Delhi High Court GST Judgments — 2024

975 judgments, newest first. Page 1 of 10.

Aarn Iron And Steel Private Limited vs. GST Officer Ward 64 New Delhi & Ors

W.P.(C)/17631/2024HC Delhi24 Dec 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

Sanjana Agarwal vs. Namoshivai Apparels Private Limited

RFA(COMM)/212/2023HC Delhi24 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sanjana Agarwal vs. Namoshivai Apparels Private Limited

RFA(COMM)/213/2023HC Delhi24 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Indiabulls Commercial Credit LTD vs. Ambience Projects And Infrastructure PVT. LTD

O.M.P.(I) (COMM.)/406/2023HC Delhi23 Dec 2024

Bench: CASES PERTAINING TO SPECIAL BENCHES

Indiabulls Commercial Credit LTD vs. Ambience Private LTD

O.M.P.(I) (COMM.)/401/2023HC Delhi23 Dec 2024

Bench: CASES PERTAINING TO SPECIAL BENCHES

Anant Wire Industries vs. Sales Tax Officer Class Ii Avato Ward 83 & Anr

W.P.(C)/17867/2024HC Delhi23 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Artzeek Innovations PVT.LTD vs. Commssioner, CGST

CONT.CAS(C)/1069/2024HC Delhi20 Dec 2024

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

Holy Land Marketing Private Limited vs. Sales Tax Officer Class Ii/Avato Ward 205 Zone 11, Delhi & Ors

W.P.(C)/17637/2024HC Delhi20 Dec 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

Chegg INDIA PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/1062/2024HC Delhi20 Dec 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

M/S Pawan Hans Limited (Formerly Known As Pawan Hans Helicopters Limited) vs. Commissioner Of Trade And Taxes

ST.APPL./1/2023HC Delhi19 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Anil Singla Alias Anil Kumar & Ors vs. M/S Kwality Food Products

FAO(OS) (COMM)/294/2024HC Delhi19 Dec 2024

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MS. JUSTICE SHALINDER KAUR

M/S Balaji Tilak Metal And Alloys P. LTD vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/15697/2024HC Delhi19 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Krishna Enterprises vs. Superintendent, Rage 136, Mandoli Division, Central Goods And Service Tax, East Delhi

W.P.(C)/17488/2024HC Delhi19 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Bonanza Enterprises vs. The Assistant Commissioner Of Customs & Anr

W.P.(C)/7510/2024HC Delhi19 Dec 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

Shri Balaji Enterprises vs. Additional Director General New Delhi & Ors

W.P.(C)/11207/2023HC Delhi19 Dec 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

M/S Discovery INDIA Service vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/17552/2024HC Delhi19 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Rijwan Sales PVT. LTD vs. Principal Commissioner Of Goods And Service Tax East Delhi

W.P.(C)/17551/2024HC Delhi19 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Mrs Swapna Bose(Mrs Swapna Sanjib Bose) vs. M/S Goyal Mg Gases Private Limited

O.M.P. (COMM)/359/2018HC Delhi18 Dec 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Unique Energies Private Limited vs. Goods And Services Tax Officer & Anr

W.P.(C)/17423/2024HC Delhi18 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Mm Enterprises vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/17468/2024HC Delhi18 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

The Commisioner Of Central Tax, CGST Delhi East vs. M/S Jmd Limited

CEAC/4/2024HC Delhi18 Dec 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

Aran Projects Private Limited vs. Assistant Commissioner/Avato, Ward-84, State Goods And Service Tax Department

W.P.(C)/17460/2024HC Delhi18 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Shree Adinath Enterprises vs. Principal Commissioner CGST & Anr

W.P.(C)/17457/2024HC Delhi18 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Nand Kishore Gupta vs. The Additional Director General, Directorate General Of GST Intelligence & Ors

W.P.(C)/16900/2024HC Delhi17 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Anurag Traders Through Its Prop Mukesh Chandra vs. Sales Tax Officer Class Ii/Avato Ward No 76 Through Commissioner Of GST

W.P.(C)/5160/2024HC Delhi17 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Salwa Foods Proprietorship Mr Amaan Sheikh vs. Commissioner Of Central Goods And Services Tax And Another

W.P.(C)/14187/2024HC Delhi16 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

J M Plastic Industries vs. Deputy Commissioner Of Central Tax GST Narela Division Delhi North Commisionerate

W.P.(C)/16896/2024HC Delhi16 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Kshitij Ghildiyal vs. Director General Of GST Intelligence Delhi

