Delhi High Court GST Judgments — 2023

National Die Maker vs. Commissioner Of Dgst Delhi & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ms Koenig Solutions PVT Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Horizon Aerospace (INDIA) PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S Sp Safe Control Systems PVT. LTD vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Vansh Infrasolution PVT. LTD vs. Commissioner Goods And Service Tax, State GST Deptt. & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Rajora Builders vs. The Principal Commissioner Of CGST & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S. Hanuman Enterprises (Opc) PVT. LTD vs. The Commissioner, Delhi Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Saurabh Singal vs. Central Goods And Services Tax, Delhi Through Commissioner

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Anuj Gupta (Proprietor Of M/S Quality Auto Export) vs. Commissioner Of GST, Delhi North And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Spinns International Through Its Proprietor vs. Pr. Commissioner Of Goods And Service Tax, North Delhi (West) And Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Principal Commissioner Of CGST Delhi South vs. M/S Emaar Mgf Land LTD

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Vks Industries vs. Commissioner, Central Excise And CGST

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Tool Tech Enterprises vs. Assistant Commissioner Ward 71, Zone 6 GST Division New Delhi & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

The Commissioner Central Excise And CGST South Delhi vs. M/S Amba Bi-Wheelers PVT. LTD

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Balbir Singh vs. Punit Garg & Anr

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Jai Mata Di Industries vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Megicon Impex PVT LTD vs. Commissioner Of Central Goods And Services Tax Delhi West & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Vk Ready Mix Concrete Private Limited vs. Commissioner CGST And Ex And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Bcc Cement PVT LTD vs. Commissioner Of Central Tax GST Delhi (East) & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Essar Foods And Commodities vs. Commissioner Of CGST, Delhi West

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Aakash Gupta vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

East INDIA Hotels LTD vs. Commissioner Of Customs, Central Excise And Central GST, New Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Parminder Singh vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

M/S Classic Decorators vs. Assistant Commissioner CGST Division And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Special Cables PVT. LTD vs. Central Board Of Indirect Taxes And Customs & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

East INDIA Hotels LTD vs. Commissioner Of Customs, Central Excise And Central GST, New Delhi

Consortium Of Sudhir Power Projects LTD. And Sudhir Gensets LTD vs. Commissioner Of Delhi Goods And Services Tax

M/S Shri Shyam Footwear vs. The Commissioner Of Central Goods And Services Tax And Anr

M/S. Rakesh Enterprises vs. The Principal Commissioner, Central Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Sunita Samaria Singh vs. M/S Ansal Buildwell LTD

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

M K Enterprises vs. Delhi State Industrial And Infrastructure Development Corporation Limited

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Kashyapi L&N Jv vs. Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

The Principal Commissioner Central Tax Central Excise Service Tax Delhi South vs. Ms Western Union Financial Services Inc C/O Kpmg Registered Mumbai

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Sunil Yadav vs. V.M.M.C And Safdarjung Hospital

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S Mahadev Enterprises vs. Commissioner Of Vat & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

O.J Industries Through Proprietor Sh Sachin Dewa vs. Commissioner Of Central Tax GST Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

New Sr Telecom Through Its Proprietor Sh. Zeeshan Khan vs. Commissioner Of CGST, Delhi & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Bee Kay Wires Private Limited vs. Assistant Commissioner Delhi GST & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Zhudao Infotech Private Limited vs. The Principal Additional Director General & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Indo Spirits vs. Commissioner Of Excise, Govt. Of Nct Of Delhi & Ors. & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S Baba Cable Industries vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Venor Pharma Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S. Landmark Lifestyle vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Transformative Learning Solutions Private Limited vs. Assistant Commissioner Mcie CGST & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ramesh Jethi vs. Directorate General Of GST Intelligence

Bench: HON'BLE MR. JUSTICE YOGESH KHANNA

Jaiprakash Sharma vs. Directorate General Of GST Intelligence (Dggi)

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Jaiprakash Sharma vs. Directorate General Of GST Intelligence

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA