BharatTaxGST

Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 14 of 14.

Svas Med Private Limited vs. Sales Tax Officer Class-Ii/Avato Ward 101 Zone 9 Delhi

W.P.(C)/235/2025HC Delhi29 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S. Kamlax Polytex PVT LTD vs. Principal Commissioner/Commissioner CGST Delhi North Commissionerate & Anr

W.P.(C)/3480/2024HC Delhi29 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Apple Outdoor Media vs. Principal Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/9685/2024HC Delhi29 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Ramesh Wadhera vs. Deputy Director (Int.) Directorate General Of GST Intelligence And Ors

W.P.(C)/1115/2025HC Delhi29 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Brij Gopal Gupta vs. Government Ofnct Of Delhi & Ors

W.P.(C)/185/2020HC Delhi28 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Mdc Pharmaceuticals Limited vs. Employee State Insurance Corporation & Ors

W.P.(C)/1072/2025HC Delhi28 Jan 2025

Bench: HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

The Commissioner Of CGST And Central Excise Delhi South vs. Smart Rangers PVT LTD

W.P.(C)/8599/2022HC Delhi28 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Sanjay Gandhi Transport Nagar Association Phase-Ii (Regd.) vs. Tata Power Delhi Distribution LTD. & Anr

W.P.(C)/13384/2023HC Delhi27 Jan 2025

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

Ms Tradix Solution vs. The Prinicipal Commissioner CGST & Anr

W.P.(C)/809/2025HC Delhi27 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Malwa Automobiles PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/4509/2023HC Delhi24 Jan 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Garg Exim vs. Directorate General Of GST Intelligence & Anr

W.P.(C)/738/2025HC Delhi24 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Parag Garg vs. Principal Additional Director General, Directorate Of GST Intelligence

W.P.(C)/8059/2024HC Delhi24 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Anil Kumar Jain & Anr vs. Principal Commissioner Of Central GST & Ors

W.P.(CRL)/3319/2024HC Delhi24 Jan 2025

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Shakti Tamba Tar Private Limited Through Its Director Manish Tanwar vs. Avato Ward 23 State Goods And Service Tax & Anr

W.P.(C)/902/2025HC Delhi24 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Sonotek Industries vs. Commissioner Of State Goods And Services Tax & Anr

W.P.(C)/5393/2024HC Delhi24 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Sunplast INDIA Through Its Proprietor Gulab Nagar vs. Avato Ward 26 State Goods And Service Tax & Anr

W.P.(C)/17762/2024HC Delhi24 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

CGST North vs. Kapil Arora

CRL.M.C./470/2025HC Delhi24 Jan 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

M/S Rus Education INDIA PVT. LTD vs. Additional Directorate General Of Goods And Services Tax Intelligence (Dggi) And Ors

W.P.(C)/891/2025HC Delhi23 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Manoj Kapoor & Anr vs. The Commissioner Of CGST & Anr

W.P.(C)/38/2025HC Delhi23 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Sanskriti Exim Private Limited vs. Directorate General Of GST Intelligence, Dzu And Ors

W.P.(C)/818/2025HC Delhi22 Jan 2025

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MS. JUSTICE SHALINDER KAUR

Pramod Vijay Khullar vs. Union Of INDIA & Ors

W.P.(C)/1143/2021HC Delhi17 Jan 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Gorav Gupta vs. Directorate General Of GST Intelligence (Dggi), Delhi

CRL.M.C./213/2025HC Delhi16 Jan 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Mr. Vikas Goyal & Ors vs. Hdfc Bank Limited, & Anr

W.P.(C)/462/2025HC Delhi15 Jan 2025

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH,HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

M/S Gopal Enterprises vs. Principal Commissioner Of Central Goods And Service Tax, North Delhi

W.P.(C)/17597/2024HC Delhi15 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S S.H. Enterprises vs. Principal Commissioner Of Goods And Service Tax East Delhi

W.P.(C)/17706/2024HC Delhi15 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Aaa Impex Through Its Partner Mr. Rajeev Gupta vs. Commissioner Of State GST And Vat, Department Of Trade And Taxes, Delhi

W.P.(C)/15721/2024HC Delhi15 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Haier Appliances INDIA PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/9738/2024HC Delhi15 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Delhi Electricity Regulatory Commission vs. Additional Commissioner Of CGST Delhi South Commissionerate & Ors

W.P.(C)/14723/2024HC Delhi15 Jan 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Central Electricity Regulatory Commission vs. The Additional Director Directorate General Of GST Intelligence (Dggi) & Anr

W.P.(C)/10680/2024HC Delhi15 Jan 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ashok Kumar Verma vs. Principal Commissioner, CGST And Central Excise, Delhi North Commissionerate

W.P.(C)/343/2025HC Delhi14 Jan 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Unity Traders vs. Govt Of Nct Of Delhi

W.P.(C)/15847/2024HC Delhi14 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Sh. Umesh Kumar vs. Union Of INDIA & Ors

W.P.(C)/13975/2024HC Delhi13 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Ashok Kumar Sah, Proprietor Of As Enterprises vs. Commissioner Of Central Goods And Services Tax, Delhi West & Anr