W.P.(CRL)/3770/2024HC Delhi16 Dec 2024

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

M/S Rj Interiors vs. The Assistant Commissioner CGST, Delhi South

W.P.(C)/12311/2024HC Delhi16 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S G.S Industries vs. Commissioner Of Central Tax And GST, Delhi ( West)

W.P.(C)/13149/2024HC Delhi16 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Rajiv Enterprises (Through Its Sole Proprietor Rajiv Daga) vs. Commissioner Of Delhi Goods And Services Tax

W.P.(C)/3695/2022HC Delhi13 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Chetak Logistics LTD vs. Union Of INDIA & Ors

W.P.(C)/17270/2024HC Delhi13 Dec 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

M/S Ms Enterprises (Through Its Proprietor Mau Haseen) vs. Sales Tax Officer Class-Ii/ Avato Ward 74, Zone 7

W.P.(C)/10496/2024HC Delhi13 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Taboola INDIA Private Limited vs. Proper Officer Ward 300 E Commerce & Ors

W.P.(C)/17224/2024HC Delhi13 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

A And A Earth Movers PVT. LTD vs. Material Handling Systems

CM(M)/4082/2024HC Delhi13 Dec 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Bharti Airtel Limited vs. Commissioner, CGST Appeals-1 Delhi

W.P.(C)/13211/2024HC Delhi12 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Elevar Digitel Infrastructure PVT LTD (Earlier Known As Atc Telecom Infrastructure PVT LTD) vs. Union Of INDIA & Ors

W.P.(C)/16477/2024HC Delhi12 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

1. Essar Foods And Commoditiesthrough Its Partner Mr. Rahul Garg & Anr vs. Commissioner Of CGST Delhi West

W.P.(C)/17164/2024HC Delhi12 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Indus Towers Limited vs. Union Of INDIA & Ors

W.P.(C)/14710/2024HC Delhi12 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Sanjay Maheshwari vs. Union Of INDIA & Ors

W.P.(C)/16914/2024HC Delhi11 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Syona Spa vs. Union Of INDIA & Ors

W.P.(C)/6429/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Narendra Kumar Srivastava vs. State Of Nct Of Delhi And Anr

CRL.M.C./9704/2024HC Delhi10 Dec 2024

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Gautam Thapar vs. The Proper Officer GST

W.P.(C)/17071/2024HC Delhi10 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Navshakti Industries PVT LTD And Anr vs. Union Of INDIA And Ors

W.P.(C)/16193/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Sunny Sales vs. Commisioner Of Customs (Adjudication) Delhi & Anr

W.P.(C)/16126/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S R Anil Kumar & Anr vs. Additional Director General, Directorate Of Revenue Intelligence & Anr

W.P.(C)/15202/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri Man Bhavan Arts vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3934/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Shri Surinder Garg & Ors vs. Principal Commissioner Of Customs Imports & Ors

W.P.(C)/7327/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri Magnum Graphics vs. Principal Commissioner Of Customs (Import) And Anr

W.P.(C)/3935/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Echo International And Ors vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3705/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Echo International vs. Commissioner Of Customs Export And Anr

W.P.(C)/6190/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Lakshman Overseas vs. Principal Commissioner Of Customs (Import)

W.P.(C)/5952/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S J.R. International vs. Principal Commissioner Of Customs And Anr

W.P.(C)/6714/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Rajvani Graphics Trade And Anr vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3881/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Bhambri Printing Press And Ors vs. Principal Commissioner Ofcustoms Import And Anr

W.P.(C)/3753/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Dolphin Printers And Anr vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3737/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3885/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

B. E. Contracts (P) LTD vs. Commissioner, Central Goods And Services Tax Audit - Ii, Delhi

W.P.(C)/6524/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Daily Ajit Punjabi Punjabi Newspaper, Sadhu Singh Hamdard Trust & Anr vs. The Principal Commissioner Of Customs & Anr

W.P.(C)/6253/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Supertech Engineers vs. Commissioner Of Central Tax (Delhi West) And Anr

W.P.(C)/6147/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Shree Ganesh Metal Co vs. The Additional Commissioner Of Customs Import & Anr

W.P.(C)/5767/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Thermo Control And Instruments & Ors vs. Principal Commissioner Of Customs & Ors

W.P.(C)/8074/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri (M/S U.S. Enterprises) vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3875/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Prakash Garg & Ors vs. Principal Commissioner Of Customs Imports & Ors

W.P.(C)/5529/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Supertech Engineers vs. Commissioner Of Central Tax Delhi West And Anr

W.P.(C)/6146/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Vos Technologies INDIA PVT. LTD vs. The Principal Additional Director General & Anr

