Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 8 of 14.

Directorate General Of GST Intelligence vs. Sunny Jain

CRL.M.C./2116/2020HC Delhi26 May 2025

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Ruby Polymers Through Its Proprietor Pawan Goel vs. Superintendent Range 37, Division Narela, CGST Delhi North & Ors

W.P.(C)/7219/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rajesh Tanwar vs. Commissioner, CGST, Delhi West

W.P.(C)/7220/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Standard Cartons PVT LTD vs. Office Of The Commissioner Central Tax Delhi West And Ors

W.P.(C)/7186/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S The Supper Club Through Its Partner, Savar Duggal vs. Govt. Of Nct Of Delhi & Ors

W.P.(C)/7194/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. St Enterprises vs. Commissioner Of State GST And Vat, Department Of Trade And Taxes, Delhi

W.P.(C)/7276/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Parshuram Yadav vs. Supritendent Gsto Officer & Ors

W.P.(C)/7083/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S K Home Appliances vs. M/S Marvs Travel INDIA PVT LTD And Ors

RFA(COMM)/479/2024HC Delhi23 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

Prisha Exim vs. The Commissioner SGST & Anr

W.P.(C)/6321/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Ankit Electronics vs. Container Corporation Of INDIA LTD

W.P.(C)/10055/2018HC Delhi23 May 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Singh Olympics Private Limited Through Its Director Mr. Vikas Gupta 2019 20 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7151/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S M V Manpower Services PVT. LTD & Ors vs. Directorate General Of GST Intelligence Dggi Delhi Zonal Unit Through Its Additional Director Gener

W.P.(C)/7154/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Hands On Hands Ventures Private Limited Through Its Director Mr Vishal Sharma 2019 20 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7084/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Hands On Hands Ventures Private Limited Through Its Director Mr Vishal Sharma 2017 18 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7130/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ethos Limited vs. Assistant Commissioner Department Of Trade And Taxes Ward No 206 Zone 11 Delhi & Anr

W.P.(C)/7126/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shivam Goel (Proprietor M/S Krishna Plastic) vs. Union Of INDIA & Ors

W.P.(C)/7173/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Singh Olympics Private Limited Through Its Director Mr. Vikas Gupta 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7079/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Puneet Goyal (Prop. Of M/S Bhavya Plastic Industries) vs. Union Of INDIA & Ors

W.P.(C)/7085/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Singh Olympics Private Limited Through Its Director Mr. Vikas Gupta 2017 18 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7152/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Nikhita Plastics Through Its Proprietor Nikhita Aggarwal vs. Avato Ward 77 State Goods And Service Tax & Ors

W.P.(C)/7075/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Landmark Traders Private Limited vs. Union Of INDIA & Ors

W.P.(C)/7162/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Nehasach Impex Private Limited vs. Sales Tax Officer Class Ii, Avato

W.P.(C)/7172/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ms Ganesh Das Chawla Charitable Trust Regd vs. Additional Commissioner CGST Delhi West & Anr

W.P.(C)/6228/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Satender Kumar Mishra Proprietor Laxmi Enterprises vs. Commissioner Of Central Goods And Service Tax Delhi North Commissionerate & Anr

W.P.(C)/7047/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/ S Jvg Technology Private Limited vs. Commissioner CGST, Delhi West And Anr

W.P.(C)/5757/2025HC Delhi23 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Anshul Ahuja vs. Govt Of Nct Of Delhi & Anr

BAIL APPLN./1499/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Mr. Siddhaant Mohta And Ors vs. Delhi Gymkhana Club LTD. And Ors

FAO(OS)/182/2024HC Delhi22 May 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Namasthetu Infratech PVT LTD vs. Chief Construction Engineer R And D Central & Ors

W.P.(C)/4603/2025HC Delhi22 May 2025

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

M/S Sunrise INDIA vs. Sh. Parmod Kumar

CONT.CAS(C)/1298/2024HC Delhi22 May 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Jay Colours Company vs. M/S Surender Kumar Jain

TR.P.(C.)/89/2025HC Delhi22 May 2025

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

M/S R.S. Overseas vs. Commissioner Of Customs, Icd, Tkd

W.P.(C)/6222/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Chirag Garg vs. Commissioner State Tax, Delhi GST

W.P.(C)/6978/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Ram Lubhaya Prem Sagar And Sons Johri vs. Goods And Service Tax

W.P.(C)/6705/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Modful Interiors vs. Union Of INDIA & Ors

W.P.(C)/7010/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S vs. Enterprises Vs The Commissioner Dsgst & Anr

