BharatTaxGST

Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 13 of 14.

Jamia Hamdard (Deemed TO Be University) vs. The Commissioner (SGST), Govt. Of Nct Of Delhi & Anr

W.P.(C)/2112/2025HC Delhi18 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Sam Ventures Through Its Proprietor vs. Assistant Commissioner, CGST Badli Division, CGST Delhi North

W.P.(C)/9292/2024HC Delhi18 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Umesh Gulhar vs. Principal Commissioner Of Custom (Import)

W.P.(C)/2079/2025HC Delhi18 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Aditya Birla Fashion And Retail Limited vs. Government Of Nct Of Delhi & Ors

W.P.(C)/10512/2024HC Delhi18 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Global Opportunities Private Limited vs. Sales Tax Officer Class Ii/ Avato

W.P.(C)/17773/2024HC Delhi18 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Nitin Goel vs. Directorate General Of GST Intelligence (Dggi)

W.P.(CRL)/532/2025HC Delhi17 Feb 2025

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

Rajiv Chhatwal vs. Additional Commissioner, Anti-Evasion, CGST Delhi East And Anr

W.P.(C)/1000/2025HC Delhi17 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Arun Kumar Gupta vs. Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/710/2025HC Delhi17 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Metro Engineers vs. Union Of INDIA And Ors

W.P.(CRL)/523/2025HC Delhi14 Feb 2025

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Bora Exim PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/516/2025HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Narayani Overseas LLP vs. Union Of INDIA & Ors

W.P.(C)/10382/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Aims Migital Technovations PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/10365/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Kanushi Enterprises vs. Union Of INDIA & Ors

W.P.(C)/10932/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Bora Exim PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/496/2025HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Avik Televentures PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/1499/2024HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Ms New Excellent Televentures LLP vs. Union Of INDIA & Ors

W.P.(C)/891/2024HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Aims Retail Services Private Limited vs. Union Of INDIA & Ors

W.P.(C)/9461/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Bora Exim PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/518/2025HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Iconnect INDIA vs. Union Of INDIA & Ors

W.P.(C)/1449/2024HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Aims Migital Technovations Private Limited vs. Union Of INDIA & Ors

W.P.(C)/11030/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Bora Exim PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/468/2025HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Osiya Overseas LLP vs. Union Of INDIA & Ors

W.P.(C)/10936/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Kanushi Enterprises vs. Union Of INDIA & Ors

W.P.(C)/10362/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Aims Retail Services Private Limited vs. Union Of INDIA & Ors

W.P.(C)/10379/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Narayani Overseas LLP vs. Union Of INDIA & Ors

W.P.(C)/10975/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Btpl Distribution PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/8488/2024HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Aims Retail Services PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/14407/2024HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Aims Migital Technovations PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/14454/2024HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Ashi Creation Private Limited vs. Union Of INDIA & Ors

W.P.(C)/10947/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Osiya Overseas LLP vs. Union Of INDIA & Ors

W.P.(C)/10367/2023HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Mintellectuals LLP vs. Union Of INDIA & Ors

W.P.(C)/1806/2025HC Delhi13 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Trilok Enterprises vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/785/2024HC Delhi13 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S R N Enterprises vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/772/2024HC Delhi13 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S. Snar Homes Developer vs. Goods And Service Tax Officer, Ward-110, Zone-12, Dgst & Anr

W.P.(C)/1862/2025HC Delhi13 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Vikesh Kumar Bansal vs. State Govt. Of Nct Of Delhi

BAIL APPLN./4552/2024HC Delhi12 Feb 2025

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Shadab Malik Through Its Pairokar Mohd Javed vs. Director General Of GST Intelligence & Ors

W.P.(CRL)/464/2025HC Delhi12 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Principal Commissioner, Central Tax Commissionerate, GST Delhi West vs. M/S Alkarma

SERTA/3/2025HC Delhi12 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Babita Sharma vs. State Govt.Of Nct Of Delhi

BAIL APPLN./3762/2024HC Delhi12 Feb 2025

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Shyam Traders Through Its Proprietor Sh. Akash vs. Commissioner Of Dgst And Ors

W.P.(C)/1714/2025HC Delhi12 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Vikram Singh vs. Union Of INDIA And Ors

W.P.(C)/1455/2025HC Delhi12 Feb 2025

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MS. JUSTICE SHALINDER KAUR

M/S Amarnath Vishwanath Through Its Proprietor Sh. Amit Gupta vs. Commissioner Of CGST Delhi West And Anr