W.P.(C)/295/2025HC Delhi13 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Kirpal Singh vs. Superintendent Range 118 Central Goods And Service Tax & Anr

W.P.(C)/17799/2024HC Delhi13 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Commissioner Of Customs (Import) vs. Beetal Teletech Limited

CUSAA/30/2024HC Delhi13 Jan 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Commissioner Of Customs (Air), Chennai-Vii Commissionerate vs. Ms Redington (INDIA) Limited

CUSAA/44/2024HC Delhi13 Jan 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sharda Papers Through Its Proprietor Sh. Paras Goel vs. Commissioner Of CGST Delhi West And Anr

W.P.(C)/17585/2024HC Delhi13 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Rnt Metals PVT. LTD vs. Raka Overseas Through Its Proprietor Surabh Jain

CM(M)/4029/2024HC Delhi10 Jan 2025

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA

Krishna Carpenters And Contractor Thorugh Proprietor Krishna Kumar vs. Union Of INDIA & Ors

W.P.(C)/224/2025HC Delhi10 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Vijay Enterprises Andanr vs. Additional Director General Directorate Of Revenue Intelligence Andors

W.P.(C)/15436/2023HC Delhi10 Jan 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S. S. S Fabrics vs. Goods And Service Tax Officer Ward-10, Delhi Department Of Trade And Taxes, Government Of N. C. T

W.P.(C)/17710/2024HC Delhi10 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Ms New Vision Enterprises Through Its Proprietor Mr Dinesh Jha vs. Commissioner Delhi Goods And Service Tax & Ors

W.P.(C)/268/2025HC Delhi10 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Polyglass Acrylic Manufacturing Co PVT LTD vs. The Additional Director General Through The Director Directorate Of Revenue Intelligence & Ors

W.P.(C)/15195/2023HC Delhi10 Jan 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S National Trading Company vs. Assistant Commissioner Of Goods And Service Tax, Mandoli Division, East Delhi

W.P.(C)/17935/2024HC Delhi10 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Tilak Raj Jain And Anr vs. Additional Director General, Directorate Of Revenue Intelligence, Delhi Zonal Unit And Ors

W.P.(C)/14922/2023HC Delhi10 Jan 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Grand Auto Capital Through Its Partner Abhinav Rishi vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/242/2025HC Delhi10 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Yd Enterprises Through Its Proprietor Huney Khaneja vs. Commissioner Of Central Tax & Ors

W.P.(C)/244/2025HC Delhi10 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Prem Kumar Pugalia vs. Commissioner Of CGST, Commissionerate Delhi East & Anr

W.P.(C)/9824/2024HC Delhi10 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Vijay Enterprises & Anr vs. The Principal Commissioner Of Customs & Anr

W.P.(C)/5809/2024HC Delhi10 Jan 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Goodluck Enterprises vs. Union Of INDIA & Ors

W.P.(C)/14164/2024HC Delhi09 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Reliant Facility Management Private Limited Through Its Director Smt Rajni Singh Singh vs. Sales Tax Officier Class Ii Avato Ward 76 Zone 7

W.P.(C)/13275/2024HC Delhi09 Jan 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Unbound Meeting And Incentives Private Limited vs. The Additional Commissioner CGST East & Anr

W.P.(C)/17576/2024HC Delhi09 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

State vs. S.K Kohli

CRL.M.C./2168/2021HC Delhi08 Jan 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Sudarshan Facilities PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/17787/2024HC Delhi08 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA

Sanjeev Kumar vs. Sales Tax Officer Class Ii /Avato & Anr

W.P.(C)/120/2025HC Delhi08 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA

M S Goyal Traders Through Its Proprietor Mr Mukesh Goyal vs. Commissioner Of Dgst Delhi & Ors

W.P.(C)/126/2025HC Delhi08 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA

Sachin Walia vs. Union Of INDIA And Ors

W.P.(C)/118/2025HC Delhi08 Jan 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

The Imperial Design Company vs. Season Lifestyle PVT. LTD

O.M.P. (E) (COMM.)/36/2024HC Delhi07 Jan 2025

Bench: JOINT REGISTRAR (JUDICIAL) DEVENDER KUMAR GARG (DHJS)

Sales Tax Bar Association (Regd, ) & Anr vs. Union Of INDIA & Ors

W.P.(C)/9575/2017HC Delhi07 Jan 2025

Bench: HON'BLE MR. JUSTICE SUNIL GAUR

Manish Malik vs. State Of Delhi

BAIL APPLN./2048/2024HC Delhi07 Jan 2025

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Mayur Electromeck PVT.LTD vs. Principal Commissioner Of GST

W.P.(C)/39/2025HC Delhi07 Jan 2025

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Thales INDIA Private Limited vs. Additional Commissioner Of CGST, Audit-Ii, Delhi & Anr

W.P.(C)/16611/2024HC Delhi07 Jan 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Satpurush vs. Superintendent Range 147 Central Goods And Service Tax And Anr

W.P.(C)/5631/2024HC Delhi07 Jan 2025

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

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