And Travels vs. Union Of INDIA

W.P.(C)/7271/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Syedina Tours And Travels vs. Union Of INDIA

W.P.(C)/7219/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Al Hatim Tours And Travels PVT. LTD vs. Union Of INDIA

W.P.(C)/7107/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Federation Haj Ptos Of INDIA vs. Union Of INDIA

W.P.(C)/7255/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Hasnain Tours And Travels vs. Union Of INDIA

W.P.(C)/6496/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Al Makkah Haj Services vs. Union Of INDIA

W.P.(C)/7336/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Al Meezab Haj And Umrah Services vs. Union Of INDIA

W.P.(C)/7189/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Hajipir Haj Tour And Anr. & Anr vs. Union Of INDIA, Through The Ministry Of Minority Affairs

W.P.(C)/7095/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Baitullah Tours Internationall vs. Union Of INDIA

W.P.(C)/7233/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Al Amal Tours And Travels PVT. LTD vs. Union Of INDIA

W.P.(C)/7132/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Tamboli Tours And Travels PVT. LTD vs. Union Of INDIA

W.P.(C)/7099/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Poona Travels PVT. LTD vs. Union Of INDIA

W.P.(C)/7110/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Shoyeb Tours And Travels PVT. LTD vs. Union Of INDIA

W.P.(C)/7098/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Al Muqaddas Tour And Travels vs. Union Of INDIA, Through The Ministry Of Minority Affairs

W.P.(C)/7120/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Al Meena Tours And Travels PVT. LTD vs. Union Of INDIA

W.P.(C)/7130/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Sania Haj Services vs. Union Of INDIA

W.P.(C)/7114/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Saudi Tours And Travels vs. Union Of INDIA

W.P.(C)/7200/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Razak And Sons Kakiwala Tours And Travels vs. Union Of INDIA

W.P.(C)/7254/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M. S. World Travel Services vs. Union Of INDIA

W.P.(C)/7345/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Al Falah Tours And Travels vs. Union Of INDIA

W.P.(C)/7270/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Al Razack Tours International vs. Union Of INDIA

W.P.(C)/7150/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Ahmed World Travel Tours And Cargo PVT. LTD vs. Union Of INDIA

W.P.(C)/7354/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Harmain Tours And Travels vs. Union Of INDIA

W.P.(C)/6495/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Ghouse Tours And Travels vs. Union Of INDIA

W.P.(C)/7104/2023HC Delhi25 May 2023

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

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