W.P.(C)/1748/2025HC Delhi12 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

S K Enterprises vs. The Principal Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/14778/2024HC Delhi12 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Manish Kumar Jain, Proprietor, M/S Independent Chemical Company vs. The Superintendent, Central Goods And Service & Anr

W.P.(C)/360/2025HC Delhi12 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Bhupendra Singh vs. State Nct Of Delhi

W.P.(CRL)/458/2025HC Delhi11 Feb 2025

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Abdul Sattar vs. Commissioner Of Customs

W.P.(C)/11604/2019HC Delhi11 Feb 2025

Bench: HON'BLE MS. JUSTICE TARA VITASTA GANJU

Shivam Polymer Through Its Proprietor Virender vs. Assistant Commissioner Ward 26 State Goods And Service Tax & Anr

W.P.(C)/1690/2025HC Delhi11 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Mrv Traders. Through Its Partner Mr. Vishal vs. Commissioner Of Delhi Goods And Services Tax And Another

W.P.(C)/1659/2025HC Delhi11 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Rashid Proprietor Of Ms Enterprises vs. Union Of INDIA And Ors

W.P.(C)/1635/2025HC Delhi11 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Phelan Energy INDIA Private Limited vs. Commissioner Of CGST Delhi Central Goods And Service Tax & Ors

W.P.(C)/1680/2025HC Delhi11 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Salim Ahmad vs. Delhi State Goods And Service Tax & Anr

W.P.(C)/1669/2025HC Delhi11 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Akash Traders vs. Commissioenr CGST And Cx Delhi And Anr

W.P.(C)/13556/2023HC Delhi11 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Retrovis Fashion PVT. LTD vs. Additional Director, Dggi & Ors

W.P.(C)/850/2025HC Delhi11 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Neeraj Gupta @ Neeraj Dengre vs. State(Govt. Of Nct Of Delhi)

BAIL APPLN./42/2025HC Delhi10 Feb 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Maya Traders Through Its Proprietor Rathod Chakabhai Mukeshbhai vs. Commissioner Of Dgst Delhi & Ors

W.P.(C)/1591/2025HC Delhi10 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Guptaji Hotel Ware vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/17981/2024HC Delhi10 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Niyati Steel Through Its Prop. Sunita Devi vs. Superintendent, GST Range-122 Division-Rajouri Garden, Delhi West

W.P.(C)/17692/2024HC Delhi10 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Star International & Anr vs. The Commissioner Of Customs & Ors

W.P.(C)/11028/2024HC Delhi10 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Shri Rakesh Kumar Mangala vs. The Commissioner Of Customs Export & Ors

W.P.(C)/11027/2024HC Delhi10 Feb 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Truth Fashion Through Proprietorship Ms Sadia vs. Commissioner Of Dgst Delhi & Ors

W.P.(C)/486/2025HC Delhi10 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Amjad Ali vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/378/2025HC Delhi07 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Bhopal Singh vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/254/2025HC Delhi07 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Pc Quality Furniture vs. The Commissioner Of SGST Delhi & Ors

W.P.(C)/16038/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Rajendra Prop Ramp Weldsafe And Metal Industries vs. Commissioner Of Central Goods And Services Tax And Anr

W.P.(C)/12032/2024HC Delhi07 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Aditya Madaan vs. Commissioner CGST GST Commissionerate Delhi & Ors

W.P.(C)/5650/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ms Ganga Box Factory Through Its Proprietor Anand Rathore vs. Union Of INDIA Through Secretary Revenue Central Board Of Indirect Taxes & Anr

W.P.(C)/15725/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Addichem Speciality LLP vs. Special Commissioner I, Department Of Trade And Taxes And Anr

W.P.(C)/14279/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S. Vass Impex vs. The Joint Commisioner CGST Appeals-Ii Delhi And Anr

W.P.(C)/16936/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Jm Fleet Managment PVT LTD vs. The Commissioner Of SGST Delhi, Department Of Trade And Taxes & Ors

W.P.(C)/15045/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Jp Polymers vs. Commissioner Of GST, Department Of Trade And Taxes And Anr

W.P.(C)/13592/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Armour Security INDIA Limited vs. Commissioner CGST Delhi East Commisionerate

