BharatTaxGST

Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 6 of 14.

Chawla Plastics Industries (INDIA) vs. Union Of INDIA & Ors

W.P.(CRL)/2064/2020HC Delhi11 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Tech Plast Through It Proprietor Prop. Deepmani Jain vs. Commissioner Of Central Goods And Service Tax And Another

W.P.(C)/11094/2025HC Delhi11 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Mark Agencies vs. Department Of Trade And Taxes & Anr

W.P.(C)/9700/2025HC Delhi11 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Deepunj Gupta vs. State Of Nct Delhi

BAIL APPLN./1256/2025HC Delhi08 Aug 2025

Bench: HON'BLE MR. JUSTICE ARUN MONGA

M/S Kuber Enterprises vs. The Principal Commissioner, Delhi GST

W.P.(C)/11353/2025HC Delhi08 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

INDIA Steel Through Its Proprietor, Anis vs. Govt. Of Nct Of Delhi & Ors

W.P.(C)/9626/2025HC Delhi08 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

Bharti Traders Through Proprietor Liyaqat vs. Commissioner Of CGST And Service Tax

W.P.(C)/11955/2025HC Delhi08 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ganpati Polymers Through It Proprietor Prop. Ankur Jain vs. Commissioner Of Central Goods And Service Tax And Another

W.P.(C)/11906/2025HC Delhi08 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mr. Juzer Bharmal vs. Savitri Telecom Services

CRL.M.C./161/2022HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Mrs. Nishrin Saifudin Akolawala vs. Savitri Telecom Services

CRL.M.C./3452/2021HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Balaji Leather Exports Prop Rakesh Kumar Agarwal vs. Sales Tax Officer Class 2 And Anr

W.P.(C)/7871/2025HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jk Paper Limited vs. Assistant Commissioner Of State Tax & Anr

W.P.(C)/6155/2025HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Trans INDIA Logistics vs. Gsto, Ward-60 & Anr

W.P.(C)/11812/2025HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Manoj Plastic Through Its Proprietor Smt Savita Devi vs. The Govt Of Nct Of Delhi & Ors

W.P.(C)/9676/2025HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vvivers INDIA Private Limited vs. Commissioner Of Goods And Services Tax & Ors

W.P.(C)/2482/2025HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S New Allied Lpg Appliances vs. Sales Tax Officer Class Ii/Avato, Ward 79 & Ors

W.P.(C)/11818/2025HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jagan Deep Sandhu vs. Sales Tax Officer Class Ii Avato Ward 61 Zone 5 Delhi & Ors

W.P.(C)/11811/2025HC Delhi07 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Elangovan.S vs. M/S Avtar Steel Plt Ashok Prasad Banwal

CRL.M.C./7386/2023HC Delhi06 Aug 2025

Bench: HON'BLE MR. JUSTICE ARUN MONGA

M/S Trans vs. Goods And Service Tax Officer, Department Of Trade And Taxes, & Anr

W.P.(C)/11744/2025HC Delhi06 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

R H A Enterprises vs. Sales Tax Officer Class Ii / Avato Ward 78, State Goods And Services Tax Department, Delhi

W.P.(C)/5825/2025HC Delhi06 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Divya Sood vs. Commissioner State Goods And Services Tax & Anr

W.P.(C)/11418/2025HC Delhi06 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Phoolchand Harikishan Through Its Proprietor Mr Satish Kumar vs. The Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/11645/2025HC Delhi06 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M L College Of Pharmacy & Anr vs. Pharmacy Council Of INDIA

W.P.(C)/11668/2025HC Delhi05 Aug 2025

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

Sharpline Broadcast Limited vs. Sales Tax Officer Class Ii Avato Ward 58 Zone 4 Delhi & Ors

W.P.(C)/11359/2025HC Delhi05 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Klabattu Metals vs. Union Of INDIA & Ors

W.P.(C)/9617/2025HC Delhi05 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Trans INDIA Logistics vs. Gsto, Ward-60 & Anr

