Delhi High Court GST Judgments — 2024

975 judgments, newest first. Page 9 of 10.

M/S Slg Trading Co (Through Its Proprietor Salman) vs. Sales Tax Officer Class Ii/ Avato

W.P.(C)/5269/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S. Balaji Trading Co vs. The Commissioner & Anr

W.P.(C)/5169/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S. Vishal Chem (INDIA) vs. Assistant Commissioner, Department Of Trade And Taxes

W.P.(C)/5288/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kaycee Polymers PVT. LTD vs. The Union Of INDIA Revenue Secretary & Ors

W.P.(C)/5260/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Mohd Zahid vs. Sales Tax Officer Class Ii/Avto Ward 10 Zone 2, State GST, Delhi & Anr

W.P.(C)/5251/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Rajesh Kumar Singhal, Sole Proprietor Rs International vs. The Goods And Services Tax Network & Ors

W.P.(C)/4497/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Boxcoworld Logistics INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/4980/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Bakshi Aerosole Through Its Proprietor Ms Suman Arora vs. Commissioner Of Dgst Delhi & Ors

W.P.(C)/4840/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Spinclabs Private Limited vs. The Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/4187/2024HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Kotdwar Steel Limited ( Through Its Director Rahis Malik) vs. Directorate General Of GST Intelligence (Through Its Additional Director Genral) & Anr

W.P.(C)/4262/2024HC Delhi09 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Biba Fashion LTD vs. Govt Of Nct Of Delhi And Ors & Ors

W.P.(C)/5200/2024HC Delhi09 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Sant Steel And Alloys Private Limited(Through Its Director Arshad Ali) vs. Directorate General Of Goods And Services Tax Intelligance (Through Its Additional Director General

W.P.(C)/4410/2024HC Delhi09 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Fresenius Medical Care INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/4757/2024HC Delhi09 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sadhna Kohli vs. Sales Tax Officer Class Ii, Avato Ward 80 & Anr

W.P.(C)/4537/2024HC Delhi08 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Surinder Kumar Garg Proprietor Shri Balaji Polymers vs. The Union Of INDIA Revenue Secretary, Ministry Of Finance & Anr

W.P.(C)/4524/2024HC Delhi08 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Hansraj Tiles World vs. Commissioner Of Dgst Delhi & Ors

W.P.(C)/5052/2024HC Delhi08 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Anita Bansal Proprietress Of M/S A.B. Enterprises vs. The Union Of INDIA & Anr

W.P.(C)/4520/2024HC Delhi08 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Chetan Garg vs. Avato Ward 105 State Goods And Service Tax And Ors

W.P.(C)/4509/2024HC Delhi05 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Laxmi Traders Proprietor Dipanshu Garg vs. Principal Commissioner Of GST Department Of Trade And Taxes & Anr

W.P.(C)/4977/2024HC Delhi05 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Delhi Jal Board Contractors Welfare Association Regd vs. Delhi Jal Board & Anr

W.P.(C)/1578/2024HC Delhi04 Apr 2024

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Archit Khandelwal Proprietor M/S Archit Enterprises vs. Pr. Commissioner Of Dgst Delhi

W.P.(C)/4398/2024HC Delhi04 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Jain Cement Udyog (Through Proprietor Sh. Sanjay Jain) vs. Central Board Of Indirect Taxes And Customs & Anr

W.P.(C)/3373/2024HC Delhi04 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Fakhruddin Memorial Cghs LTD vs. M/S Mahalakshmi Infraengineers PVT LTD & Anr

O.M.P. (COMM)/145/2024HC Delhi03 Apr 2024

Bench: HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

Sant Ram vs. Sh Ram Karan & Anr

CONT.CAS(C)/132/2024HC Delhi03 Apr 2024

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

M S Abhay Traders vs. Commissioner Of Delhi Goods And Services Tax And Another

W.P.(C)/3858/2024HC Delhi03 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Rajat Kapoor vs. Commissioner, State Tax, GST, Delhi & Anr

W.P.(C)/4860/2024HC Delhi03 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Alex Tour And Travel Private Limited vs. Deputy Commissioner, CGST, Uttam Nagar Division

W.P.(C)/2738/2024HC Delhi03 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Swadeshi Civil Infrastructure Private Limited vs. Union Of INDIA Through Executive Engineer Health Health Project Division Central Public Works Depar

OMP (ENF.) (COMM.)/216/2023HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Parnika Commercial Estates PVT LTD vs. Arshad Shah

ARB.P./139/2024HC Delhi02 Apr 2024

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Maple Odc Movers Private Limited vs. Union Of INDIA & Ors

W.P.(C)/4693/2024HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sharad Nagre vs. State

BAIL APPLN./183/2024HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Avadh Kaushik vs. Anant Kumar & Ors

CONT.CAS(C)/329/2023HC Delhi02 Apr 2024

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

M/S A. B Traders vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/4739/2024HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Charu Overseas PVT. LTD vs. The Union Of INDIA Revenue Secretary, Ministry Of Finance & Anr