W.P.(C)/1082/2025HC Delhi07 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Bharat Agro Industries vs. Commissioner Of CGST, Delhi And Others & Ors

W.P.(C)/13760/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Jai Amby Furniture vs. The Commissioner Of SGST Delhi & Ors

W.P.(C)/16067/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Loomage INDIA Through Its Properitor vs. Govt Of Nct Delhi & Anr

W.P.(C)/13757/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Delhi Enterprises vs. The Commissioner Of SGST Delhi & Ors

W.P.(C)/13679/2024HC Delhi07 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Enia Architects vs. Commissioner Of Central Goods And Services Tax And Ors

W.P.(C)/16861/2024HC Delhi07 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Gurpreet Singh vs. Commissioner Of Delhi State GST

W.P.(C)/1459/2025HC Delhi06 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Hardwyn INDIA Limited vs. Directorate General Of GST Intelligence, Gurugram Zonal Unit

W.P.(C)/672/2025HC Delhi06 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Moon Overseas Through Its Proprietor Sagar Gautam vs. Principal Commissioner Of Central Goods And Services Tax, West Delhi

W.P.(C)/1453/2025HC Delhi06 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Siddhi Vinayak Importers vs. The Department Of Trade And Taxes & Anr

W.P.(C)/4883/2024HC Delhi06 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Ms Prosperity Asset Xii LLP vs. Superintendent Central Goods And Services Tax Range 60 & Ors

W.P.(C)/16373/2024HC Delhi06 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Goodearth Bricks PVT LTD vs. Movie Time Cinema PVT LTD

CM(M)/223/2025HC Delhi04 Feb 2025

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA

National Insurance Co. LTD vs. Mamta Kumari & Ors

MAC.APP./306/2022HC Delhi04 Feb 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S New Age Infocom Through Proprietor vs. Commissioner Of SGST Delhi And Anr

W.P.(C)/1388/2025HC Delhi04 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Vipin Bansal vs. Deputy Director, Dggi

W.P.(C)/15598/2023HC Delhi04 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Pankaj Mittal vs. Commissioner Of Central Goods And Service Tax (CGST), Delhi North

W.P.(C)/1426/2025HC Delhi04 Feb 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Marfing Tamang @ Maaina Tamang vs. State (Nct Of Delhi)

CRL.M.C./4391/2024HC Delhi04 Feb 2025

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Vipin Sharma vs. Directorate General Of GST Intelligence Agra Regional Unit

W.P.(C)/1371/2025HC Delhi03 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Kinmoi Solutions Private Limited vs. Commissioner Dsgst & Anr

W.P.(C)/1297/2025HC Delhi03 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Airports Authority Of INDIA vs. East INDIA Construction Company LTD

O.M.P. (COMM)/146/2023HC Delhi03 Feb 2025

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Govind Singh vs. State Nct Of Delhi & Anr

BAIL APPLN./4514/2024HC Delhi31 Jan 2025

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Ms Modi Packers vs. Commissioner Of Central Goods And Services Tax, & Anr

W.P.(C)/1214/2025HC Delhi31 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Discovery INDIA Service vs. Shri Manish Mohan Govil

CONT.CAS(C)/159/2025HC Delhi31 Jan 2025

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

M S Prius Commercial Projects PVT LTD vs. The Sales Tax Officer Class Ii Avato Ward 203 Zone 11 New Delhi 110002 & Anr

W.P.(C)/8475/2024HC Delhi31 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Divij Kalra Proprietor Win Win International vs. Sales Tax Officer Class Ii Avato Ward 86 Zone 9 Delhi & Anr

W.P.(C)/17634/2024HC Delhi31 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Umesh Traders vs. Principal Commissioner Of Goods And Service Tax West Dethi

W.P.(C)/1198/2025HC Delhi30 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Jainco Packaging Through Its Proprietor Raman Jain vs. Commissioner, CGST GST Commissionerate Delhi West Zone & Ors

W.P.(C)/92/2025HC Delhi30 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Ms J M Jain Prop Sh Jeetmal Choraria vs. Union Of INDIA & Ors

W.P.(C)/1206/2025HC Delhi30 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Radha Rani Metal vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/1180/2025HC Delhi30 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Girish Kumar vs. State Of Nct Of Delhi

BAIL APPLN./9/2025HC Delhi29 Jan 2025

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Shammi Enterprises vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/1077/2025HC Delhi29 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

← 20242026 →