Delhi High Court GST Judgments — 2024

M/S Girik Enterprises vs. The Commissioner SGST Delhi And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Hanuman Industrial Corporation Through Its Proprietor Prashant Bansal vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S A P Enterprises vs. Sales Tax Officer Class Ii /Avato, Ward-83, Zone-7, Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Anwar Ali vs. The Additional Commissioner Of GST Delhi & Anr

M/S Girik Enterprises vs. The Commissioner SGST Delhi And Ors

Regent Garage Private Limited vs. Superintendent Range-165, Central Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Sanjay Gupta, Proprietor Of M/S. Jsr Gems And Jewellery vs. Sales Tax Officer Class Ii/Avato, Ward 45, Zone 3, Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S B.R. Enterprises vs. Principal Commissioner Of Goods And Service Tax West Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Shiva Impex Through Kshitiz Gupta vs. Commissioner Of Central Tax Appeals-I, Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Technofab International vs. The Additional Commissioner Of CGST Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Sree Ananta Exim vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Retrovis Fashion PVT. LTD vs. Sales Tax Officer Class Ii / Avato

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

The Director, Cghs And Ors vs. Shri Ram Chander And Ors

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

Child Education Society vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Himanshu Aggarwal Proprietor - Hmv Mobile Phone Accessories Company vs. Sales Tax Officer Class Ii / Avato Ward 44 Zone 03 Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Banyan Tree Finserv LLP vs. Sales Tax Officer Class Ii Avato Ward 89 Zone 8 Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S. Grahil Enterprises LLP vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Mr Mohammad Abdul Hakim vs. Commissioner Appeal Customs And Central Excise New Delhi & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Shree Pawan Traders Through Legal Heir Of Proprietor Mahabir Prasad Khandal vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Sanjay Sales INDIA vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Rishabh vs. Adg, Dggi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Zubiya Enterprises (Through Its Proprietor Jahid Qureshi) vs. Sales Tax Officer Class-Ii/ Avato Ward 74 Zone 7

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Rajiv Sharma HUF Proprietor Of M S Sagar Scooter Syndicate Through Its Karta Rajiv Sharma vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Padma Polychem PVT LTD vs. M/S Shilpi Cable Technologies LTD And Ors

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

M/S Nikita Industries PVT. LTD vs. Directorate General Of GST Intelligence, Gurugram Zonal Unit Dggi, Gzu & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Hari Om Chemicals vs. Principal Commissioner Of Goods And Service Tax North Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Mr. Inderpreet Singh Gulati vs. Vikas Arora

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

Sunil Jain vs. Directorate General Of GST Intelligence & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Avantha Holdings Limited vs. The Proper Officer GST Ward 208 Zone 11 New Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Suresh Rastogi vs. Mohd. Adil Faiyaz Ansari

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

Prathien Infrastructures vs. Union Of INDIA

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Shobha Rani vs. Commissioner Of Delhi Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Vishal Mishra vs. Superintendent Range 164, Central Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Gaurav Jindal vs. Union Of INDIA Through Its Secretary & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Cyber Media (INDIA) Limited vs. Goods And Service Tax Officer (Gsto), Ward 96 & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Somany Ceramics Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Jv Creatives PVT. LTD vs. Principal Additional Director General, Dggi, Gurugram Zonal Unit, Gurugram And Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Mittal Impex vs. Commissioner Of SGST. Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Cyber Media Research And Services Limited vs. Goods And Service Tax Officer (Gsto), Ward 96 & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Uno Minda Limited Formerly M/S Minda Distribution And Services Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S. Mona Portfolio Limited vs. The Sales Tax Officer, New Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Vinod Electricals vs. Commissioner Of Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Court On Its Own Motion vs. State

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Emsig Manufacturing INDIA Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Principal Commissioner CGST vs. Ms Idp Education INDIA PVT LTD

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Maruti Traders vs. Itron INDIA PVT LTD