W.P.(C)/11652/2025HC Delhi05 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Andhra Cargo Service vs. Commissioner Of CGST East Commissionerate Delhi & Ors

W.P.(C)/12955/2024HC Delhi05 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Infigon Ventures Private Limited vs. Superintendent Central Goods And Services Tax Delhi West Range 134 & Anr

W.P.(C)/10454/2025HC Delhi05 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sh Ishwar Chand vs. Union Of INDIA & Ors

CONT.CAS(C)/6/2024HC Delhi05 Aug 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Ab Players Exports PVT. LTD vs. Commissioner State Tax (Delhi GST)

W.P.(C)/11620/2025HC Delhi05 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Mam Enterprises vs. Principal Commissioner, Department Of Trade And Taxes, Gnctd

W.P.(C)/5866/2025HC Delhi04 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Saad Minhaj Prop. Of M/S Elevara Engineers vs. Sales Tax Officer Class Ii/Avato And Anr

W.P.(C)/11467/2025HC Delhi04 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rama Motor Services PVT LTD vs. Commissioner Of State Goods And Service Tax Delhi & Anr

W.P.(C)/11456/2025HC Delhi04 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rama Motor Services PVT LTD vs. Commissioner State Goods And Services Tax & Anr

W.P.(C)/11455/2025HC Delhi04 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Kawal Mahajan vs. Unitech Fibres PVT LTD

RFA(COMM)/441/2025HC Delhi04 Aug 2025

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE ANISH DAYAL

Bharat International vs. Additional Commissioner, CGST Delhi North & Ors

W.P.(C)/11519/2025HC Delhi04 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner Of CGST South Delhi vs. Verifone INDIA Sales Private Limited

SERTA/13/2025HC Delhi04 Aug 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Reliance Elektrik Works vs. Government Of National Capital Territory

OMP (ENF.) (COMM.)/222/2024HC Delhi01 Aug 2025

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

Soni E Vehicle Private Limited vs. Commissioner Of Customs Icd Tughlakabad New Delhi

W.P.(C)/5178/2023HC Delhi31 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sardar Auto Traders vs. Additional Commissioner CGST Ward 32, Zone 1 And Anr

W.P.(C)/10518/2025HC Delhi31 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Qamar Ikbal vs. State(Gnct Of Delhi)

BAIL APPLN./2226/2025HC Delhi30 Jul 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Trans INDIA Logistics vs. Gsto, Ward-60 & Anr

W.P.(C)/9634/2025HC Delhi30 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Avon Solutions And Logistics Private Limited vs. Union Of INDIA & Ors

W.P.(C)/9579/2025HC Delhi30 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Spb Tradelink Private Limited vs. Union Of Idnia And Ors

W.P.(C)/8359/2025HC Delhi29 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mr. Gurdev Raj Kumar vs. Collector Of Stamps (Goverment Of Nct Of Delhi)

W.P.(C)/1463/2021HC Delhi29 Jul 2025

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Laxmi Hari Collection - Through Its Proprietor Sh. Mahesh Kumar Sharma vs. The Additional Commissioner Delhi - West, Central Goods And Services Tax Department & Anr

W.P.(C)/11092/2025HC Delhi29 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Dhrl INDIA Services PVT LTD vs. The Sales Tax Officer Class Ii/ Avato

W.P.(C)/11102/2025HC Delhi29 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Tata Play LTD vs. Sales Tax Officer Class Ii/ Avato

W.P.(C)/4781/2025HC Delhi29 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sunil Kumar Maheshwari Proprietor Toshniwal Electricals vs. The Principal Commisisoner Of Central GST Delhi North & Ors

W.P.(C)/11070/2025HC Delhi29 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ambika Traders Through Proprietor Gaurav Gupta vs. Additional Commissioner, Adjudication Dggsti, CGST Delhi North

W.P.(C)/4853/2025HC Delhi29 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mahadev Metals Through Its Proprietor Riya Madaan vs. Commissioner Of Dgst & Anr

