Delhi High Court GST Judgments — 2023

Merion Panel Products LTD vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Merino Industries LTD vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Rishiraj Aluminium Private Limited vs. State Of Nct Of Delhi And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

The Commissioner, Central Excise And CGST South Delhi vs. M/S B.L. Goel And Company PVT. LTD

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Carpet Export Promotion Council vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Netgear Technologies INDIA Private Limited vs. The Assistant Commissioner GST Delhi East Commissionerate

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Netgear Technologies INDIA Private Limited vs. Joint Commissioner CGST Appeals I Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Kbs Electricals vs. The Commissioner Of Central Excise And GST

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Principal Commissioner Of Central Tax, GST Delhi, North vs. Sunrise Food Products

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Hansuttam Finance LTD vs. Principal Commissioner Of Central Excise Goods And Service Tax Delhi South Commissionerate & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Sesame Workshop Initiatives (INDIA) Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Yogesh Kumar Goyal vs. Directorate General Of GST Intelligence (Dggi)

Bench: HON'BLE MS. JUSTICE MUKTA GUPTA

Orion Security Solutions PVT LTD vs. Commissioner Of CGST Delhi East

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Directorate Of Enforcement vs. Satyendar Kumar Jain

Bench: HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

Tk Elevator INDIA Private Limited (Earlier Known As Thyssenkrupp Elevator (INDIA) Private Limited) vs. Assistant Commissioner (GST)

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ms Mg Global vs. Directorate General Of Analytics And Risk Management & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Apj Investments PVT LTD vs. Assistant Commissioner Of Central Goods And Service Tax Wazirpur Division CGST Delhi West

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Mayank Garg vs. Municipal Corporation Of Delhi & Ors

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Mahima Life Sciences PVT. LTD. & Anr vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Shyam Trading Company vs. Additional Director General, Directorate General Of GST Intelligence & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Fastway Transmissions PVT LTD & Ors vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Worldwide Metals Private Limited vs. Assistant Commissioner Of Central Goods And Service Tax Delhi East, Range-151

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Oyster Steel And Iron Private Limited vs. Assisstant Commissioner Of Central Goods And Service Tax Delhi East Range 151

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ganesh Sawant vs. Commissioner Of Customs (Appeals) & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Anuj Gupta vs. Commissioner Of Central Tax GST Delhi East

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Srg Plastic Company vs. The Commissioner Delhi Goods And Services Tax Trade And Tax Department & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Gupta Plastics Through Its Proprietor vs. Superintendent Antievasion Group Beta CGST & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Hsv Media Private Limited vs. Commissioner Of Central Tax And GST & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Smt. Sunita Garg vs. M/S Scraft Product (P) LTD & Ors

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

Union Of INDIA & Ors vs. M/S Deepak Enterprises

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

Union Of INDIA & Ors vs. Aurobindo Pharma LTD

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

Union Of INDIA & Ors vs. M/S Motherson Sumi Electric Wires

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

M/S Gap International Sourcing (INDIA) Private Limited vs. Additional Commissioner, CGST Appeals- Ii & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Geeta Enterprises vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Prime Export Corporation vs. Commissioner Of GST, Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Mohammed Akmam Uddin Ahmed And Ors vs. Commissioner Appeals Custom And Central Excise & Ors

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Goyal Lubes vs. Commissioner State Goods And Services Tax Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Rites LTD. Through Its Cmd vs. B. L. Kashyap And Sons LTD. And Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE

Aekansh Verma vs. State Nct Of Delhi

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Pawan Malhan & Ors vs. M/S. Yes Bank Limited & Anr

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Ernst And Young Limited vs. Additional Commissioner CGST Appeals-Ii Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Pr. Commissioner, Central Tax, GST Delhi North vs. Piyush Chawla

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Sona Mandhira PVT. LTD. & Anr vs. Sona Blw Precision Forgings LTD. & Ors

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

Rishiraj Aluminium Private Limited vs. Goods And Service Tax Officer

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

A M Electricals vs. Commissioner Of State Goods And Service Tax & Anr. & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ms Mark Buildcon PVT. LTD & Ors vs. Pr. Commissioner Of Goods And Service Tax, (Delhi West)

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S J.R.Sood And Co. (P) LTD vs. Union Of INDIA

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Msd Wellcome Trust Hilleman Laboratories Private Limited vs. Government Of Nct Of Delhi & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ibibo Group Private Limited & Anr vs. Union Of INDIA & Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Uber INDIA Systems Private Limited vs. Union Of INDIA & Anr

