M/S Gupta Plastics Through Its Proprietor vs. Superintendent Antievasion Group Beta CGST & Anr.

W.P.(C)/7643/2022HC DelhiGSTCNR DLHC01019046202202 May 2023Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN1 pages
For Petitioner: Ms. Mayuri Raghuvanshi, Mr. Vyom Raghvanshi & Ms. Akanksha Rathore, AdvsFor Respondent: Mr. Harpreet Singh, Adv

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Cause title — parties, addresses and appearances
$~13 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 7643/2022 & CM No.38011/2022 M/S GUPTA PLASTICS THROUGH ITS PROPRIETOR ..... Petitioner Through: Ms. Mayuri Raghuvanshi, Mr. Vyom Raghvanshi & Ms. Akanksha Rathore, Advs. Versus SUPERINTENDENT ANTIEVASION GROUP BETA CGST & ANR. ..... Respondents Through: Mr. Harpreet Singh, Adv. CORAM: HON'BLE MR. JUSTICE VIBHU BAKHRU HON'BLE MR. JUSTICE AMIT MAHAJAN

O R D E R % 02.05.2023

1.

The learned counsel appearing for the petitioner seeks to withdraw the present petition.

2.

The petition is dismissed as withdrawn.

3.

The pending application is also disposed of. VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 2, 2023 ‘gsr’ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/06/2026 at 17:47:13

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