Delhi High Court GST Judgments — 2024

975 judgments, newest first. Page 3 of 10.

Ankur Gupta vs. Sales Tax Officer Class Ii Avato

W.P.(C)/15247/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kapil Khanna vs. Continental INDIA Private Limited

RFA(COMM)/47/2024HC Delhi29 Oct 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Vishal Enterprises vs. Principal Commissioner Of Goods And Service Tax West Delhi

W.P.(C)/15243/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Commissioner Of Customs (Airport And General) New Delhi vs. M/S Shakti Cargo Movers

CUSAA/82/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Pankaj Mittal vs. Commissioner Of Central Goods And Service Tax (CGST), Delhi North

W.P.(C)/15301/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Pawan Kumar Ahluwalia & Ors vs. State Of Nct Delhi & Anr

CRL.M.C./5717/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Gdr Finance And Leasing Private Limited vs. Income Tax Officer, Ward 10(1), New Delhi

W.P.(C)/4512/2023HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Bishamber Dayal Chander Mohan (Acting Through Competent Partner Mr Chander Mohan Agarwal) vs. Income Tax Officer Ward 58(3), Delhi

W.P.(C)/7178/2023HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Bishamber Dayal Chander Mohan vs. Income Tax Officer Ward 58(3)

W.P.(C)/5246/2023HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Palghar Road Project Private Limited vs. The State Of Maharashtra

ARB.P./966/2024HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Bharat Exports vs. Avato Ward 70, Zone 4, Delhi (GST) Through Commissioner Delhi GST (Trade & Taxes) & Anr

W.P.(C)/13377/2024HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Mansi Overseas vs. Principal Commissioner Of Goods And Service Tax, East Delhi & Anr

W.P.(C)/13720/2024HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Rakesh Industries vs. Principal Commissioner Of Goods And Service Tax West Delhi

W.P.(C)/15199/2024HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Navendu Aggarwal vs. Director General Of Goods And Services Tax Intelligence & Anr

W.P.(C)/14957/2024HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Uniicorn Inc Narinder Kumar Asrani HUF vs. Avato Ward 70, Zone 4, Delhi (GST) Through Commissioner (Trade & Taxes), Delhi & Anr

W.P.(C)/13310/2024HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sachin Kumar Jain vs. Sales Tax Officer Class Ii Ward 50 Zone 3 Delhi & Anr

W.P.(C)/15161/2024HC Delhi28 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Drj Petrochem PVT. LTD vs. Sales Tax Officer Class-Ii/Avato, Department Of Trade And Taxes

W.P.(C)/8925/2024HC Delhi25 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Aaira Batteries vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/15063/2024HC Delhi25 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Indian Spinal Injuries Centre vs. Assistant Commissioner (Dgst)

W.P.(C)/14252/2024HC Delhi25 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Chetan Asrani vs. The Sales Tax Officer, Class Ii Ward 96, Ito, New Delhi

W.P.(C)/9529/2024HC Delhi25 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Pankaj Mittal vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi North

W.P.(C)/15058/2024HC Delhi25 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kanwar Enterprises PVT LTD vs. Jaswinder Singh Bhatia

CM(M)/3324/2024HC Delhi24 Oct 2024

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

M/S Oxxo Softech Solutions P. LTD vs. Principal Commissioner Of Goods And Service Tax, West Delhi

W.P.(C)/15012/2024HC Delhi24 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Bt Globle Communications Inida PVT.LTD vs. Deputy Commissioner Of Income Tax

W.P.(C)/1549/2020HC Delhi24 Oct 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Mehboob Ahmad & Anr vs. Muneer Ahmad & Ors

CM(M)-IPD/12/2024HC Delhi23 Oct 2024

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

M/S Sharma Trading Co vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/14868/2024HC Delhi23 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Motilal And Sons vs. Assistant Commissioner Dgst Ward 201, 207, 208 & Anr

W.P.(C)/14916/2024HC Delhi23 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Ram Niwas vs. Commissioner Of Central Goods And Services Tax & Anr

W.P.(C)/13450/2024HC Delhi23 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Gaurav Gupta vs. Commissioner Of CGST

CRL.M.C./1617/2022HC Delhi23 Oct 2024

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Abhishek Jain vs. Union Of INDIA & Ors

W.P.(C)/12341/2024HC Delhi23 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Madhav Exports vs. Commissioner Of CGST Delhi North & Anr

W.P.(C)/14865/2024HC Delhi23 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Kutch Railway Company Limited vs. Union Of INDIA & Ors

W.P.(C)/655/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Haridaspur Paradip Railway Company LTD vs. Union Of INDIA & Ors

W.P.(C)/763/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Angul Sukinda Railway Limited vs. Union Of INDIA & Ors

W.P.(C)/762/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Bharuch Dahej Railway Company Limited vs. Union Of INDIA & Ors