W.P.(C)/10929/2025HC Delhi28 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Dharmshilla Cancer Foundation And Research Centre vs. Assistant Commissioner Of Sales Tax - Ward 84

W.P.(C)/7229/2025HC Delhi28 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Bharat Fabrex vs. Additional Commissioner, CGST Delhi North & Ors

W.P.(C)/10918/2025HC Delhi28 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Dk Enterprises Through Proprietor, Deepak Mittal vs. Union Of INDIA Represented Through Secretary Dept Of Revenue Ministry Of Finance & Anr

W.P.(C)/10955/2025HC Delhi28 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shyam Enterprises vs. Superintendent, Range 136, CGST, Mandoli Division, East Delhi

W.P.(C)/10892/2025HC Delhi28 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sakshi Trading Company vs. Additional Commissioner, Appeal-I Central Tax, East And Anr

W.P.(C)/1011/2025HC Delhi25 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sondhi Brothers Through Its Partner Kamal Sondhi vs. Gsto, Ward 1, New Delhi

W.P.(C)/10659/2025HC Delhi24 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Shree Radhe Vallabh Traders vs. Commissioner Central Goods And Service Tax, Delhi East Commissionerate, New Delhi

W.P.(C)/6768/2023HC Delhi24 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Gagan Deep Singh vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi North

W.P.(C)/10725/2025HC Delhi24 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Amit Pandey vs. State Nct Of Delhi

BAIL APPLN./2110/2025HC Delhi23 Jul 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Ir Computer Traders vs. Principal Commissioner Of Goods And Service Tax East Delhi

W.P.(C)/2116/2025HC Delhi23 Jul 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Ms Osiya Metal Industries Through Its Partner Sh Mukesh Kumar Sharma vs. Director General Directorate General Of Goods And Services Tax Intelligence & Anr

W.P.(C)/10219/2025HC Delhi23 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Delhi Enterprises Through Its Proprietor Shri Krishn Singh vs. Sales Tax Officer Class Ii Avato Ward 71 Zone 6 Delhi

W.P.(C)/10600/2025HC Delhi23 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

New Excellent Televentures LLP vs. Union Of INDIA And Ors

W.P.(C)/10506/2025HC Delhi23 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Malik Traders Through Its Proprietor, Nafis Malik vs. The Principal Commisisoner Of Central Tax & Ors

W.P.(C)/10555/2025HC Delhi23 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Gurbani Exports vs. Principal Commissioner Of CGST Delhi North

W.P.(C)/10406/2025HC Delhi22 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Nk Sharma vs. Assistant Commissioner

W.P.(C)/10353/2025HC Delhi21 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Narender Kumar Singh vs. GST Officer And Anr

W.P.(C)/10379/2025HC Delhi21 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shri Sarabjeet Singh, Proprietor Of M/S Khurana Associates vs. The Commissioner Of SGST, Delhi SGST & Ors

W.P.(C)/10392/2025HC Delhi21 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Kapil Arora vs. CGST Delhi North

W.P.(CRL)/2228/2025HC Delhi21 Jul 2025

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Bharat Steel Traders Through Its Proprietor Mr. Bharat Bhushan Bansal 2019 20 vs. Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/10196/2025HC Delhi18 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Directorate General Of GST Intelligence (Dggi), Jaipur Zonal Unit, Jaipur, Rajasthan vs. Sh. Naresh Gupta

CRL.M.C./5089/2022HC Delhi17 Jul 2025

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Rajesh Gadiya vs. The Additional Commissioner Of Customs

W.P.(C)/9899/2025HC Delhi17 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rajesh Gadiya vs. The Additional Commissioner Of Customs

W.P.(C)/9858/2025HC Delhi17 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Divine Creations vs. Union Of INDIA & Ors

