P. S. Trading Co. vs. Commissioner Of CGST, Delhi Eas & Anr.

W.P.(C)/11546/2024HC DelhiGSTCNR DLHC01052658202430 September 2024Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA1 pages
For Petitioner: Mr. Aditya Kumar, Ms. Anjana, Mr. Jitin Singhal, AdvsFor Respondent: Mr. Aditya Singla, SSC with Mr. Vaibhav, Mr. Raghav Bakshi & Mr. Ritwik Saha, Advs

No AI summary yet for this judgment.

Cause title — parties, addresses and appearances
$~62 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11546/2024 P. S. TRADING CO. .....Petitioner Through: Mr. Aditya Kumar, Ms. Anjana, Mr. Jitin Singhal, Advs. versus COMMISSIONER OF CGST, DELHI EAS & ANR. .....Respondents Through: Mr. Aditya Singla, SSC with Mr. Vaibhav, Mr. Raghav Bakshi & Mr. Ritwik Saha, Advs. CORAM: HON'BLE MR. JUSTICE YASHWANT VARMA HON'BLE MR. JUSTICE RAVINDER DUDEJA

O R D E R %

30.09.

2024 Learned counsel for the petitioner prays for liberty to withdraw the present petition subject to liberty being reserved to adopt appropriate remedies. Ordered accordingly.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J. SEPTEMBER 30, 2024/neha This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2024 at 11:54:59

The judgment continues below.

Read the full judgment

A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.

See plans and prices

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.

Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.