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Matrix Forex Services PVT. LTD vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Commissioner Of Customs, (Preventive), New Customs House, New Delhi vs. M/S. Global Vectra Helicorp Limited

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Sh Atul Bansal vs. The Commissioner Of Central Tax/GST Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Mahanagar Telephone Nigam LTD vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Bharat Sanchar Nigam Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Rakshak Securitas PVT LTD vs. All INDIA Institute Of Medical Sciences

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Meenakshi Dass vs. Commissioner, Department Of Trade And Taxes/GST (State) & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Csa Caterers And Housekeeping PVT. LTD vs. Commissioner Of Central Tax Appeals -Ii Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Manvi vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Nammo INDIA PVT LTD vs. Commissioner Of Central Good And Services Tax Delhi East And Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Commissioner Of Trade And Taxes vs. Corsancorviam Construccion Sa Sadbhav Engineering LTD Jv

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Gail( INDIA) Limited vs. Directorate General Of GST Intelligence & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Gail( INDIA) Limited vs. Directorate General Of GST Intelligence & Anr

M/S Ohmi Industries Asia Private Limited vs. Assistant Commissioner, CGST

Ms Shreedhra Agro LLP Through Its Designated Partner vs. Commissioner Of Customs Delhi Function As Customs Authority For Advance Ruling New Delhi & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Commissioner Of Central Excise And Service Tax Delhi-South vs. Oriental Insurance Company LTD

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Bharti Airtel Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Transformative Learning Solutions Private Limited vs. Deputy Commissioner Mcie CGST Delhi East Commissionerate & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

G S Industries vs. Commissioner Central Goods And Services Tax Delhi West & Anr. & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Majestic Handicraft Private Limited vs. Deputy Commissioner Of Income Tax

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Rajiv Chawla & Anr vs. The Principal Additional Director General, Dggi, Delhi Zonal Unit

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Menzstyl Creation PVT. LTD. Through Its Director Shri Saurabh Agarwal vs. Principal Director General Director General Of GST Intelligence And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Bharatiya Vitta Salahkar Samiti & Anr vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Blue Star International PVT. LTD. & Ors vs. Commissioner, Central Excise And Central GST Comissionerate Delhi South

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Sunflame Trading PVT. LTD. & Ors vs. Commissioner, Central Excise And Central GST Comissionerate Delhi South

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Atlantic International Trading PVT. LTD & Ors vs. Commissioner, Central Excise And Central GST Comissionerate Delhi South

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Siam Mktg.Co vs. Commissioner Of Central Tax-GST, Delhi West, & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Dl Support Services INDIA Private Limited vs. Additional Commissioner CGST Appeals Ii Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Mukesh Kumar Meena vs. Staff Selection Commission (Hqrs)

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

Anil Kumar vs. Staff Selection Commission, Through Its Chairman, New Delhi

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

M/S Mittal Footwear vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Vaishno Polymers vs. Commissioner Of Central Goods And Services Tax And Another

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Agp City Gas Private Limited & Anr vs. Petroleum And Natural Gas Regulatory Board & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA

Gaurav Bathla vs. Union Of INDIA And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S R.K. Goyal Steels Private Limited Through Directyor Mrs. Krishna Goyal vs. Principal Commissioner Central Tax, Delhi South & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Transcorp Logstic PVT. LTD vs. Commissioner Of Delhi GST Department Of Trade And Taxes And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Parshant Timber vs. Commissioner Of Delhi Goods And Services Tax And Another & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Ms R P Container vs. Commissioner Of Delhi Goods And Services Tax And Another

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Mangla Enterprises vs. Commissioner Of Delhi Goods And Services Tax & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Olympus Metal Private Limited vs. Sales Stax Officer Class Ii/Avato Ward 84, Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Karamsar Poultry Appliances vs. Central Board Of Indirect Taxes And Customs CBIC & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Khushnud Khan vs. State & Anr

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Delhi Duty Free Services PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Rajshila Synthetics PVT. LTD vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Kindle Infraheights PVT. LTD vs. The Commissioner Of Central Excise And CGST & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

G.S. Promoters PVT. LTD vs. The Commissioner Of Central Excise And CGST

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

T S Events And Management vs. Commissioner Of CGST Delhi & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Hcl Technologies Limited vs. Oriental Insurance Company Limited

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

Guru Kripa Plastics vs. Commissioner Of Central Tax & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN

Olfa Originals vs. Government Of Nct Of Delhi And Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN