BharatTaxGST

Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 1 of 14.

Sight And Sound INDIA Private Limited vs. The Commissioner Of SGST & Anr

W.P.(C)/19772/2025HC Delhi24 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sight And Sound INDIA Prlv Ate Limited vs. The Commissioner Of SGST & Anr

W.P.(C)/19770/2025HC Delhi24 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sight And Sound INDIA Private Limited vs. The Commissioner Of SGST & Anr

W.P.(C)/19654/2025HC Delhi24 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Globe Overseas PVT. LTD. Through Its Director Vipin Mittal vs. Commissioner Of Dgst And Ors

W.P.(C)/19657/2025HC Delhi24 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Natraj Enterprises Through Its Proprietor Subhas Jain vs. Commissioner Of Dgst And Ors

W.P.(C)/19689/2025HC Delhi24 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Padam Kishore And Company Through Its. Prop. Sh. Naveen Sachdeva vs. Union Of INDIA And Ors

W.P.(C)/19726/2025HC Delhi24 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Abhay Kumar Singh vs. Goods And Service Tax Officer, Delhi Department Of Trade And Taxes & Anr

W.P.(C)/19590/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mku Limited And Anr vs. Union Of INDIA And Others

W.P.(C)/4755/2025HC Delhi23 Dec 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

M/S A V Metals Marketing PVT LTD vs. Principal Commissioner CGST And Anr

W.P.(C)/18199/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mku Limited And Anr vs. Union Of INDIA And Others

W.P.(C)/4750/2025HC Delhi23 Dec 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

Ramesh Wadhera vs. Additional Commissioner Of Customs

W.P.(C)/5668/2019HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Chandraprabha Shivsagar College Of Pharmacy & Anr vs. Pharmacy Council Of INDIA

W.P.(C)/19385/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

Mku Limited And Anr & Anr vs. Union Of INDIA And Others

W.P.(C)/4748/2025HC Delhi23 Dec 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

M/S Param Infrawell Private Limited vs. State Of Nct Of Delhi & Ors

W.P.(C)/8289/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Natraj Enterprises Through Its Proprietor Subhas Jain vs. Commissioner Of Dgst And Ors

W.P.(C)/19526/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Friends Medicos vs. Union Of INDIA & Anr

W.P.(C)/19591/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Surender Kumar Jain vs. Principal Commissioner CGST And Anr

W.P.(C)/18280/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sanjeev Maggu vs. Additional Commissioner Of Customs

W.P.(C)/5184/2019HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vdr Colors And Chemicals PVT. LTD vs. Commissioner Of Delhi & Anr

W.P.(C)/14291/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ajay Chauhan vs. Sales Tax Officer Class Ii Avato Ward 96 Zone 9 & Ors

W.P.(C)/19584/2025HC Delhi23 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Laxmi Electric Company vs. Mahesh Vaidya

RC.REV./314/2018HC Delhi23 Dec 2025

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

Bhutani Automobiles LLP vs. Union Of INDIA & Ors

W.P.(C)/19476/2025HC Delhi22 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

T V Sundram Iyengar And Sons Private Limited vs. Commissioner Of GST (State) & Ors

W.P.(C)/19456/2025HC Delhi22 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Aryansh Alloys Through Its Proprietor vs. Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/19472/2025HC Delhi22 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Swastik Plastics Through Its Proprietor Himanshu Bansal vs. Avato Ward 57 State Goods And Service Taxe & Anr

W.P.(C)/19502/2025HC Delhi22 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Army Welfare Housing Organisation vs. Union Of INDIA & Ors

W.P.(C)/13260/2024HC Delhi22 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jamia Hamdard Deemed TO Be University vs. The Commissioner SGST Govt Of Nct Of Delhi & Ors

W.P.(C)/18734/2025HC Delhi19 Dec 2025

Bench: HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VIMAL KUMAR YADAV

Eltus Mode Private Limited vs. Commissioner Of Dgst & Ors

W.P.(C)/19302/2025HC Delhi19 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sawhney Handloom vs. CGST Delhi East Commissionerate & Anr

W.P.(C)/17967/2025HC Delhi19 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sl Golden Paptech PVT. LTD vs. The Principal Additional Director General, Dggi (Dzu)

W.P.(C)/12312/2025HC Delhi19 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Phx Electronics PVT. LTD vs. Commissioner CGST And Central Excise, Delhi East Commissionerate & Ors

W.P.(C)/18877/2025HC Delhi19 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jagjivan Ashram Trust And Ors vs. New Model Impex PVT. LTD. & Anr

CONT.CAS(C)/1267/2025HC Delhi18 Dec 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Union Of INDIA Through Secretary Ministry Of Finance & Ors vs. Narendra Lal Meena & Anr

W.P.(C)/18786/2025HC Delhi18 Dec 2025

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MR. JUSTICE MADHU JAIN

Sports Authority Of INDIA & Ors vs. Shree Ram Dharmik Ramlila Samiti Regtd & Anr

LPA/790/2023HC Delhi18 Dec 2025

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Karambir Rana Builders Through Its Proprietor Sh. Karambir Rana vs. Government Of Nct Of Delhi And Ors

W.P.(C)/8026/2025HC Delhi18 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Dakshinii Delhi Dharmik Ramlila Samiti (Regd.) vs. Sports Authority Of INDIA (Sai) & Ors

LPA/683/2023HC Delhi18 Dec 2025

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Shree Ram Dharmik Ramlila Samiti (Regd) vs. Sports Authority Of INDIA And Ors

LPA/206/2024HC Delhi18 Dec 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Davinder Chicken Centre vs. Sales Tax Officer/Class Ii Sto, Dgst & Anr

W.P.(C)/19196/2025HC Delhi18 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

The Director Central Government Health Scheme (Cghs) & Ors vs. Ram Chander & Ors

LPA/3/2025HC Delhi17 Dec 2025

Bench: HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VIMAL KUMAR YADAV

Hitachi Systems INDIA (P) LTD vs. Union Of INDIA & Ors

W.P.(C)/19094/2025HC Delhi17 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Santosh Kumar Pandey vs. Union Of INDIA And Ors

W.P.(C)/15796/2025HC Delhi17 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

M/S Super Mattress Co vs. Commissioner Of Delhi Goods And Services Taxes & Ors

W.P.(C)/18991/2025HC Delhi17 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

Navneet Bansal vs. Additional Commissioner CGST Delhi North

W.P.(C)/4723/2025HC Delhi17 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

Directorate General Of GST Intelligence vs. Kamal Kishore Aggarwal

CRL.M.C./1786/2020HC Delhi17 Dec 2025

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Ms Markex Branding Solutions PVT LTD vs. The Commissioner Of Delhi Goods And Services Tax Ors & Ors

W.P.(C)/19037/2025HC Delhi16 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Binod Kumar Verma vs. Commissioner Of Customs

W.P.(C)/15390/2025HC Delhi16 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

INDIA Retail Mart Through Its Proprietor Preeti Bansal vs. Commissioner Of Dgst And Ors

W.P.(C)/19039/2025HC Delhi16 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

City Tour And Travels vs. Union Of INDIA

W.P.(C)/18850/2025HC Delhi16 Dec 2025

Bench: HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

I Money Wallet Private Limited Through Its Director vs. Sales Tax Officer Class Ii / Avato, Ward 64, Zone 4 & Anr

W.P.(C)/19030/2025HC Delhi16 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Md. Aniqul Islam vs. Directorate Of Goods And Services Tax Intelligence, Delhi

W.P.(CRL)/1710/2024HC Delhi16 Dec 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Vinay Kumar Prop Of Glorious INDIA Travels vs. Union Of INDIA

W.P.(C)/18849/2025HC Delhi16 Dec 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

M/S Indraprastha Services vs. Union Of INDIA

W.P.(C)/18848/2025HC Delhi16 Dec 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

Soni Industries Through Its Proprietor Mr. Sachin Soni vs. Commissioner Of Central Goods And Services Tax And Anr

W.P.(C)/14797/2025HC Delhi16 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Akhtar Hussain vs. Directorate General Of Goods And Services Tax Intelligence (Dggi)

W.P.(CRL)/1861/2024HC Delhi16 Dec 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Sandeep Kumar Prop Of Khaira Tourist Service vs. Union Of INDIA

W.P.(C)/18847/2025HC Delhi16 Dec 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

M/S Tehri Iron And Steel Casting LTD vs. Additional Director General, Directorate General Of Goods And Services Tax Intelligence And Ors

W.P.(C)/4049/2024HC Delhi15 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Capital Apparels Technology (P) LTD vs. Commissioner Of Value Added Tax & Anr. & Ors

W.P.(C)/16055/2024HC Delhi15 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M S Era Infra Engineering Limited vs. Joint Commissioner CGST Delhi South Commissionerate & Ors

W.P.(C)/2305/2025HC Delhi15 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M S Era Infra Engineering Limited vs. Joint Commissioner CGST Delhi South Commissionerate & Ors

W.P.(C)/2307/2025HC Delhi15 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Era Infra Engineering Limited vs. Joint Commissioner CGST Delhi South Commissionerate & Ors

W.P.(C)/2281/2025HC Delhi15 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Modi Packers (Through Its Sole Proprietor, Sh. Mohit Modi) vs. Superintendent, Ward 63 (Range - 43) & Ors

W.P.(C)/16684/2025HC Delhi15 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Truespices INDIA Inc vs. Union Of INDIA & Ors

W.P.(C)/18966/2025HC Delhi15 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

R S Enterprises vs. Sales Tax Office Class Ii/ Avato Ward 62 & Anr

W.P.(C)/1669/2024HC Delhi15 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Pooja Logistics Limited vs. Additional Commissioner, CGST Audit-1 & Ors

W.P.(C)/18889/2025HC Delhi12 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S J.K. Enterprises Through Its Proprietor Sh. Jai Kishan Bansal vs. Superintendent, Delhi North, Ward-24, Zone-1, Delhi