W.P.(C)/8024/2025HC Delhi17 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bharat Steel Traders Through Its Proprietor Mr. Bharat Bhushan Bansal2017 18 vs. Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/9966/2025HC Delhi16 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rahul Polymers Through Its Proprietor Rahul Garg vs. Union Of INDIA & Ors

W.P.(C)/10001/2025HC Delhi16 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Chaurasiya Traders vs. Superintendent, Range-7, Old Delhi Division, CGST, North

W.P.(C)/4086/2025HC Delhi16 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Gs Marbles vs. M/S Shree Granites

RFA(COMM)/83/2023HC Delhi15 Jul 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

D.B. Power Limited vs. Union Of INDIA And Ors

W.P.(C)/8073/2023HC Delhi15 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Jmd Lightening And Cable Co vs. The Additional Commissioner Delhi - West Central Goods And Services Tax Department

W.P.(C)/9881/2025HC Delhi15 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Nkn Print Solutions LLP vs. Sales Tax Officer Class Ii/Avato, Ward 90 & Ors

W.P.(C)/8282/2025HC Delhi15 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Deepak Sales Corporation & Anr vs. Additional Commissioner GST Delhi North & Anr

W.P.(C)/5103/2025HC Delhi15 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Magicon Impex PVT. LTD. Through Its Director Gurdeep Singh Suddan vs. Commissioner Of Central Goods And Service Tax & Ors

W.P.(C)/9893/2025HC Delhi15 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Amit Aggarwal Former Director Of M/S Incline Overseas Private Limited (Struck Off) vs. Assistant Commissioner (Adjudication), Range 135 CGST Delhi West, Janakpuri Division, Delhi

W.P.(C)/8340/2025HC Delhi15 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ramshankar Singh vs. Central Goods And Services Tax Delhi West

BAIL APPLN./1729/2025HC Delhi15 Jul 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Anu Manglani vs. Suresh Arora & Anr

CM(M)/3661/2024HC Delhi14 Jul 2025

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

M/S R.K. Goel Abhey Kumar Jain vs. Municipal Corporation Of Delhi

RFA(COMM)/424/2024HC Delhi14 Jul 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

Aarif vs. Sh. Vijary Kumar

CONT.CAS(C)/1017/2025HC Delhi14 Jul 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

August Attorneys LLP vs. Union Of INDIA & Ors

W.P.(C)/9730/2025HC Delhi14 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Soham Industries vs. Central Goods And Service Tax, Delhi West

W.P.(C)/8200/2025HC Delhi14 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mcm Construction And Real Estate Private LTD vs. Commissioner, Central Goods And Service Tax

W.P.(C)/9720/2025HC Delhi14 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Priyanka Goyal (Erstwhile Proprietor Of M/S Aggarwal Trading Co.) vs. Sales Tax Officer Class Ii/Avato, Ward 71, Zone 6, Delhi & Anr

W.P.(C)/2436/2025HC Delhi14 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Raks Trade Logistics PVT. LTD vs. Sales Tax Officer Class Ii, Avato, Govt. Of Nct Of Delhi

W.P.(C)/8299/2025HC Delhi10 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Utkarsh Arora Prop Of M/S Aura Interior Hardware vs. Additional Commissioner CGST, Delhi North Ward 20 - Zone 2, New Delhi And Anr

W.P.(C)/9524/2025HC Delhi10 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Steelex Enterprises vs. Assistant Commissioner, Ward 61, Dgst

W.P.(C)/8295/2025HC Delhi09 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Trehan International Consultants And Engineers PVT LTD vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/15599/2024HC Delhi09 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

INDIA Steel Through Its Proprietor, Anis vs. Govt. Of Nct Of Delhi & Ors

W.P.(C)/9439/2025HC Delhi09 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S V K Enterprises vs. The Additional Commissioner CGST Delhi West

W.P.(C)/5320/2025HC Delhi09 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Gaurav Gupta vs. Commissioner Of CGST, Anti Evasion (Delhi North) & Ors

W.P.(C)/16041/2023HC Delhi09 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

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