W.P.(C)/4731/2024HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Safe Fly Aviation Services Private Limited vs. Union Of INDIA And Ors

W.P.(C)/4747/2024HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Bona Vita Technologies PVT. LTD vs. The Sales Tax Officer Class-Ii Avato Ward 94 Zone 8 New Delhi 110002

W.P.(C)/4718/2024HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Canara Bank vs. Assistant Commissioner, Dgst

W.P.(C)/4689/2024HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kailash International vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/4715/2024HC Delhi02 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Jullundur Motor Agency Delhi Limited vs. Union Of INDIA & Ors

W.P.(C)/3950/2024HC Delhi01 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Amit Upadhyay (Proprietor Of M/S. Gayatari Diamonds) vs. Sales Tax Officer Class Ii/Avato, Ward 45 & Anr

W.P.(C)/4662/2024HC Delhi01 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Yashi Singh vs. State Of Nct Of Delhi & Anr

W.P.(CRL)/2026/2023HC Delhi22 Mar 2024

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

K.C.P India vs. The Commissioner, Department Of Trade And Taxes & Anr

W.P.(C)/4394/2024HC Delhi22 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Cosmos Infrabuild Private Limited vs. M/S Kalyan Jewellers INDIA Limited

FAO(OS) (COMM)/51/2024HC Delhi22 Mar 2024

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE AMIT BANSAL

M/S Chehak Fashions Through Its Proprietor Sh. Manish Golchha vs. Commissioner, Delhi GST And Anr

W.P.(C)/4383/2024HC Delhi22 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Larsen And Toubaro Limited And Passavant Energy And Environment Gmbh Jv vs. Commissioner Of Delhi Goods And Service Tax And Another

W.P.(C)/4468/2024HC Delhi22 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Vipin Malik & Anr vs. Pacl INDIA LTD. & Ors

EX.P./17/2020HC Delhi21 Mar 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S Nabiya Travels vs. Union Of INDIA Through Ministry Of Minority Affairs

W.P.(C)/4277/2024HC Delhi21 Mar 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

M/S Dp Abhushan vs. Commissioner, CGST & Ors

W.P.(C)/4274/2024HC Delhi21 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Anil Soni Prop. Of M/S. Soni Sales Corp vs. Superintendent, Ward-49, CGST Delhi & Anr

W.P.(C)/4010/2024HC Delhi21 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Magicon Impex PVT LTD vs. Commissioner Of Central Goods And Service Tax & Ors

W.P.(C)/2963/2024HC Delhi20 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Creative Projects And Contracts PVT. LTD vs. M/S Suncity Projects PVT LTD

ARB.P./135/2023HC Delhi20 Mar 2024

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Jamna Auto Industries Limited vs. Government Of Nct Of Delhi And Ors

W.P.(C)/4250/2024HC Delhi20 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Good Life Zip INDIA vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/3931/2024HC Delhi20 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kiran Devi Goel( Prop. M/S Shree Krishna Enterprises) vs. Superintendent Range - 23, Central Goods And Services Tax & Anr

W.P.(C)/4251/2024HC Delhi20 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Lalit Sharma And Ors vs. Union Of INDIA And Ors

W.P.(C)/10363/2021HC Delhi19 Mar 2024

Bench: CASES PERTAINING TO FULL BENCHES

M/S Veetrag Traders vs. The Commisiioner Of SGST Delhi & Ors

W.P.(C)/2416/2024HC Delhi19 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

R8 Space Design PVT LTD vs. The Principal Commissioner State Tax Delhi & Anr

W.P.(C)/3930/2024HC Delhi19 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Ruchika Jain (Proprietor Of M/S. Shree Metals) vs. Sales Tax Officer Class Ii/Avato, Ward 71 & Anr

W.P.(C)/4149/2024HC Delhi19 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sunil Singh vs. M/S Vva Developers PVT. LTD. & Ors

ARB.P./340/2023HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

M/S Air Pro Styles Through Its Proprietor Ram Bhul vs. Principal Commissioner Of Department Of Trade And Taxes, Governmentof Nct Of Delhi

W.P.(C)/4088/2024HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Asian Traders vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/4065/2024HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Md Mustafa Raza vs. Superintendent Range 21 Central Goods And Service Tax & Anr

W.P.(C)/3328/2024HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S M. P. Industries vs. Commissioner Of State Goods And Services Tax, Delhi And Anr

W.P.(C)/4096/2024HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Lava International Limited vs. Govt Of Nct Of Delhi & Ors

W.P.(C)/3912/2024HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Blackberry INDIA PVT LTD -Earlier Known As Research In Motion INDIA PVT LTD vs. The Commissioner CGST Delhi South Commissionerate & Anr

W.P.(C)/4029/2024HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Knowledge Infrastructure Systems PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/4060/2024HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Tim Delhi Airport Advertising Private Limited vs. Sales Tax Officer, New Delhi