W.P.(C)/761/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Adani Tracks Management Services Limited vs. Union Of INDIA & Ors

W.P.(C)/5473/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Neeraj Kumar vs. Commissioner Department Of Trade And Taxes, Govt. Of Nct Of Delhi And Anr

W.P.(C)/14790/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Idemitsu Lube INDIA PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/2039/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Commissioner CGST Delhi South vs. Air India Ltd

SERTA/18/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Mitsui And Co INDIA Private Limited vs. Additional Commissioner, CGST Audit-Ii, Delhi & Ors

W.P.(C)/9801/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Sony INDIA Private Limited vs. Directorate General Of GST Intelligence & Ors

W.P.(C)/4834/2024HC Delhi22 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Union Of INDIA vs. Ms Krishna Constructions Company

O.M.P. (COMM)/369/2022HC Delhi21 Oct 2024

Bench: CASES PERTAINING TO SPECIAL BENCHES

Rajiv Kumar vs. Jawahar Lal Vohra

RFA(COMM)/447/2024HC Delhi21 Oct 2024

Bench: HON'BLE MS. JUSTICE REKHA PALLI,HON'BLE MR. JUSTICE SAURABH BANERJEE

M/S Hd Enterprises vs. Sales Tax Officer Class Ii/ Avato

W.P.(C)/14697/2024HC Delhi21 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Balaji Tilak Metal And Alloys P. LTD vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/14692/2024HC Delhi21 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sandeep Kumar vs. Commissioner, Department Of Trade And Taxes, Govt. Of Nct Of Delhi

W.P.(C)/14631/2024HC Delhi21 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Veer Stationery Mart vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/14669/2024HC Delhi21 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Karuna Rajendra Ringshia Properietor R R Enterprises vs. Commissioner Of Central Goods And Service Tax & Ors

W.P.(C)/7250/2024HC Delhi21 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kamlesh Mehta Since Deceased Through Lrs vs. Vinod Garg

CM(M)/3628/2024HC Delhi18 Oct 2024

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

M/S Guru Enterprises vs. Ms. Chanchal Yadav

CONT.CAS(C)/1648/2024HC Delhi18 Oct 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

Arun Goel Prop K G A Enterprises vs. Commissioner Of GST And Anr

W.P.(C)/14337/2024HC Delhi18 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Hcl Infosystems LTD vs. Commissioner Of State Tax & Ors

W.P.(C)/7229/2024HC Delhi18 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Rahul Tayal & Ors vs. Additional Director Directorate General Of GST Intelligence Dggi Jaipur Zonal Unit & Ors

W.P.(C)/13517/2024HC Delhi18 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Pushpa vs. Avato Ward 39 State Goods And Service Tax & Anr

W.P.(C)/12381/2024HC Delhi16 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Fairest Media Limited Through Its Ar Shiv Sagar Mishra vs. Sales Tax Officer Class Ii Avato Ward 97, Zone9

W.P.(C)/14419/2024HC Delhi16 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Bawa International vs. Joint Commissioner Central Goods And Service Tax Appeal I Delhi & Anr

W.P.(C)/8472/2024HC Delhi16 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Mehul Mamgain vs. Union Of INDIA & Ors

W.P.(C)/4713/2024HC Delhi16 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Essar Foods And Commodities vs. Commissioner Of CGST Delhi West

W.P.(C)/4826/2024HC Delhi16 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Commissioner Of Customs (Export), Icd Tughlakabad, New Delhi vs. Shri Ravinder Pal Jindal

CUSAA/80/2024HC Delhi15 Oct 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Commissioner Of Customs (Export), Icd Tughlakabad vs. Shri Dinesh Bharadwaj

CUSAA/81/2024HC Delhi15 Oct 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Commissioner Of Customs (Export), Icd Tughlakabad vs. Shri Manish Singhal

CUSAA/79/2024HC Delhi15 Oct 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

M/S. Credulity Solutions Private Limited vs. Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/14410/2024HC Delhi15 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Hotsafe International vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/13307/2024HC Delhi15 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Zed Control System And Switchgear vs. Chief Commissioner, Central Goods And Service Tax, (Delhi Zone) & Anr

W.P.(C)/8470/2024HC Delhi15 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Forbes Facility Service PVT. LTD vs. G.B. Pant Institute Of Post Graduate

OMP (ENF.) (COMM.)/80/2018HC Delhi14 Oct 2024

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Amit Kumar vs. State Of Nct Of Delhi & Anr

BAIL APPLN./3849/2023HC Delhi14 Oct 2024

Bench: HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

M/S Kamal Traders vs. Principal Commissioner Of Department Of Trade And Taxes, Gnctd

W.P.(C)/14362/2024HC Delhi14 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Ramada Engineering Industry vs. Union Of INDIA & Ors