W.P.(C)/7019/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Connect Residuary PVT. LTD vs. The Commissioner, Delhi Goods And Services Tax Department Of Trade And Taxes Govt Of Nct & Anr

W.P.(C)/7005/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Connect Residuary PVT. LTD vs. The Commissioner Delhi Goods And Services Tax & Anr

W.P.(C)/7050/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Hands On Hands Ventures Private Limited Through Its Director Mr Vishal Sharma 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7018/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

INDIA News Media Private Limited Through Its Authorized Representative vs. The Assistant Commissioner Okhla Division CGST Delhi And Ors

W.P.(C)/6993/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Adam Smith Commodities PVT. LTD. Through Its Director Ashish Madan vs. The Commissioner Of Delhi Goods And Services Tax

W.P.(C)/7025/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Kei Industries Limited vs. Union Of INDIA & Ors

W.P.(C)/6919/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Metal Techs (Through Its Karta Sh. Mohit Jain) vs. Central Goods And Services Tax Delhi South

W.P.(C)/5815/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bijender Kumar vs. Commissioner Of CGST, Delhi North & Ors

W.P.(C)/7011/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Mhj Metaltechs Private Limited Through Its Director Sh. Manish Kumar Singh vs. Central Goods And Services Tax Delhi South

W.P.(C)/5771/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Liyakat vs. Central Tax GST East Delhi

W.P.(CRL)/1121/2025HC Delhi22 May 2025

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

INDIA News Broadcasting Private Limited Through Its Authorized Representative vs. The Assistant Commissioner Okhla Division CGST Delhi And Ors

W.P.(C)/6994/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Commissioner Of Service Tax, Delhi Iii vs. M/S Globe Civil Projects PVT LTD

SERTA/7/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Preeti Khanna Prop Hiya Sales vs. Additional Commissioner Of Central Goods And Services Tax Delhi North & Anr

W.P.(C)/7044/2025HC Delhi22 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Arvind Kumar Bajoria, Proprietor, M/S. Bajoria Plast (INDIA) vs. Government Of National Capital Territory Of Delhi Through Department Of Trade And Taxes & Ors

W.P.(C)/708/2025HC Delhi21 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Mittal Impex vs. Principal Commissioner Of Customs-Import Inland Container Depot Tughlakabad, New Delhi & Anr

W.P.(C)/2602/2025HC Delhi21 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Grilled Roti vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/6868/2025HC Delhi21 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Suryan Technologies vs. The Sales Tax Officer & Ors

W.P.(C)/6921/2025HC Delhi21 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ramesh Kumar Wadhera vs. Deputy Director Int Directorate General Of GST Intelligence And Ors

W.P.(C)/5465/2025HC Delhi21 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Infiniti Retail Limited vs. Union Of INDIA & Ors

W.P.(C)/4347/2025HC Delhi21 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Amit Gupta vs. Principal Commissioner, CGST Delhi North & Ors

W.P.(C)/6937/2025HC Delhi21 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Aushta Enterprises vs. Union Of INDIA & Ors

W.P.(C)/6786/2025HC Delhi21 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vandana Sharma Alias Teena vs. State Government Of Nct Ofdelhi & Ors

BAIL APPLN./1658/2025HC Delhi20 May 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

M/S Atp Flight Academy vs. Airport Authority Of INDIA

W.P.(C)/4546/2025HC Delhi20 May 2025

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Etemad Cargo Through Its Surviving Partner Umesh Chandra Mishra vs. Assistant Commissioner, Ward 206, Zone 11, Delhi

W.P.(C)/6842/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Matrix Cellular (International) Services PVT LTD vs. The Principal Commissioner State Tax Delhi & Anr

W.P.(C)/5088/2024HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Corporation Bank vs. Commissioner, Value Added Tax & Anr

W.P.(C)/3836/2017HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Etemad Cargo Through Its Surviving Partner Umesh Chandra Mishra vs. Union Of INDIA & Anr

W.P.(C)/6785/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Ojas Advertising vs. Sales Tax Officer Class Ii/Avato, Ward 61 & Ors

W.P.(C)/6829/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mis Dreamcann Foods Prviae Limited vs. Commissioner Of Delhi Value Added Tax, & Anr

W.P.(C)/2562/2021HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Modi Industries LTD vs. Commissioner Delhi Value Added Tax & Anr

W.P.(C)/4241/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Ooz Media Solutions vs. Sales Tax Officer Class Ii/Avato, Ward 61 & Ors

W.P.(C)/6781/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Naresh Rai vs. Sales Tax Officer Class Ii Avato