W.P.(C)/4082/2024HC Delhi18 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Perfect Trader vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/3831/2024HC Delhi14 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Rajkumar Singhal, Sole Proprietor Shri Balaji Agro Industries vs. The Goods And Services Tax Network & Ors

W.P.(C)/3773/2024HC Delhi14 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Brijbihari Concast PVT. LTD. (Through Its Director Sh. Rajeev Agarwal) vs. Director General Directortae General Of Goods And Services Tax Intelligence Meerurt Zonal Unit (Thr

W.P.(C)/3832/2024HC Delhi14 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Ethos Limited vs. Assistant Commissioner Department Of Trade And Taxes & Anr

W.P.(C)/3797/2024HC Delhi14 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Jai Optical vs. Govt Of Nct Of Delhi And Ors

W.P.(C)/3823/2024HC Delhi14 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Supreme Enterprises vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/2971/2024HC Delhi14 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Shiv Kumar Jindal vs. Union Of INDIA & Ors

W.P.(C)/10842/2021HC Delhi13 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Mother Dairy Fruit And Vegetable Private Limited vs. Sales Tax Officer, Class Ii Ward 207 Zone 11 Delhi & Ors

W.P.(C)/3736/2024HC Delhi13 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Goyal Metal Industries, Proprietor Jai Prakash Gupta vs. Principal Commissiner Of GST, Department Of Trade And Taxes, New Delhi

W.P.(C)/3632/2024HC Delhi13 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S 3 Shades Events Trhough Its Proprietor vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/3118/2024HC Delhi13 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Realsteel Tyre Company (INDIA) vs. The Principal Commissioner Of GST

W.P.(C)/3636/2024HC Delhi13 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Hari Narayan Meena vs. Union Of INDIA And Ors

W.P.(C)/3345/2023HC Delhi13 Mar 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Isherdas Sahni And Bros vs. Impresario Entertainment And Hospitality PVT Ltc

CS(COMM)/274/2020HC Delhi12 Mar 2024

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Dps Contractors PVT. LTD vs. Hindustan Urvarak And Rasayan LTD

ARB.P./152/2023HC Delhi12 Mar 2024

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Singla Enterprises Through Its Proprietor Mr Shiv Kumar Singhal vs. Commissioner Of Delhi Goods And Service Tax And Anr

W.P.(C)/3617/2024HC Delhi12 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Singla Enterprises Through Its Proprietor Mr Shiv Kumar Singhal vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/3619/2024HC Delhi12 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

National Highways Authority Of INDIA vs. Src Projects PVT. LTD

O.M.P. (COMM)/210/2019HC Delhi11 Mar 2024

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

National Highways Authority Of INDIA vs. Src Projects PVT. LTD

O.M.P. (COMM)/224/2019HC Delhi11 Mar 2024

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Manoj Diwakar vs. Union Of INDIA And Anr

W.P.(C)/3237/2024HC Delhi11 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sharad Kumar Shah vs. Dggi - State Of Nct Of Delhi

BAIL APPLN./168/2023HC Delhi11 Mar 2024

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Suresh Kumar Jain vs. Sales Tax Officer Class Ii Avato & Anr

W.P.(C)/3558/2024HC Delhi11 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Krishan Mohan vs. Commissioner Of GST And Anr

W.P.(C)/3597/2024HC Delhi11 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Manish Anand (Prop. M/S Everyday) vs. Avato Ward -45 State Goods And Services Tax & Ors

W.P.(C)/3533/2024HC Delhi07 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Ganesh Sales Corporation (Proprietor Shri Bhupesh Garg) vs. Union Of INDIA & Ors

W.P.(C)/3529/2024HC Delhi07 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Polytec Industries Through Its Proprietor Mr.Rohit Gupta vs. The Commissioner Delhi Goods And Services Tax Trade And Tax Department And Ors

W.P.(C)/2533/2024HC Delhi07 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Power Grid Corporation Of INDIA LTD vs. M/S Jugendra Singh And Company

FAO (COMM)/156/2023HC Delhi06 Mar 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Gulab Nagar vs. Assistant Commissioner Ward-26, State Goods And Service Tax & Anr

W.P.(C)/3383/2024HC Delhi06 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Bijender Thakur vs. Commissioner Of GST & Ors

W.P.(C)/3381/2024HC Delhi06 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Insp/Gd Jitender Singh vs. Union Of INDIA And Ors

W.P.(C)/4579/2023HC Delhi05 Mar 2024

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE

Anuj Kumar Ohja vs. State (Through S.H.O)

BAIL APPLN./3857/2023HC Delhi05 Mar 2024

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Max Healthcare Institute Limited vs. Union Of INDIA & Ors

W.P.(C)/3355/2024HC Delhi05 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Balaji Medical And Diagnostic Research Centre vs. Union Of INDIA & Ors

W.P.(C)/3340/2024HC Delhi05 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Shri Krishna Industries Through Its Proprietor Mr. Mohan Lal vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/3357/2024HC Delhi05 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

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