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Shri Subhash Parasram Electronic Park PVT. LTD vs. Sales Tax Officer Class Ii/Avato, Ward 63, Zone 6, Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Subhash Chand Goel (Proprietor Of M/S. Subhash Chand Goel And Co.) vs. Sales Tax Officer Class Ii/Avato, Ward 62, Zone 5, Delhi & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S M.P. Electricals vs. Sales Tax Officer Class Ii/Avato, Ward 63 & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Shruti Gupta vs. Principal Commissioner CGST Delhi East & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Lodhi Property Company Limited vs. Sales Tax Officer Class Ii Avato Ward 205 Zone 11 Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Malaysia Airlines Berhad vs. Commissioner Of Delhi Goods And Services Tax Department Of Trade And Taxes & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Gulshan Enterprises Through Proprietor (Sh. Gulshan Kumar) vs. Sales Tax Officer Class Ii/ Avato Ward 101 Zone 9, Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Jai Guru Sudarshan Enterprises vs. Delhi State Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Commissioner Of Customs Airport And General vs. M S Durga Link Logistics PVT LTD

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Vk Traders vs. Assistant Commissioner Of Central Goods And Service Tax, Mandoli Division, East Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Steelmart INDIA vs. Principal Commissioner Of Goods And Services Tax, South Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Niva Bupa Health Insurance Company Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Bansal International vs. Gsto Ward-64 & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Deep Plastic Granules Trading Company vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Shri Rani Sati Traders vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Ramada Engineering Industry vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Apn Sales And Marketing vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Birchand vs. Commissioner Of Dgst, Delhi And Others

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S. Elasto Rubber PVT LTD vs. Thethe Thcommisiioner Of SGST Delhi & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Alliance Telenet Private Limited vs. Principal Commissioner, Central Excise And CGST, Delhi South

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Feron Life Sciences PVT. LTD vs. Commissioner, Delhi GST And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Tata Power Delhi Distribution Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Mahima Enterprises vs. Director General Of Goods And Service Tax Intelligence, Jaipur Zonal Unit & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Ramada Engineering Industry vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Neeraj Kumar (Trade Name ) M/S Abm Pneumatics And Hydraulic Seals vs. Proper Officer SGST Ward -19 Zone -2

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Cgst vs. Rishi Kumar Didwania

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Bablu Rana (Trade Name M/S Tara Trading Co.) vs. Proper Officer SGST Ward -24 Zone -1 And Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Sonali Bikram Bakshi And Anr vs. The Commissioner Central Tax CGST Delhi West And Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S M.S. Rainbow Products vs. Commissioner Of Central Goods And Services Tax And Others

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Ramada Engineering Industry vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S. Chandra Gupta And Associates vs. Commissioner Of Central Tax (Appeals-Ii) & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Amba Enterprises vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Rajdhani Trading Co vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

R N Garg And Sons Through Proprietor Aman Garg vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Abbhishek Tubes Limited Through Its Director Nipun Bhardwaj vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Kamla Vohra vs. Sales Tax Officer Class Ii/Avato Ward 52

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Dinesh Gupta & Anr vs. Union Of INDIA Through Its Chief Comissioner Central Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Engineers INDIA Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Acc Limited vs. Commissioner, CGST & Central Excise, Jabalpur

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Nirmal Metal Trading Company vs. Sh. Pramod Kumar & Anr

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Shri Sai Metals vs. Principal Commissioner Of Goods And Service Tax West Delhi

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Jyoti Gupta vs. State Nct Of Delhi

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Tirupati Trading Company vs. Commissioner Of CGST, Delhi (East) & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

S Z Trading And Impex PVT. LTD vs. Commissioner Of CGST, Delhi (East) & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Olive Traders vs. The Commissioner, CGST And Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

P.S. Trading Co vs. Commissioner Of CGST, Delhi (East) & Anr

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Neeraj Dengre @ Neeraj Gupta vs. State Nct Of Delhi

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Shivoy Enterprises vs. Commissioner Of CGST, Delhi North And Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Sahib Textiles Private Limited vs. Sales Tax Officer Class Ii/Avato Ward 206, Zone 11, Delhi & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Saurav Beverages Private Limited vs. Commissioner Of CGST, Delhi (East) & Ors

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Smt Ganga Goswami vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

Commissioner CGST Delhi South vs. Ms Hindustan Power Projects PVT LTD

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Commissioner, CGST Delhi South vs. M/S Hindustan Power Projects PVT LTD

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Nitin Goel vs. Directorate General Of GST Intelligence

Bench: HON'BLE MR. JUSTICE ANISH DAYAL