W.P.(C)/8293/2025HC Delhi12 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Neelmani Electricals vs. The Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/16944/2025HC Delhi12 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Manikjeet Singh Kals vs. Union Of INDIA & Ors

W.P.(C)/4682/2025HC Delhi12 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jhs Svendgaard Laboratories Limited vs. Government Of Nct Of Delhi And Anr

W.P.(C)/18843/2025HC Delhi11 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Chander Mohan Lall vs. Sales Tax Officer Class Ii Avato Ward No 96 Zone 9 Delhi

W.P.(C)/3734/2025HC Delhi11 Dec 2025

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

I Money Wallet Private Limited Through Its Director vs. Sales Tax Officer Class Ii / Avato, Ward 64, Zone 4 & Anr

W.P.(C)/18827/2025HC Delhi11 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Patanjali Foods Limited vs. Assistant Commissioner CGST Narela Division & Ors

W.P.(C)/5784/2025HC Delhi11 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rachit Katyal vs. Suresh Kumar Taneja & Anr

RFA(COMM)/466/2024HC Delhi11 Dec 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sanjay Narang (Proprietor, Narang Steel Industries And Furnishers) vs. Union Of INDIA & Anr

W.P.(C)/3265/2025HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Wavelinx Technologies Private Limited Through Its Director Mr Sarbdeep Singh (2019- 20) vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/15530/2024HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shri Shyam Metals (INDIA) vs. Assistant Commissioner, Central GST East Division & Ors

W.P.(C)/14544/2025HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Gupta Sanitation Through Its Partner Sh. Ashwani Kumar Gupta vs. Union Of INDIA Thorugh Ministry Of Finance & Anr

W.P.(C)/18748/2025HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Dacik Foods PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/18744/2025HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Neelgiri Machinery Through Its Proprietor Mrs Asha Devi vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/2727/2025HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Gupta Sanitation Through Its Partner Sh Ashwani Kumar Gupta vs. Union Of INDIA Through Ministry Of Finance & Anr

W.P.(C)/18778/2025HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S National Fregrance vs. Union Of INDIA & Ors

W.P.(C)/18728/2025HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Seaton Impex Thorugh Its Proprietor Sh Harmeet Singh vs. Sales Tax Officer Class Ii Avato & Anr

W.P.(C)/18777/2025HC Delhi10 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shivam Iron Store Through Proprietor Jagdish Rai Bansal vs. Union Of INDIA & Anr

W.P.(C)/16491/2025HC Delhi09 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Dggi Dzu vs. Mukesh Sharma

CRL.M.C./8809/2025HC Delhi09 Dec 2025

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL

Sumit Gupta vs. Union Of INDIA And Ors

W.P.(C)/11728/2023HC Delhi09 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Brompton Lifestyle Brands Private Limited vs. M/S Raj Builders Private Limited

ARB.P./990/2025HC Delhi09 Dec 2025

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Studio Jcs vs. Union Of INDIA & Ors

W.P.(C)/406/2025HC Delhi09 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Gaurav vs. Union Of INDIA And Ors

W.P.(C)/18674/2025HC Delhi09 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Brompton Private Limited vs. M/S Raj Builders Private Limited

ARB.P./1168/2025HC Delhi09 Dec 2025

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Nbcc (INDIA) Limited vs. Additional Commissioner CGST Delhi South

W.P.(C)/6687/2025HC Delhi09 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Berkley Lifestyle Brands Private Limited vs. M/S Raj Builders Private Limited

ARB.P./988/2025HC Delhi09 Dec 2025

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Surjeet Kumar vs. Union Of INDIA And Ors

W.P.(C)/18647/2025HC Delhi09 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Burlington Luxury Brands Private Limited vs. M/S Raj Builders Private Limited

ARB.P./989/2025HC Delhi09 Dec 2025

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Braham Prakash Prop. Of M/S Shri Shyam Trading Co vs. Additional Commissioner, Adjudication, CGST Delhi North And Ors. & Ors

W.P.(C)/18673/2025HC Delhi09 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Alliance Polychem Private Limited vs. Deputy Commissioner, CGST, Mundka Division, Delhi West And Ors

W.P.(C)/2252/2025HC Delhi08 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jasper Associates PVT LTD vs. Government Of Nct Delhi & Anr

W.P.(C)/18627/2025HC Delhi08 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Yd Advertising Services Private Limited vs. The Commissioner Delhi Goods And Services Tax, Delhi

W.P.(C)/18535/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Principal Commissioner Of CGST And Central Excise Delhi Iv CGST Delhi South Commissionerate vs. M/S Nexus Alliance Advertising And Marketing PVT LTD

SERTA/36/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shri Shyam Enterprises vs. Sales Tax Officer Class Ii / Avato Ward 84 & Anr

W.P.(C)/12852/2024HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ruby Bansal vs. C.G.S.T. Delhi East Commissioner & Anr

W.P.(C)/18496/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Cl International & Anr vs. Additional Commissioner Central Tax (Delhi West) New Delhi

W.P.(C)/9187/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

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