W.P.(C)/14383/2024HC Delhi14 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Rishi Bawa vs. Assistant Commisioner GST And Anr

W.P.(C)/6950/2024HC Delhi14 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Rekha Rani vs. The Union Of INDIA And Ors

W.P.(C)/14188/2024HC Delhi14 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sujeet Kumar Jha vs. The Sales Tax Officer Class Ii Avato

W.P.(C)/8000/2024HC Delhi14 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Instakart Services Private Limited vs. Deputy Director Directorate General Of GST & Anr

W.P.(C)/14173/2024HC Delhi08 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Triloki Trading vs. Directorate General Of GST Intelligence (Dggi) Hqrs. & Ors

W.P.(C)/14190/2024HC Delhi08 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Raghav Garg vs. Avato Ward 66 State Goods And Service Tax & Anr

W.P.(C)/14214/2024HC Delhi08 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Mindforce Research Private Limited vs. Assistant Commissioner Range-135, CGST Delhi West

W.P.(C)/14213/2024HC Delhi08 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Jack One Shanti Ent vs. M/S Arora Fabric

C.R.P./292/2024HC Delhi07 Oct 2024

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Kailash Rathi vs. State Of Nct Of Delhi & Ors

W.P.(CRL)/2467/2023HC Delhi07 Oct 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Arun Kumar Murarka vs. Rajesh Sultania & Anr

CS(COMM)/394/2021HC Delhi07 Oct 2024

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Shree Ganesh Polymers vs. Principal Commissioner Of State Goods And Service Tax

W.P.(C)/14065/2024HC Delhi07 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Asian Multidimension Entertainment PVT LTD vs. The Principal Commissioner Medchal Commissionerate And Anr

W.P.(C)/14056/2024HC Delhi07 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Chetan Garg vs. Avato Ward 105 State Goods And Service Tax And Ors & Anr

W.P.(C)/11997/2024HC Delhi07 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Baba International Through Partner Sh Riyaz Khan vs. Pr Commissioner CGST Delhi, North Commissionerate Delhi

W.P.(C)/14027/2024HC Delhi07 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S A TO Z Through Its Proprietor Saleem vs. Assistant Commissioner Of Central Goods And Service Tax, Mandoli Division, East Delhi

W.P.(C)/13519/2024HC Delhi04 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S. Vallabh Textiles Through Its Authorized Representative vs. Additional / Joint Commissioner, CGST Delhi East Commissionerate And Ors

W.P.(C)/13855/2024HC Delhi03 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Lokesh Sanitary Store vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/13805/2024HC Delhi01 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Perfect Investigation vs. Sales Tax Officer Class Ii /Avato, Ward-63, Zone-6, Delhi

W.P.(C)/12316/2024HC Delhi01 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S. S N Polymers vs. Pr. Commissioner Of SGST Delhi & Anr

W.P.(C)/13768/2024HC Delhi01 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Axa France Vie-INDIA vs. Union Of INDIA & Ors

W.P.(C)/4136/2024HC Delhi01 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S. Jindal Trading Co. Through Its Proprietor Sh. Suresh Jindal vs. Commissioner, Delhi GST And Anr

W.P.(C)/4703/2024HC Delhi30 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Amir Malik vs. Commissioner Of GST, Delhi

W.P.(C)/13706/2024HC Delhi30 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Oscar Enterprises Through Its Proprietor Sh. Vikas vs. Commissioner Of Delhi GST And Anr

W.P.(C)/12901/2024HC Delhi30 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Atlan Technologies Private Limited vs. Assistant Commissioner, Commissionerate-South Delhi

W.P.(C)/7530/2024HC Delhi30 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Shree Mahaveer Metal Traders vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/13710/2024HC Delhi30 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sanjay Exports vs. Principal Commissioner Trade And Taxes & Anr

W.P.(C)/13294/2024HC Delhi30 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M S Sunrise International Through Its Proprietor Nitin Mittal vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/10156/2024HC Delhi30 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

P. S. Trading Co vs. Commissioner Of CGST, Delhi Eas & Anr

W.P.(C)/11546/2024HC Delhi30 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Max Trade Polymers vs. Principal Commissioner Of State Goods And Service Tax Delhi

W.P.(C)/13676/2024HC Delhi27 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Anshika Glass Zone Through Its Prop. Sumit Tuteja vs. Union Of INDIA & Ors

W.P.(C)/13674/2024HC Delhi27 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Gian Chand Trilok Chand vs. Commissioner Of Dgst & Ors

W.P.(C)/13680/2024HC Delhi27 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Ashok Kumar (Proprietor Of M/S Surya Sales Corporation) vs. Assistant Commissioner CGST Mandoli Division Delhi East & Anr

W.P.(C)/13675/2024HC Delhi27 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

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