W.P.(C)/3564/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Y.P.Spices P LTD vs. Commissioner Of Trade Taxes & Anr

W.P.(C)/814/2017HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Arham Medisales LLP vs. Commissioner Of Trade & Taxes & Anr

W.P.(C)/7354/2017HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shri Adinath Enterprises Through Its Proprietor, Smt Sushila Jain vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/6795/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bharat Pet Limited vs. The Commissioner, Trade And Taxes, Delhi & Anr

W.P.(C)/8745/2021HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Superb Industries Though Proprietor Sanjeev Kumar vs. Additional Commissioner CGST Delhi North C R Building Ip Estate New Delhi 110019

W.P.(C)/6789/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Ambiience Metcorp Private Limited Through Its Director Sh Sandeep Agarwal vs. Central Board Of Indirect Taxes And Customs Through Its Chairman & Anr

W.P.(C)/5901/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Asian Traders Through Its Proprietor Sumit vs. Superintendent Range 111 Central Goods And Service Tax & Ors

W.P.(C)/6841/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ypsomed INDIA PVT. LTD vs. Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/6796/2025HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M S G S Industries vs. Commissioner Of Central Tax And GST Delhi West

W.P.(C)/7485/2024HC Delhi20 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rasi Innovation PVT LTD vs. Superintendent, Ward 84, Delhi GST & Anr

W.P.(C)/6183/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Jammu And Kashmir Economic Reconstruction Agency Through Its Chief Executive Officer vs. Simplex Projects Limited

O.M.P. (COMM)/60/2025HC Delhi19 May 2025

Bench: CASES PERTAINING TO SPECIAL BENCHES

Rasi Innovation PVT LTD vs. Superintendent, Ward 84, Delhi GST & Anr

W.P.(C)/6691/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Central Goods And Service Tax vs. Vikram Goyal

CRL.M.C./1548/2020HC Delhi19 May 2025

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Jco Gas Pipe Limited vs. Sales Tax Officer Class Ii Avato Ward 91 Zone 8 Delhi

W.P.(C)/5937/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Jco Gas Pipe Limited vs. Sales Tax Officer Class Ii Avato Ward 91 Zone 8 Delhi

W.P.(C)/5919/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Gayatri Furniture (Through Its Proprietor Ram Gopal Killa) vs. Union Of INDIA & Ors

W.P.(C)/6728/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

R H A Enterprises vs. Union Of INDIA & Ors

W.P.(C)/6708/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ab Players Exports PVT. LTD vs. Commissioner, CGST, Delhi West

W.P.(C)/6683/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sri Ganpati Exports PVT. LTD vs. Commissioner, CGST, Delhi West

W.P.(C)/6664/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shashi Kumar Choudhary vs. Deputy Director Directorate General Of GST Intelligence Delhi Zonal Unit & Anr

W.P.(C)/6723/2025HC Delhi19 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Jkm Impex vs. Union Of INDIA & Ors

W.P.(C)/6544/2025HC Delhi16 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Mascon vs. Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/6541/2025HC Delhi16 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Jain Steel And Traders vs. Union Of INDIA & Anr

W.P.(C)/6557/2025HC Delhi16 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Transzone Logistics INDIA PVT LTD vs. Sales Tax Officer Avato & Ors

W.P.(C)/6583/2025HC Delhi16 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

R H A Enterprises vs. Union Of INDIA & Ors

W.P.(C)/6560/2025HC Delhi16 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

H.M. Traders vs. Goods And Service Tax Officer, ( Ward 38) Dgst And Anr

W.P.(C)/6545/2025HC Delhi16 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Spotasia Digital PVT. LTD vs. Mr. Naveen Kumar & Ors

CONT.CAS(C)/779/2025HC Delhi15 May 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Mr. Sharad Narula Proprietor Of M/S As Enterprises vs. Union Of INDIA & Anr

W.P.(C)/6492/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Jmd Enterprises Through Its Prop. Sh. Sanjay Yadav vs. Sales Tax Officer, Class Ii/Avato, Ward-78, Department Of Trade And Taxes I.P Estate, New Delhi-110

W.P.(C)/6502/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Natraj Steels Through Its Prop. Ravinder Kumar Aggarwal vs. Sales Tax Officer, Class Ii/Avato, Ward-66, Department Of Trade And Taxes I.P Estate, New Delhi-110

W.P.(C)/6435/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mahadev Enterprises Through Its Proprietor Khushboo Rani vs. The Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/16213/2024HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Krishna Traders vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/6494/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Banson Enterprises & Anr vs. Assistant Commissioner CGST & Ors

W.P.(C)/6503/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

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