W.P.(C)/4831/2021HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Mohit International Through, Prop. Harsh Anil Kumar Vasant vs. Commissioner Of Customs Air Cargo Complex (Exports) & Ors

W.P.(C)/3147/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri Maleshwari Printing Press vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3877/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sheel Narain Gupta vs. Commissioner Of Customs Adjudication And Ors

W.P.(C)/10289/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Garvit International Through Proprietor (Ms. Deepika Gupta) vs. Sales Tax Officer Class Ii/ Avato, Delhi

W.P.(C)/17070/2024HC Delhi10 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

City Paper vs. Union Of INDIA And Ors

W.P.(C)/16163/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ashish Jain & Ors vs. Additional Director General, Directorate Of Revenue Intelligence & Anr

W.P.(C)/12425/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chander Mohan And Co vs. Principal Commissioner Of Customs & Ors

W.P.(C)/8077/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ascent Constructions PVT LTD vs. Commissioner, Central Goods And Services Tax Delhi (East)

W.P.(C)/8355/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Elof Hansson INDIA Private Limited vs. Principal Commissioner Inland Container & Anr

W.P.(C)/7355/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3868/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Laxmi Sales Corporation vs. The Principal Additional Director General

W.P.(C)/6193/2021HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Amyra Technica PVT.LTD vs. The Principal Additional Director General & Anr

W.P.(C)/4832/2021HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri Maruti Graphics vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3872/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Harsh Packaging And Anr vs. Principal Commissioner Of Customs (Import) And Anr

W.P.(C)/3865/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri Rajvani Graphics Trade vs. Principal Commissioner Of Customs (Import) And Anr

W.P.(C)/3933/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Kasturi International PVT. LTD. & Ors vs. Principal Commissioner Of Customs (Import) & Anr

W.P.(C)/5896/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri Harsh Packaging vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3867/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Acry Monomers INDIA PVT LTD & Ors vs. Additional Director General Directorate Of Revenue Intelligence & Anr

W.P.(C)/13509/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Rhea International And Anr vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3755/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Chaman Lal Bhambri vs. Principal Commissioner Of Customs Import And Anr

W.P.(C)/3866/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Abdul Khalique vs. Commissioner, Central Goods & Services Tax, Delhi (North)

W.P.(C)/10020/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Gmr Airport Infrastructure Limited (Earlier Known As Gmr Infrastructure Limited) vs. Union Of INDIA & Ors

W.P.(C)/6548/2024HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Navshakti Industries PVT LTD And Anr vs. Union Of INDIA And Ors

W.P.(C)/15971/2023HC Delhi10 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Girish Bansal vs. Principal Chief Commissioner Of GST And Central Excise & Anr

W.P.(C)/16933/2024HC Delhi09 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S New Light Overseas vs. Directorate General Of Goods And Services Tax Intelligence, Jaipur Zonal Unit & Anr

W.P.(C)/15766/2024HC Delhi09 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Kuljit Singh vs. Pawan Goyal And Anr

RFA(COMM)/5/2024HC Delhi06 Dec 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Federation Of Indian Chambers Of Commerce And Industry vs. Union Of INDIA & Ors

W.P.(C)/9336/2021HC Delhi06 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S M S Trading vs. Principal Commissioner Of Central Goods And Services Tax, South Delhi

W.P.(C)/16856/2024HC Delhi06 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Vinayak Enterprises vs. Assistant Commissioner Of Central Goods And Services Tax, Bawana Division, North Delhi

W.P.(C)/13583/2024HC Delhi06 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Sushil Kumar Pandey, Proprietor Of M/S. Balaji Enterprises vs. Superintendent, Ward-72, CGST Delhi And Anr

W.P.(C)/15694/2024HC Delhi06 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Ashish Kumar Shukla Proprietor S.P.S Enterprises vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/6183/2024HC Delhi06 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Mahesh Kumar vs. Commissioner, Department Of Trade And Taxes, Govt. Of Nct Of Delhi

W.P.(C)/16159/2024HC Delhi05 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Mona Jain (Prop. M/S Universal Metal Traders) vs. Suprintendent Range-122, Central Goods And Services Tax, Delhi West

W.P.(C)/16848/2024HC Delhi05 Dec 2024

Bench: HON'BLE MS. JUSTICE REKHA PALLI,HON'BLE MR. JUSTICE SAURABH BANERJEE

M/S Meenakshi Steels vs. Principal Commissioner Of Goods And Services Tax, West Delhi

W.P.(C)/16804/2024HC Delhi05 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

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